Kankan Nayak vs The State Of Assam And 7 Ors
2025 Latest Caselaw 5206 Gua

Gauhati High Court

Kankan Nayak vs The State Of Assam And 7 Ors on 11 June, 2025

Author: Suman Shyam

Bench: Suman Shyam

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GAHC010147462024




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3775/2024

         KANKAN NAYAK
         S/O- SRI ACHINI NAYAK, R/O- VILLAGE- AMRIKHOWA, POST OFFICE-
         AMRIKHOWA, POLICE STATION- SARTHEBARI, DISTRICT- BARPETA,
         ASSAM, PIN- 781307



         VERSUS

         THE STATE OF ASSAM AND 7 ORS
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         ASSAM, DISPUR, GUWAHATI-6

         2:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
          PERSONNEL DEPARTMENT
          DISPUR
          JANATA BHAWAN
          GUWAHATI-6

         3:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
          DEPARTMENT OF SOCIAL JUSTICE AND EMPOWERMENT
          DISPUR
          JANATA BHAWAN
          GUWAHATI-6

         4:THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF ASSAM
          HEALTH AND FAMILY WELFARE DEPARTMENT
          DISPUR
          JANATA BHAWAN
          GUWAHATI-6

         5:THE STATE LEVEL RECRUITMENT COMMISSION FOR CLASS-IV POSTSS
          REPRESENTED BY ITS CHAIRMAN/SECRETARY
         ASSAM ADMINISTRATIVE STAFF COLLEGE
                                                                                Page No.# 2/3

             JAWAHARNAGAR
             KHANAPARA
             GUWAHATI-22

            6:THE CHIEF ENGINEER
            WATER RESOURCES DEPARTMENT
             KRISHNA NAGAR
             CHANDMARI
             GUWAHATI
            ASSAM 781003

            7:THE JOINT DIRECTOR OF HEALTH SERVICES
             BARPETA
             DIST.- BARPETA
            ASSAM- 781301

            8:THE MEDICAL BOARD
             REPRESENTED BY THE PRINCIPAL -CUM- CHIEF SUPERINTENDANT
             GAUHATI MEDICAL COLLEGE AND HOSPITAL
             GUWAHATI-32
            ASSA

Advocate for the Petitioner   : MR. S K ROY, S MEDHI,MRS. M M ROY

Advocate for the Respondent : GA, ASSAM, SC, SLRC,SC, SOCIAL JUSTICE AND
EMPOWERMENT,SC, HEALTH AND F W,SC, WATER RESOURCE




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

Date : 11-06-2025

On the prayer of Mr. S.K. Roy, learned counsel for the writ petitioner, let this writ

petition be listed along with Review Petition No. 148/2024, which arises out of an earlier

judgment of the coordinate Bench, disposing of similar writ petitions.

Mr. J.K. Goswami, learned Addl. Sr. Govt. Advocate, Assam, Mr. D. Upamanu,

learned standing counsel, Health Department, Assam and Ms. J. Gogoi, learned standing

counsel, Social Justice & Empowerment Department, Assam are present on behalf of the Page No.# 3/3

official respondents.

List accordingly.

JUDGE

Comparing Assistant