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Ms Numaligarh Refinery Limited vs Shri Jitumoni Saikia
2025 Latest Caselaw 5205 Gua

Citation : 2025 Latest Caselaw 5205 Gua
Judgement Date : 11 June, 2025

Gauhati High Court

Ms Numaligarh Refinery Limited vs Shri Jitumoni Saikia on 11 June, 2025

                                                                       Page No.# 1/3

GAHC010038092025




                                                                undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : RFA/9/2025

            MS NUMALIGARH REFINERY LIMITED
            A PUBLIC SECTOR UNDERTAKING HAVING ITS CORPORATE OFFICE AT
            122A, G.S ROAD, CHRISTIAN BASTI, GUWAHATI 781005, REP. BY ITS
            MANAGING DIRECTOR,



            VERSUS

            SHRI JITUMONI SAIKIA
            S/O NAGEN CHANDRA SAIKIA,
            RESIDENT OF VILLAGE MOHIMABARI, TITABOR, DIST JORHAT, ASSAM

            2:THE DELHI PUBLIC SCHOOL
             NUMALIGARH REFINERY LTD. NRL TOWNSHIP
             PO KANAIGHAT
             DIST GOLAGHAT
            ASSAM REP. BY ITS PRINCIPAL

            3:THE MANAGING COMMITTEE OF DELHI PUBLIC SCHOOL
            NUMALIGARH
             NUMALIGARH REFINERY LTD. NRL TOWNSHIP
             PO KANAIGHAT
             DIST GOLAGHAT
            ASSAM REP. BY ITS CHAIRMAN AND SECRETAR

Advocate for the Petitioner   : MR. M GOGOI, MR. N DEKA

Advocate for the Respondent : SADHAN KALITA (R-1), MRITYUNJOY KALITA(R-1),MS P
BORUA(R-1),GUNJAN DAS(R-1)
                                                                 Page No.# 2/3


         Linked Case : I.A.(Civil)/576/2025

        MS NUMILIGARH REFINERY
        A PUBLIC SECTOR UNDERTAKING HAVING ITS CORPORATE OFFICE AT
        122A
         G.S ROAD
         CHRISTIAN BASTI
         GUWAHATI 781005
         REP. BY ITS MANAGING DIRECTOR



         VERSUS

        JITUMONI SAIKIA
        S/O NAGEN CHANDRA SAIKIA
         RESIDENT OF VILLAGE MOHIMABARI
         TITABOR
         DIST JORHAT
         ASSAM

        2:THE DELHI PUBLIC SCHOOL
        NUMALIGARH REFINERY LTD. NRL TOWNSHIP
         PO KANAIGHAT
         DIST GOLAGHAT
        ASSAM REP. BY ITS PRINCIPAL

        3:THE MANAGING COMMITTEE OF DELHI PUBLIC SCHOOL NUMALIGARH
        NUMALIGARH REFINERY LTD. NRL TOWNSHIP
        PO KANAIGHAT
        DIST GOLAGHAT
        ASSAM REP. BY ITS CHAIRMAN AND SECRETARY
        ------------
        Advocate for : MR. M GOGOI
        Advocate for : appearing for JITUMONI SAIKIA



                              BEFORE
           HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND

                                      JUDGMENT

11.06.2025

Learned counsel for the appellant Mr. M. Gogoi has prayed for adjournment.

Page No.# 3/3

Prayer is allowed.

List this matter on 18.06.2025.

JUDGE

Comparing Assistant

 
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