Page No.# 1/3 vs Jayanta Das And 9 Ors
2025 Latest Caselaw 5181 Gua

Gauhati High Court

Page No.# 1/3 vs Jayanta Das And 9 Ors on 10 June, 2025

                                                               Page No.# 1/3

GAHC010010532012




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                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : RSA/240/2012

         MD MAIN UDDIN and 2 ORS


         2: MD. ARMIN ALI


         3: MD. MAKISUR RAHMAN

          SONS OF LATE SURAJ ALI
          VILL. KARNAMADHU
          P.O. KARNAMADHU
          P.S. and DIST. KARIMGANJ
          ASSAM

         VERSUS

         JAYANTA DAS and 9 ORS
         S/O LATE JYOTIRMOY DAS

         2:STRUCK OFF
         VIDE HON'BLE COURT'S ORDER DATED 15/12/2015.

         3:SMTI NANDITA DAS

          W/O SRI RANJU DAS
          D/O LATE JYOTIRMOY DAS
          VILL. and P.O. UDHARBOND
          SILCHAR
          CACHAR.

         4:STRUCK OFF
         VIDE HON'BLE COURT'S ORDER DATED 15/12/2015.

         5:THE SETTLEMENT OFFICER
                                                                         Page No.# 2/3


             KARIMGANJ
             P.O. and DIST. KARIMGANJ.

            6:THE SUB REGISTRAR

             KARIMGANJ
             P.O. and DIST. KARIMGANJ

            7:THE STATE OF ASSAM

             REPRESENTED BY THE DEPUTY COMMISSIONER
             KARIMGANJ
             ASSAM.

            8:STRUCK OFF
            VIDE HON'BLE COURT'S ORDER DATED 29/07/2015.

            9:STRUCK OFF
            VIDE HON'BLE COURT'S ORDER DATED 29/07/2015.

            10:MD. FORMIN ALI

             S/O LATE ARTIZ ALI
             R/O VILL. KARNAMADHU
             P.O. KARNAMDHU
             P.S. and DIST. KARIMGANJ
             ASSAM

Advocate for the Petitioner   : MS.R CHETRI, MR.W RAHMAN,MS.S PARBIN,MD.M H
RAJBARBHUIYAN

Advocate for the Respondent : MR.S K CHAKRABORTY, MRSA CHAKRABORTY,MR.P K
ROY,MS.M DUTTA




                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

10.06.2025

Heard Mr. M.H. Rajbarbhuiyan, learned counsel for the appellants and Mr. P.K. Roy, learned senior counsel assisted by Ms. A. Chakraborty, learned counsel for the Page No.# 3/3

respondents.

Argument concluded. Judgment reserved.

JUDGE

Comparing Assistant