Sadek Ali vs The State Of Assam
2025 Latest Caselaw 1551 Gua

Gauhati High Court

Sadek Ali vs The State Of Assam on 28 July, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                         Page No.# 1/2

GAHC010136392025




                                                                  undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./241/2025

            SADEK ALI
            S/O - LT HUTU SHEIKH
            R/O - VILL - TULSIBARI P.S. - RANGIA
            DIST - KAMRUP, ASSAM PIN - 781376

            VERSUS

            THE STATE OF ASSAM
            REPRESENTED BY PP, ASSAM

            2:ASMINA BEGUM
             D/O - MD. MUSLIM ALI
            W/O - MD SAFIKUL ISLAM
            R/O - VILL - TULSIBARI
            P.O. - TULSIBARI P.S. - RANGIA
            DIST - KAMRUP ASSAM PIN - 78137

Advocate for the Petitioner   : , MS F INTAZ,MR. M A SHEIKH

Advocate for the Respondent : PP, ASSAM,

                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                           ORDER

Date : 28.07.2025 (M. Zothankhuma, J)

Ms. F. Intaz, learned counsel appears for the appellant.

This is an appeal against the judgment and order dated 17.12.2024, Page No.# 2/2

passed by the learned Court of Addl. Sessions Judge (FTC), Rangia, Kamrup, in Sessions Case No.11/2023, arising out of Rangia P.S. Case No. 633/2022, by which the appellant had been convicted under Section 376(2)(n) of the IPC.

Admit this appeal.

Call for the TCR.

Issue notice, returnable in four weeks.

Mr. R. R. Kaushik, learned Addl. Public Prosecutor, Assam accepts notice on behalf of the respondent No. 1.

The appellant to take steps for service of notice upon the respondent No. 2 within three days.

List this matter after 4 (four) weeks.

                             JUDGE                                 JUDGE



Comparing Assistant