Citation : 2025 Latest Caselaw 1009 Gua
Judgement Date : 14 July, 2025
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GAHC010202092017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/244/2018
ATUL CH. HALOI AND 51 ORS.
S/O. LACHIT CH. HALOI
ASSTT. TEACHER
2 NO. MURKUCHIAPAR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
2: RATUL KALITA
S/O. LOHIT KALITA
ASSTT. TEACHER
SINGRAPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
3: KAMAL BARO
S/O. LT. MAHENDRA BARO
ASSTT. TEACHER
970 NO. THAIKARAKUCHI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
4: RANJIT SWARGIARY
S/O. BABU SWARGIARY
ASSTT. TEACHER
DIGHELI M.E. SCHOO
DIST. BAKSA (B.T.A.D.) ASSAM.
5: PRABIN RAMCHIARY
S/O. LT. KALA RAMCHIARY
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ASSTT. TEACHER
KHARUA ANUSUCHITA JATI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
6: AMBIKA DAS
S/O. SRI JITEN DAS
ASSTT. TEACHER
818 NO. SARU KHARUA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
7: UDDHAB CH. DAS
S/O. LT. KANIYA RAM DAS
ASSTT. TEACHER
MURMELA KUMARPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
8: REENA BRAHMA
D/O. RATNESWAR BRAHMA
ASSTT. TEACHER
IRAGDAO M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
9: ASHOK BRAMAN
S/O. BIPIN BARMAN
ASSTT. TEACHER
DINA GAON BURHA BIDYAPITH M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
10: MINA DEVI
D/O. RABINDRA MOHAN SARMA
ASSTT. TEACHER
S.N. DAS M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
11: MAHESH BHUYAN
S/O. LT. DEBEN BHUYAN
ASSTT. TEACHER
KHARUA SISHU L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
12: DIPEN BARO
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S/O. CHANDRA BARO
ASSTT. TEACHER
451 NO. LAKSHIPAR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
13: PUTUL DAS
S/O. SAMBHU RAM DAS
ASSTT. TEACHER
HENGARAM DANGAPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
14: GOPI RAM BARO
S/O. TANU RAM BARO
ASSTT. TEACHER
THANGURI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
15: TERAN RAMCHIARY
S/O. LT. BABUL RAMCHIARY
ASSTT. TEACHER
DENAGURI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
16: TULASHI MEDHI
S/O. LT. SANI RAM MEDHI
ASSTT. TEACHER
LAKSHIPAR-DEBACHARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
17: KHANAISHREE BARO
D/O. LT. HALI RAM BARO
ASSTT. TEACHER
DEBACHARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
18: RUPESWARI BRAHMA
D/O. LT. TAJU BRAHMA
ASSTT. TEACHER
MERKUCHI M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
19: SARALA BARO
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S/O. BARUN KALITA
ASSTT. TEACHER
BARAMA BAZAR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
20: RAMEN KALITA
S/O. BARUN KALITA
ASSTT. TEACHER
DENAGURI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
21: TRIKEN RAMCHIARY
S/O. LT. MANGAL BARO
ASSTT. TEACHER
1136 NO. KADAMTALA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
22: BISHNU RAM BARO
S/O. LT. HANGA RAM BARO
ASSTT. TEACHER
KAKALABARI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
23: RAJEN RAMCHIARY
S/O. LT. DHULA RAM BARO
ASSTT. TEACHER
KAKALABARI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
24: RAMANI BARMAN
S/O. LT. DHATU RAM BAR
ASSTT. TEACHER
RAJENDRA NATH L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
25: PHAKIT BASUMATARY
S/O. SRI KANTA BASUMATARY
ASSTT. TEACHER
KHARUA DAOSHAFURI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
26: AMBIKA BARMAN
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S/O. SRI PRAFULLA BARMAN
ASSTT. TEACHER
PASCHIM ALAGJAR JANATA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
27: DIPAK RABHA
S/O. LT. BANESWAR RABHA
ASSTT. TEACHER
KHARUA ANUSUCHITA JATI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
28: BISHNU RAMCHIARY
S/O. LT. SOMBARU RAMCHIARY
ASSTT. TEACHER
HENGARAM DANGAPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
29: LALIT CH. BARO
S/O. LT. GABKHALA BARO
ASSTT. TEACHER
517 (1) NO. BATACHARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
30: BUDDHESWAR RAMCHIARY
S/O. LT. PHUKAN CH. RAMCHIARY
ASSTT. TEACHER
KHARUA DAOSAPHURI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
31: KALA RAM BARO
S/O. LT. KALANGYA BARO
ASSTT. TEACHER
IRAGDAO M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
32: KANAK BARO
S/O. AMBU RAM BARO
ASSTT. TEACHER
NO. 2 BATACHARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
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33: BINAPANI DAS
D/O. SATYA NATH DAS
ASSTT. TEACHER
SILAKUTI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
34: DHARANIDHAR BASUMATARY
S/O. SONESWAR BASUMATARY
ASSTT. TEACHER
BHALUKDONGA VIDYA MANDIR M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
35: ABANI BASUMATARY
S/O. LT. HEMKANTA BASUMATARY
ASSTT. TEACHER
BHALUKDONGA VIDYA MANDIR HIGH SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
36: KANIKA DAS
D/O. NIRAN DAS
ASSTT. TEACHER
S.N. DAS M.E. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
37: GOKUL HAZARIKA
C/O. LT. JAMINI HAZARIKA
ASSTT. TEACHER
RAJENDRA NATH L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
38: NARAYAN BARO
S/O. LT. SAMBARU BARO
ASSTT. TEACHER
KAKALABARI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
39: HIRAMONI PATHAK
D/O. LT. UTTAM PATHAK
ASSTT. TEACHER
570 NO. BARAMA SUMATI BALIKA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
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40: AKSHAY TALUKDAR
S/O. LT. NAGENDRA TALUKDAR
ASSTT. TEACHER
PUB-BARIMAKHA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
41: MANTU UZIR
S/O. SRI BALI RAM UZIR
ASSTT. TEACHER
NO. 2 BATACHARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
42: JOY CHARAN HALOI
S/O. HORMOHAN HALOI
ASSTT. TEACHER
183 NO. BANGALIPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
43: KAMALA DAS
D/O. LT. HARI CHARAN DAS
ASSTT. TEACHER
MURMELA KUMARPARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
44: KIRON BARO
D/O. PHUKAN BARO
ASSTT. TEACHER
1136 KADAMTALA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
45: BINITA DAS
D/O. LT. BHABEN DAS
ASSTT. TEACHER
815 NO. SARUKUCHIJAR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
46: POPY KALITA
D/O. LT. KRISHNA KALITA
ASSTT. TEACHER
GARMARA KADAMTALA L.P. SCHOOL
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DIST. BAKSA (B.T.A.D.) ASSAM.
47: SIVA PRASAD SARMA
C/O. LT. UMESH SARMA
ASSTT. TEACHER
KHAIRABARI L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
48: KULEN MAZUMDAR
S/O. LT. DEBAN MAZUMDAR
ASSTT. TEACHER
DIST. BAKSA (B.T.A.D.) ASSAM.
49: HRIDAY CH. BARMAN
S/O. LT. HARAPATI BARMAN
ASSTT. TEACHER
810 N GARMARA L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
50: HRIDAY BHAGABATI
S/O. INDRESWAR BHAGABATI
ASSTT. TEACHER
BARAMA UTTAR BAZAR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
51: NILO BARO
S/O. LT. SAYAD BARO
ASSTT. TEACHER
KHARUA SISHU L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
52: USHA RANI HALOI
D/O. BASANTA HALOI
ASSTT. TEACHER
660 NO. MADHAPUR L.P. SCHOOL
DIST. BAKSA (B.T.A.D.) ASSAM.
VERSUS
PREETOM SAIKIA AND 5 ORS.
COMMISSIONER AND SECRETARY
DEPTT. OF ELEMENTARY EDUCATION
DISPUR
Page No.# 9/10
GUWAHATI
2:PRAFULLA KUMAR HAZAWARI
COMMISSIONER AND SECY.
WPT AND BC DEPTT.
GOVT. OF ASSAM
DISPUR
GHY.
3:SHYAM JAGANNATHAN
COMM. AND SECY.
DEPTT. OF FINANCE GOVT. OF ASSAM
DISPUR
GHY.
4:BIREN CH. PHUKAN
PRINCIPAL SECRETARY
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR
5:ROBINSON MUCHAHARI
SECRETARY
DEPTT. OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR.
6:RABI SANKAR BARGOYARI
DIRECTOR OF EDUCATION
BODOLAND TERRITORIAL COUNCIL
KOKRAJHAR.
------------
Advocate for : MR. T J MAHANTA
Advocate for : MR. A K BHUYAN (R4-5) appearing for PREETOM SAIKIA AND 5
ORS.
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
14.07.2025 Page No.# 10/10
This Contempt petition was tagged along with WP(C)/6020/2017 and other connected writ petitions. Since the writ petitions have been disposed of by a common judgment and order (CAV) dated 14.07.2025, the connected contempt petition be listed before the appropriate Bench as per roster.
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