Citation : 2025 Latest Caselaw 2343 Gua
Judgement Date : 27 January, 2025
Page No.# 1/5
GAHC010224132024
2025:GAU-AS:818
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3780/2024
THE PROJECT DIRECTOR
NATIONAL HIGHWAY AUTHORITY OF INDIA MINISTRY OF ROAD
TRANSPORT AND HIGHWAYS, PROJECT IMPLEMENTATION UNIT P.I.U.,
SARUMOTORIA, HOUSE NO. 1, DILIP HUJURI PATH, DISPUR, GHY- 6.
VERSUS
ASHOK DAS and ORS
S/O. LT. EKADEHIYA BAISHYA, R/O. VILL. BANGLIPARA, P.O. and MOUZA
BHAWANIPUR, P.S. BARPETA, DIST. BARPETA, ASSAM.
2:THE UNION OF INDIA
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
ROAD TRANSPORT AND HIGHWAYS DEPTT.
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
GOVT. OF INDIA
NEW DELHI- 110001.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
ASSAM SACHIVALAYA
DISPUR
GUWAHATI- 781006.
4:THE DY. COMMISSIONER
BARPETA
ASSAM
PIN.- 781301.
Page No.# 2/5
5:THE CIRCLE OFFICER
SARUPETA REVENUE CIRCLE
BARPETA
ASSAM
PIN.- 781318
6:THE CHIEF ENGINEER
PWD ROADS
NATIONAL HIGHWAY WING
CHANDMARI
GUWAHATI- 781003.
7:THE CHIEF ENGINEER
PWD
NATIONAL HIGHWAY WING
CHANDMARI
GUWAHATI- 781003.
8:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DM LR DEPTT.
ASSAM SACHIVALAYA
DISPUR
GHY.- 781006.
9:COMPETENT AUTHORITY
NHAI-CUM-ADDITIONAL DEPUTY COMMISSIONER
BARPET
Advocate for the Petitioner : MRS. R BORAH,
Advocate for the Respondent : MS. A DEV,
Linked Case : WP(C)/1208/2017
DIGAMBAR BAISHYA
S/O. LT. EKADEHIYA BAISHYA
R/O. VILL. BANGLIPARA
P.O. and MOUZA BHAWANIPUR
P.S. BARPETA
Page No.# 3/5
DIST. BARPETA
ASSAM.
VERSUS
THE UNION OF INDIA and 7 ORS.
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
ROAD TRANSPORT AND HIGHWAYS DEPTT.
MINISTRY OF SHIPPING
ROAD TRANSPORT AND HIGHWAYS
GOVT. OF INDIA
NEW DELHI- 110001.
2:THE PROJECT DIRECTOR
NATIONAL HIGHWAYS AUTHORITY OF INDIA MINISTRY OF ROAD
TRANSPORT and HIGHWAYS
PROJECT IMPLEMENTATION UNIT P.I.U.
SARUMOTORIA
HOUSE NO. 1
DILIP HUJURI PATH
DISPUR
GUWAHATI- 781006.
3:THE SECRETARY TO THE GOVT. OF ASSAM
PUBLIC WORKS DEPTT.
ASSAM SACHIVALAYA
DISPUR
GUWAHATI- 781006.
4:THE DY. COMMISSIONER
BARPETA
ASSAM
PIN.- 781301.
5:THE CIRCLE OFFICER
SARUPETA REVENUE CIRCLE
BARPETA
ASSAM
PIN.- 781318
6:THE CHIEF ENGINEER
PWD ROADS
Page No.# 4/5
NATIONAL HIGHWAY WING
CHANDMARI
GUWAHATI- 781003.
7:THE CHIEF ENGINEER
PWD
NATIONAL HIGHWAY WING
CHANDMARI
GUWAHATI- 781003.
8:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
REVENUE AND DM LR DEPTT.
ASSAM SACHIVALAYA
DISPUR
GHY.- 781006.
9:COMPETENT AUTHORITY
NHAI-CUM-ADDITIONAL DEPUTY COMMISSIONER
BARPETA
------------
Advocate for : MR.P KALITA
Advocate for : MRS R BORAH SC
N.H.A.I. appearing for THE UNION OF INDIA and 7 ORS.
BEFORE
HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY
ORDER
27.01.2025
The present I.A. was filed by the respondent No. 2 in WP(C)/1297/2017 (since disposed of) praying for extension of two months to comply with the judgment and order dated 29.08.2024 passed by this Court in the aforesaid writ petition.
None did represent the applicant when the matter was called on 16.12.2024. Accordingly, it was adjourned and was directed to be listed after vacation.
Accordingly, matter is listed today, however, none appears for the applicant on Page No.# 5/5
call.
In view of the aforesaid, this present I.A. stands dismissed for non prosecution.
JUDGE
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