I.A.(Civil)/2933/2023
2025 Latest Caselaw 1796 Gua

Gauhati High Court

I.A.(Civil)/2933/2023 on 7 January, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                         Page No.# 1/2

GAHC010212422023




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No.: I.A.(Civil)/2933/2023

         RAMESH BARMAN AND 5 ORS.
         S/O LATE BALIRAM BARMAN
         R/O VILL-AMANI
         P.O.-AMANI
         P.S.-BELSOR
         DIST-NALBARI (ASSAM)
         PIN-781306

         2: BIKASH BARMAN
         S/O SRI RAMESH BARMAN
          R/O VILL-AMANI
          P.O.-AMANI
          P.S.-BELSOR
          DIST-NALBARI (ASSAM)
          PIN-781306

         3: SMT. ABALA BARMAN
         W/O LATE SAMIN BARMAN
         R/O VILL-AMANI
         P.O.-AMANI
         P.S.-BELSOR
         DIST-NALBARI (ASSAM)
         PIN-781306

         4: JAMINI BARMAN
         S/O LATE SAMIN BARMAN
         R/O VILL-AMANI
         P.O.-AMANI
         P.S.-BELSOR
         DIST-NALBARI (ASSAM)
         PIN-781306

         5: SMT. KAMALA BARMAN
         W/O LATE HARESWAR BARMAN
                                                                   Page No.# 2/2

            R/O VILL-AMANI
            P.O.-AMANI
            P.S.-BELSOR
            DIST-NALBARI (ASSAM)
            PIN-781306

           6: DWIPEN BARMAN
           S/O LATE HARESWAR BARMAN
           R/O VILL-AMANI
           P.O.-AMANI
           P.S.-BELSOR
           DIST-NALBARI (ASSAM)
           PIN-781306 VERSUS

           MD. SIRAJUDDIN AHMED
           S/O LATE ABDUL WAHED
           R/O VILL-AMANI
           P.O.-AMANI P.S.-BELSOR
           DIST-NALBARI (ASSAM)
           PIN-781306

For the applicant (s)     : Mr. G. N. Sahewalla, Sr. Advocate
                           Mr. R. Sarmah, Advocate

For the respondent (s) : Mr. A. C. Sarmah, Sr. Advocate
                         Mr.G. Bharadwaj, Advocate

                              BEFORE
               HON'BLE MR. JUSTICE DEVASHIS BARUAH
                             ORDER

07.01.2025

In view of the judgment and order passed today, i.e. on 07.01.2025 in CRP No.178/2023, the instant I.A. stands closed.

JUDGE

Comparing Assistant