Citation : 2025 Latest Caselaw 1741 Gua
Judgement Date : 6 January, 2025
Page No.# 1/39
GAHC010228602024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5616/2024
MANURAM MEDAK
S/O- LT. KHAGESWAR MEDAK, VILL.- MEDAKGAON, P.O. BILMUKH, P.S.
GHILAMARA, DIST.- LAKHIMPUR, ASSAM, PIN- 787053
VERSUS
THE STATE OF ASSAM AND 9 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM,
DISPUR, GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE ADDL. SECRETARY TO THE GOVT. ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
Page No.# 2/39
DISPUR
GUWAHATI-6
7:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
ASSAM
DISPUR
GUWAHATI-6
8:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
9:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DISTRICT AT NORTH LAKHIMPUR
P.O. NORTH LAKHIMPUR
PIN- 787001
10:THE DISTRICT COMMISSIONER
LAKHIMPUR -CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
LAKHIMPUR
ASSAM
PIN- 78700
Advocate for the Petitioner : MS. S B CHOUDHURY, MR. S K DAS
Advocate for the Respondent : SR. GA, ASSAM, SC, ELEM. EDU
Linked Case : WP(C)/6156/2024
PROBHAT BORAH AND 2 ORS.
S/O- LATE DHARMESWAR BORAH
VILL.- PAHUMARA GAON
P.O. RANGACHAHI NIKINIKHOWA
P.S. JENGRAIMUKH
DIST- MAJULI
ASSAM
PIN- 785104.
2: NABAJIT ROY
Page No.# 3/39
S/O- LATE HALIM KR. ROY
VILL.- GHUNGHUNIKHATA PT-I
P.O. PHUTKIBARI
P.S. SAPATGRAM
DIST. DHUBRI
ASSAM
PIN- 783345.
3: DIGANTA BORA
S/O- RIKHESWAR BORAH
VILL.- MUKTINAGAR
P.O. MUKTINAGAR
P.S. BORHALA
DIST. JORHAT
ASSAM
PIN- 785631.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006.
2:THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY ITS CHAIRMAN-CUM-CHIEF SECRETARY
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
SERICULTURE DEPARTMENT
DISPUR
GUWAHATI-781006.
4:THE DIRECTOR OF SERICULTURE
ASSAM
KHANAPARA
GUWAHATI-781022
DIST. KAMRUP
ASSAM
5:THE DISTRICT COMMISSIONER
JORHAT-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
JORHAT
Page No.# 4/39
ASSAM
PIN- 785001.
6:THE DISTRICT COMMISSIONER
DHUBRI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
DHUBRI
ASSAM
PIN- 783301.
7:THE DISTRICT COMMISSIONER
MAJULI-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
MAJULI
ASSAM
PIN- 785106.
8:THE ASSISTANT DIRECTOR OF SERICULTURE
MAJULI
KAMALABARI
DIST. MAJULI
ASSAM
PIN- 785104.
9:THE ASSISTANT DIRECTOR OF SERICULTURE
JORHAT
ASSAM
PIN- 785001.
10:THE ASSISTANT DIRECTOR OF SERICULTURE
DHUBRI
ASSAM
PIN- 783301.
------------
Advocate for : MR. M R LASKAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/5948/2024
JUNU GOGOI
WIFE OF LATE PRIYA NATH GOGOI
RESIDENT OF VILLAGE- MAJ LONGPATIA
Page No.# 5/39
P.O.- LONGPATIA
P.S.- SONARI
IN THE DISTRICT OF CHARAIDEO
ASSAM
PIN- 785691.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
4:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI
PIN- 781006.
5:THE DEPUTY SECRETARY TO THE GOVERNMENT OF ASSAM
PUBLIC HEALTH ENGINEERING DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE
Page No.# 6/39
SIVASAGAR DISTRICT
ASSAM
PIN- 785640.
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
SIVASAGAR DISTRICT
ASSAM
PIN- 785640.
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/5079/2024
ANJU MONOWARA BEGUM AND 11 ORS
D/O LATE ABUL KALAM AZAD
RESIDENT OF VILLAGE AND PO JHAWDANGA
DIST SOUTH SALMARA MANKACHAR
ASSAM
783131
2: NARJINA SULTANA
D/O LATE LUTFA KHATUN
VILLAGE GOKULPAM TENGNAMARI
PO PAIZBARI
DIST SOUTH SALMARA MANKACHAR
ASSAM
3: MEHBUBA AHMED
D/O- LATE MOHIB UDDIN AHMED
VILL- BHERBHERY
P. 0- KHALISHAVITA
DISTRICT- GOALPARA
ASSAM
PIN- 783129
4: FARUK ABDULLAH
S/O- LATE ABDUL JALIL
VILL- PORAVITAH
P. O- JAMADERHAT
DISTRICT- DHUBRI
ASSAM
PIN- 783330
Page No.# 7/39
5: AMIRUL ISLAM
S/O- LATE ABUL HUSSAIN
VILL. AND P. O- DHANUWA
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
PIN- 783135
6: MOSTAFIZUR ROHMAN
S/O- LATE ABDUL MOMIN
VILL. - JHAKCHAR
P. O- JHAWDANGA
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
PIN- 783131
7: ANJU MONOWARA KHATUN
D/O- LATE AZAD AI
VILL.- MAIRAKUCHI PT-I
P. O- AIRKATA
DISTRICT- DHUBRI
ASSAM
PIN- 783330
8: DIL AFRUZA SHIKDER
D/O- LATE HATEM ALI SIKDER
VILL- SATSIA
P. O- JAMADERHAT
DISTRICT- DHUBRI
ASSAM
PIN- 783330
9: SHAHIDA BEGUM
W/O- LATE GOLAM RASUL SARKAR
VILL- JHAWDANGA PT-III
P.O- JHAWDANGA
DISTRICT- SOUTH SALMARA MANKACHAR
ASSAM 783131
10: SHILPI BISWAS
D/O- LATE PRAHALAD BISWAS
VILL- BILASHIPARA
WARD NO.3
P. O- BILASHIPARA
DISTRICT- DHUBRI
Page No.# 8/39
ASSAM
PIN- 783348
11: LIPIKA RABI DAS
D/O- LATE RAJENDRA RABI DAS
VILL- PORARVITA
P. O- JAMADERHAT
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
PIN- 783330
12: SYED SHAHJADA HUSSAIN
S/O- LATE MUZZAFAR HUSSAIN
VILL COLLEGE NAGAR
P. O- MANKACHAR
DISTRICT- SOUTH SALMARA
MANKACHAR
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI 781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR GUWAHATI 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI 781006
4:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI 06
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
SOUTH SALMARA MANKACHAR
ASSAM
783127
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SOUTH SALMARA MANKACHAR FOR APPOINTMENT ON COMPASSIONATE
Page No.# 9/39
GROUND
SOUTH SALMARA MANKACHAR
ASSAM 783127
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/5067/2024
MAIDUL ISLAM AND 14 ORS
S/O- LATE CHELAMAT ALI AHMED
VILLAGE-BELORTARY
P.O.-BARGHOL
DIST-BARPETA
ASSAM
PIN-781302
2: UTTAM SARKAR
S/O- LATE BHARAT SARKAR
VILL- BECHIMARI
P. O- GAHIYA
DISTRICT- BARPETA
ASSAM
PIN- 781311
3: DIMPAL KALITA
S/O- LATE NAROTTAM KALITA
VILL- DAKSHINHATI
P. O- BHAWANIPUR
DISTRICT- BARPETA
ASSAM
PIN- 781352
4: ABDUL KAIYYUM
S/O- LATE ABUL HUSSAIN ALI
VILL. AND P. O- PALHAZI
DISTRICT- BARPETA
ASSAM
PIN- 781309
5: FAZAL HOQUE
S/O- LATE SANOWAR HUSSAIN
VILL. AND P. O- KALGACHIA
Page No.# 10/39
DISTRICT- BARPETA
ASSAM
PIN- 781319
6: ATAULLAH
S/O- SAYED AHMED
VILL. AND P. O- KALGACHIA
DISTRICT- BARPETA
ASSAM
PIN- 781319
7: JAHIDUL ISLAM
S/O- MOTIOR RAHMAN
VILL- JAWRIMARI
P. O- SONABARI
DISTRICT- BARPETA
ASSAM
PIN- 781321
8: SAIFUL ISLAM
S/O- LATE ABDUL KADER
VILL- HATIJANA
P.O- JASHIHATIPARA
DISTRICT- BARPETA
ASSAM
PIN- 781316
9: NAZRUL SIKDAR
S/O- LATE TAHUR UDDIN SIKDAR
VILL- DATIRBORI
P. O- CHAPARBORI
DISTRICT- BARPETA
ASSAM
PIN- 781352
10: FARUKH ABDULLAH CHOUDHURY
S/O- LATE LAL MAMUD CHOUDHURY
VILL- MADHAPUR
P. O- CHAPARBORI
DISTRICT- BARPETA
ASSAM
PIN- 781352
11: MAHAMMAD ALI
S/O- LATE ATOWAR RAHMAN
VILL BILASIPARA GAON
P. O- BILASIPARA BAZAR
DISTRICT- BARPETA
Page No.# 11/39
ASSAM
PIN- 781315
12: DEWAN IMRAN HOSSAIN
S/O- LATE ABDUR ROUF DEWAN
VILL- KURIHA
P. O- KAYAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781352
13: MAKIBUL ISLAM
D/O- LATE MAZIBAR RAHMAN
VILL- BHOWKAMARI
P. O- KAYAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781352
14: NILIMA AHMED
D/O- LATE GAJNABI AHMED
VILL- TATIKUCHI
P. O- RADHAKUCHI
DISTRICT- BARPETA
ASSAM
PIN- 781309
15: NAJRUL ISLAM
S/O- LATE OSMAN GANI
VILL- SUHABILDALANI
P. O- PALHAZI
DISTRICT- BARPETA
ASSAM
PIN- 781309
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
Page No.# 12/39
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISTPUR
GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
BARPETA
ASSAM
PIN-781301
6:THE INSPECTOR OF SCHOOLS
BDC
BARPETA
ASSAM
PIN-781301
7:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
BARPETA FOR APPOINTMENT ON COMPASSIONATE GROUND
BARPETA
ASSAM
PIN-781301
------------
Advocate for : MR. M K CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6426/2024
MINALI CHALIHA BORUAH
W/O- LATE BIKASH BORUAH
R/O- VILLAGE NIMATI CHUK
P.S- DHEMAJI
DIST- DHEMAJI
ASSAM
PIN-787057
Page No.# 13/39
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP BY THE CHIEF SECRETARY CUM CHAIRMAN STATE LEVEL
COMMITTEE
GOVT. OF ASSAM
DISPUR
GUWAHATI-06
2:THE SECRETARY
TO THE GOVT. OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI-06
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-06
4:THE DISTRICT COMMISSIONER
CUM CHAIRMAN DISTRICT LEVEL COMMITTEE
DHEMEJI
ASSAM
PIN-787057
5:THE INSPECTOR OF SCHOOLS
DHEMAJI
ASSAM
PIN-787057
6:THE SUPERINTENDENT OF POLICE
DHEMAJI
ASSAM
PIN-787057
------------
Advocate for : MR. J HATIMURIA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6404/2024
TIKENDRAJIT GOGOI
Page No.# 14/39
S/O LATE JYOTISH GOGOI
VILL CHOWRONGABAM
P.O.-LONGPATIA
DIST- CHARAIDEO
ASSAM
PIN-785692
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI-781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-781006
4:THE SECRETARY TO THE GOVERNMENT OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR
GUWAHATI-6
5:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
SIVASAGAR
ASSAM
PIN-785640
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SIVASAGAR
FOR APPOINTMENT ON COMPASSIONATE GROUND
SIVASAGAR
ASSAM
PIN-785640
------------
Advocate for : MR. N HOSSAIN
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Page No.# 15/39
Linked Case : WP(C)/5867/2024
SYED ABU SAHID MIRA
S/O LATE ABDUL HAKIM MIRA
RESIDENT OF HAILAKANDI TOWN WARD NO. 3
PO RATONPUR ROAD
PS AND DIST HAILAKANDI
ASSAM 788155
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR GUWAHATI 781006
2:THE CHAIRMAN OF STATE LEVEL COMMITTEE(SL) FOR APPOINTMENT
ON COMPASSIONATE GROUND
DISPUR GUWAHATI 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR GUWAHATI 6
4:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
DISPUR GUWAHATI 06
5:THE DISTRICT COMMISSIONER CUM CHAIRMAN
OF DISTRICT LEVEL COMMITTEE (DLC) HAILAKANDI FOR APPOINTMENT
ON COMPASSIONATE GROUND
HAILAKANDI
ASSAM 78151
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER (DEEO)
HAILAKANDI
ASSAM 788151
7:THE DEPUTY INSPECTOR OF SCHOOLS
HAILAKANDI
ASSAM 78151
------------
Advocate for : MR. K A MAZUMDER
Page No.# 16/39
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6414/2024
ASHARJYA BORO
SON OF LATE NABIN RAM BORO @ NABIN BORO
RESIDENT OF VILLAGE- THAKURKUCHI
P.S.- PRAGJYOTISHPUR
IN THE DISTRICT OF KAMRUP(M)
ASSAM
PIN- 781050.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY
GOVERNMENT OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
4:THE DIRECTOR
ELEMENTARY EDUCATION
KAHILIPARA
Page No.# 17/39
GUWAHATI
PIN- 781019.
5:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITEE
KAMRUP(M) DISTRICT
ASSAM
PIN- 781036.
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KAMRUP(M) DISTRICT
ASSAM
PIN- 781001.
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6302/2024
APARAJITA SARMAH BEZBARUAH
D/O LATE MILAN BEZBRUAH
R/O WARD NO. 1
DHEKIAJULI
PO. DHEKIAJULI
PIN-784110
DIST.SONITPUR
ASSAM
VERSUS
THE STATE OF ASSAM AND 10 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
HOME (B) DEPARTMENT
DISPUR
GUWAHATI-781006
Page No.# 18/39
3:THE ADDITIONAL DIRECTOR GENERAL OF POLICE-CUM- DIRECTOR OF
FIRE EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-1.
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
5:THE COMMISSINER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6
7:THE DEPUTY DIRECTOR
FIRE AND EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-781001.
8:THE DIVISIONAL OFFICER (W)
SFSO DIVISIONAL OFFICE
GUWAHATI-781001.
9:THE DIVISIONAL OFFICER (E)
FIRE AND EMERGENCY SERVICES
ASSAM
PANBAZAR
GUWAHATI-781001
10:THE STATION OFFICER
OFFICE OF THE FIRE SERVICES
RANGAPARA
DHEKIAJULI
Page No.# 19/39
DIST. SONITPUR
ASSAM
PIN-784110
11:THE DISTRICT COMMISSIONER
KAMRUP (METRO)-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
KAMRUP (M)
ASSAM
PIN-787001.
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 10 ORS
Linked Case : WP(C)/6149/2024
ZITENDRA CH DAS AND 2 ORS
S/O- LATE GIRISH CHANDRA DAS
R/O- VILLAGE- DAKHIN SALMARA PART 2
P.O AND P.S- SOUTH SALMARA
PIN-783127
DIST- SOUTH SALMARA MANKACHAR
ASSAM
2: DHANANJOY DAS
S/O- LATE SHIBU RAM DAS
R/O- VILLAGE- CHARKASHARLPARA
P.O-FULERCHAR AND P.S- SUKCHAR
PIN-783127
DIST- SOUTH SALMARA MANKACHAR
ASSAM
3: ZINU ROHMAN
S/O- LATE MATOWAR RAHMAN
R/O- VILLAGE- KUKURMARA PART I
P.O-RADHA MADHAB HAT AND P.S- MANKACHAR
PIN-783131
DIST- SOUTH SALMARA MANKACHAR
ASSAM
Page No.# 20/39
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
SOUTH SALMARA MANKACHAR
ASSAM
PIN-783127
3:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONNEL (B)
DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006.
4:THE STATE LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
5:THE DISTRICT LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE
DISTRICT COMMISSIONER
DIST- SOUTH SALMARA MANKACHAR
ASSAM
PIN-783127
6:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
JANATA BHAWAN
GUWAHATI-6
7:THE JOINT DIRECTOR OF HEALTH SERVICES
SOUTH SALMARA MANKACHAR
ASSAM
Page No.# 21/39
PIN-783127
------------
Advocate for : MR. P HAZARIKA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6184/2024
SUNJIT DEKA
S/O- LATE BUBUL DEKA
VILLAGE- DEULGURI
P.O AND P.S- KHETRI
DIST- KAMRUP (M)
ASSAM
PIN-782403
VERSUS
THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
DISPUR
GUWAHATI-06
2:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR
GUWAHATI-06
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-06
4:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
HEALTH AND FAMILY WELFARE DEPTT
DISPUR
GUWAHATI-06
5:THE JOINT DIRECTOR
OF HEALTH SERVICES
Page No.# 22/39
KAMRUP METRO
GUWAHATI-01
6:THE DISTRICT COMMISSIONER
CUM CHAIRMAN OF DISTRICT LEVEL COMMITTEE (DLC)
KAMRUP METRO
FOR APPOINTMENT ON COMPASSIONATE GROUND
KAMRUP METRO
ASSAM
GUWAHATI-36
------------
Advocate for : MR. A M AHMED
Advocate for : SC
HEALTH appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/5701/2024
SAHIL AHMED CHOUDHURY
S/O- LATE ALTAF HUSSAIN CHOUDHURY
RESIDENT OF BHAIRABNAGAR
P.O.- KRISHNAPUR
SILCHAR
DIST.- CACHAR
ASSAM
PIN- 788025.
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM CUM
CHAIRMAN
STATE LEVEL SELECTION COMMITTEE
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY
GOVT. OF ASSAM
PERSONAL DEPARTMENT
DISPUR
GUWAHATI-06.
Page No.# 23/39
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HOME
GOVT. OF ASSAM
DISPUR
GUWAHATI.
4:THE ADDITIONAL SECRETARY TO THE GOVT. OF ASSAM
PERSONAL (B) DEPARTMENT
DISPUR
GUWAHATI.
5:THE DIRECTOR GENERAL OF POLICE
ASSAM
POLICE HEAD QUARTER
ULUBARI
GUWAHATI.
6:THE DISTRICT COMMISSIONER CUM CHAIRMAN
DISTRICT LEVEL SELECTION COMMITTEE
CACHAR
ASSAM.
7:THE COMMANDANT
6TH A.P. BATTALION
KATHAL
SILCHAR
DIST.- CACHAR
ASSAM.
------------
Advocate for : MR. I ALAM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/5560/2024
JENIFAR MUSTAFA LASKAR
D/O- LT. MISBAHUR RAHMAN LASKAR
VILL. NIAMOTHPUR
P.O.- SARBANANDAPUR
P.S.- LALA
DISTRICT- HAILAKANDI
ASSAM
Page No.# 24/39
PIN- 788163.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006.
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
3:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6.
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6.
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6.
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6.
7:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI- 19.
8:THE DISTRICT ELEMENTARY EDUCATION OFFICER
HAILAKANDI DISTRICT
AT HAILAKANDI
P.O.- HAILAKANDI
PIN- 788151.
Page No.# 25/39
9:THE DISTRICT COMMISSIONER
HAILAKANDI-CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
HAILAKANDI
ASSAM
PIN- 788151.
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : WP(C)/6222/2024
KAUSTAV MONI BORAH
SON OF LATE CHAMPAK BORAH
VILLAGE- JELEHUA GAON
P.O.- DERGAON
P.S.- DERGAON
DISTRICT- GOLAGHAT
ASSAM
PIN- 785614.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY/ SECRETARY TO THE GOVT. OF ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI- 781006.
Page No.# 26/39
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI- 781007.
5:THE SUPERINTENDENT OF POLICE
SONITPUR
DISTRICT- SONITPUR
ASSAM
PIN- 784001.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
SONITPUR FOR APPOINTMENT
ON COMPASSIONATE GROUND
SONITPUR
ASSAM
PIN- 784001.
------------
Advocate for : MR. A M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6601/2024
NITYANANDA GIRI
S/O- LATE PARAMANANDA GIRI
R/O- HOUSE NO. 5
BYE LANE NO. 2
GOVT. PRESS ROAD
P.O. BAMUNIMAIDAM
GUWAHATI-781021
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
PUBLIC WORKS (BUILDING AND NH) DEPARTMENT
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
Page No.# 27/39
DISPUR
GUWAHATI-6.
3:THE CHIEF ENGINEER
PUBLIC WORKS (BUILDING) DEPARTMENT
CHANDMARI
GUWAHATI-3.
4:THE EXECUTIVE ENGINEER
PUBLIC WORKS BUILDING DEPARTMENT
PCC DIVISION
DISPUR
GUWAHATI-06.
5:THE STATE LEVEL SCRUTINY COMMITTEE
FOR COMPASSIONATE APPOINTMENT
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.
6:THE DISTRICT LEVEL SCRUTINY COMMITTEE
FOR COMPASSIONATE APPOINTMENT
KAMRUP(M)
REPRESENTED BY THE DEPUTY COMMISSIONER
KAMRUP(M)
GUWAHATI
ASSAM
PIN- 781001.
------------
Advocate for : MR. N J KHATANIAR
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/6150/2024
SHAHJAHAN ALI AHMED
S/O- LATE SHAHJAMAL AHMED
R/O- VILLAGE- DIGHIR PAM
P.O- NIRALA
P.S- BAGHBAR
PIN-781308
DIST- BARPETA
ASSAM
Page No.# 28/39
VERSUS
THE STATE OF ASSAM AND 6 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
2:THE DISTRICT COMMISSIONER
BARPETA
ASSAM
PIN-781301
3:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
PERSONNEL (B)
DEPARTMENT DISPUR
GUWAHATI
PIN- 781006.
4:THE STATE LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
5:THE DISTRICT LEVEL SELECTION COMMITTEE
FOR APPOINTMENT ON COMPASSIONATE GROUND
REPRESENTED BY THE DISTRICT COMMISSIONER
DIST- BARPETA
ASSAM
PIN-781301
6:THE PRINCIPAL SECRETARY
TO THE GOVERNMENT OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT DISPUR
JANATA BHAWAN
GUWAHATI-6
7:THE JOINT DIRECTOR OF HEALTH SERVICES
BARPETA
ASSAM
PIN-781301
------------
Page No.# 29/39
Advocate for : MR. P HAZARIKA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
Linked Case : WP(C)/6420/2024
RIDIP LAHON
SON OF LATE PRADIP LAHON
RESIDENT OF VILLAGE- BENGMURIA KONWAR GAON
P.O.- SILASAKU
P.S. SIMALUGURI
IN THE DISTRICT OF SIVASAGAR
ASSAM
PIN- 785686
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY-CUM-CHAIRMAN
STATE LEVEL COMMITTEE
GOVERNMENT OF ASSAM
DISPUR
GUWAHATI- 781006
2:THE SECRETARY TO THE GOVERNMENT OF ASSAM
SCHOOL EDUCATION DEPARTMENT
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF
ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI
PIN- 781006
4:THE DIRECTOR
ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI
PIN- 781019
5:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN
DISTRICT LEVEL COMMITTEE
Page No.# 30/39
SIVASAGAR DISTRICT
ASSAM
PIN- 785640
6:THE DISTRICT ELEMENTARY EDUCATION OFFICER
SIVASAGAR DISTRICT
ASSAM
PIN- 785640
------------
Advocate for : MR. M KALITA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : I.A.(Civil)/3462/2024
MANURAM MEDAK
S/O- LT. KHAGESWAR MEDAK
VILL.- MEDAKGAON
P.O. BILMUKH
P.S. GHILAMARA
DIST.- LAKHIMPUR
ASSAM
PIN- 787053
VERSUS
THE STATE OF ASSAM AND 9 ORS
- REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI- 781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE ADDL. SECRETARY TO THE GOVT. ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
4:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
Page No.# 31/39
5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
6:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6
7:THE JOINT SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF SCHOOL EDUCATION
ASSAM
DISPUR
GUWAHATI-6
8:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
9:THE DISTRICT ELEMENTARY EDUCATION OFFICER
LAKHIMPUR
DISTRICT AT NORTH LAKHIMPUR
P.O. NORTH LAKHIMPUR
PIN- 787001
10:THE DISTRICT COMMISSIONER
LAKHIMPUR -CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
LAKHIMPUR
ASSAM
PIN- 787001
------------
Advocate for : MS. S B CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 9 ORS
Linked Case : WP(C)/6198/2024
MOYAZZIN HUSSAIN LASKAR
S/O- LATE IBRAHIM ALI LASKAR
VILL.- MOHAMMEDPUR PART-II
P.O. RONGPUR SOUTH
P.S. LALA
Page No.# 32/39
DIST. HAILAKANDI
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
DEPARTMENT OF PUBLIC HEALTH ENGINEERING
DISPUR
GHY-06.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC)
FOR APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GHY-781006.
4:THE DEPUTY COMMISSIONER
HAILAKANDI CUM CHAIRMAN DISTRICT LEVEL COMMITTEE FOR
COMPASSIONATE APPOINTMENT
DIST. HAILAKANDI
ASSAM
5:THE EXECUTIVE ENGINEER
PHE
HAILAKANDI
DIST. HAILAKANDI
ASSAM
6:THE SUPERINTENDENT ENGINEER (PHE)
HAILAKANDI CIRCLE
DIST. HAILAKANDI
ASSAM
PIN- 788151.
------------
Advocate for : MR. K MIRA
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Page No.# 33/39
Linked Case : WP(C)/6206/2024
SWAPNA KALITA AND 3 ORS
DAUGHTER OF LATE GANESH CH. KALITA
R/O- KHANAPARA KOINADHORA
UDAY NAGAR
P.O.- KHANAPARA
P.S.- BASISTHA
DISTRICT- KAMRUP(M)
ASSAM
PIN- 781011.
2: MYSTICA DOROTHY BORONGA
DAUGHTER OF LATE PATRAS BORONGA
VILLAGE- HALUGURI CHOWK
P.O.- SANGSARI
P.S.- SANGSARI
DISTRICT- KAMRUP
ASSAM
PIN- 781101.
3: MANAB KALITA
SON OF LATE PUNYA RAM KALITA
VILLAGE-2 NO. MONAHKUCHI
P.O.- MONAHKUCHI
P.S.- HAJO
DISTRICT- KAMRUP
ASSAM
PIN- 781104.
4: MUKTAR HUSSAIN
SON OF LATE DELOWAR AHMED
VILLAGE- DAMALJAR
P.O.- BHELLA
P.S.- BARPETA
DISTRICT- BARPETA
Page No.# 34/39
PIN- 781309.
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM
DISPUR
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY/ SECRETARY TO THE GOVERNMENT OF
ASSAM
HOME AND POLITICAL DEPARTMENT
DISPUR
GUWAHATI- 781006.
3:THE CHAIRMAN OF STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI- 781006.
4:THE DIRECTOR GENERAL OF POLICE
ASSAM
ULUBARI
GUWAHATI- 781007.
5:THE COMMISSIONER OF POLICE
GUWAHATI CITY
KAMRUP(M)
DISTRICT- KAMRUP(M)
ASSAM
PIN- 781301.
6:THE DISTRICT COMMISSIONER-CUM-CHAIRMAN OF DISTRICT LEVEL
COMMITTEE (DLC)
KAMRUP(M) FOR APPOINTMENT
ON COMPASSIONATE GROUND
KAMRUP(M)
ASSAM
PIN- 781036.
------------
Advocate for : MR. A M AHMED
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 5 ORS
Page No.# 35/39
Linked Case : WP(C)/6676/2024
UMESH KUMAR CHETRI AND ANR
S/O- LATE CHANDRA BAHADUR CHETRI
R/O- CACHARI ROAD
ZILLA PARISHAD OFFICE
WARD NO. 09
HAILAKANDI TOWN
P.S. AND DIST. HAILAKANDI
ASSAM
PIN- 788151.
2: MUJAKKIR AHMED BARBHUIYA
S/O- LATE MANIK HUSSAIN BARBHUIYA
R/O- VILL.- RANGAUTI PART-II
P.O. RANGAUTI
P.S. AND DIST. HAILAKANDI
ASSAM-788155.
VERSUS
THE STATE OF ASSAM 5 ORS.
TO BE REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVT. OF ASSAM
HEALTH AND FAMILY WELFARE DEPARTMENT
DISPUR
GUWAHATI-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6.
3:STATE THE LEVEL COMMITTEE
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-6.
4:THE DIRECTOR OF HEALTH AND MEDICAL SERVICES
ASSAM
HENGRABARI
GAUHATI.
5:THE DISTRICT LEVEL COMMITTEE
HAILAKANDI
FOR COMPASSIONATE APPOINTMENT
REPRESENTED BY ITS CHAIRMAN/ DEPUTY COMMISSIONER
HAILAKANDI
Page No.# 36/39
P.O.
P.S. AND DIST. HAILAKANDI
ASSAM
6:THE JOINT DIRECTOR OF HEALTH SERVICES
HAILAKANDI
DIST. HAILAKANDI
ASSAM
------------
Advocate for : MR. R A CHOUDHURY
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM 5 ORS.
Linked Case : WP(C)/6244/2024
SHABBIR AHMED AND 3 ORS
S/O LT. HABIBUR RAHMAN
VILL- SALEHPUR
P.O.-BAROIGRAM
P.S.-PATHERKANDI
DIST- KARIMGANJ
ASSAM
PIN-788710
2: IFTIQAR AHMED KHAN
S/O LATE AKLAS UDDIN AHMED
VILL- JAMIRAL
P.O.-KINORKHAL
P.S.-PATHERKANDI
DIST- KARIMGANJ
ASSAM
PIN-788710
3: SHYAMA SINHA
S/O LATE HARIPADA SINHA
VILL- PATIALA
P.O.-PECHALA
P.S.-RATABARI
DIST- KARIMGANJ
ASSAM
PIN-788710
4: JANA DAS
S/O LATE BIJIT KANTA DAS
VILL- BRAHMANSASHAN
P.O.-BRAHAMANSASHAN
Page No.# 37/39
DIST- KARIMGNAJ
ASSAM
PIN-788710
VERSUS
THE STATE OF ASSAM AND 7 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
ELEMENTARY EDUCATION DEPARTMENT
DISPUR
GUWAHATI-6
3:THE CHAIRMAN OF THE STATE LEVEL COMMITTEE (SLC) FOR
APPOINTMENT ON COMPASSIONATE GROUND
DISPUR
GUWAHATI-6
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL DEPARTMENT
DISPUR
GUWAHATI-6
5:THE ADDL. SECRETARY TO THE GOVT. OF ASSAM
PERSONNEL (B) DEPARTMENT
DISPUR
GUWAHATI-6
6:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-19
7:THE DISTRICT ELEMENTARY EDUCATION OFFICER
KARIMGANJ DISTRICT
AT KARIMGANJ
P.O.-HAILAKANDI
PIN-788151
8:THE DISTRICT COMMISSIONER
KARIMGANJ
-CUM- CHAIRMAN
DISTRICT LEVEL COMMITTEE (DLC)
KARIMGANJ
ASSAM
PIN-788151
Page No.# 38/39
------------
Advocate for : MRS R BEGUM
Advocate for : GA
ASSAM appearing for THE STATE OF ASSAM AND 7 ORS
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 06.01.2025
The above noted writ petitions were taken up for hearing analogously and Mr. M. K. Choudhury, learned Senior Counsel appearing for the petitioner has made his submission in the matter.
Mr. R. Dhar, learned Additional Senior Government Advocate appearing for the respondents has submitted that an affidavit on behalf of the respondents would invariably be filed on/or before 24.01.2025.
Mr. Dhar, learned counsel, in the said affidavit, shall also bring on record as to the factors taken into consideration by the DLC in considering the cases of the petitioners after long lapse of time. Further, a perusal of the minutes of the DLC brought on record in the above noted writ petitions, having revealed that the DLC had made its recommendations only on the ground that there were directions from this Court to consider the cases of the petitioners and there being no indication in the minutes of the parameters laid down by this Court in its judgments including the judgment in the case of Achyut Ranjan Das was complied with, the respondents shall also in the affidavit deal with the same.
As the issue involved in the matter pertains to appointment on compassionate grounds, the learned counsel for the petitioners have expressed urgency in the same and accordingly, Registry is directed to list these matters Page No.# 39/39
again on 30.01.2025.
On the next date of listing, an endeavor would be made to dispose of the present writ petitions.
It is further provided that in the event, the affidavit is not filed, justifying the reason for issuance of the Office Memorandum dated 18.09.2024, the Commissioner and Secretary to the Government of Assam, Personal Department shall remain present before this Court on the next date of listing to assist this Court in the matter and also to place the background facts leading to the issuance of the Office Memorandum dated 18.09.2024.
JUDGE
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