Biren Ch. Das vs The State Of Assam
2025 Latest Caselaw 3615 Gua

Gauhati High Court

Biren Ch. Das vs The State Of Assam on 28 February, 2025

Author: Sk Medhi

Bench: Sanjay Kumar Medhi

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GAHC010199562021




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/43/2021

            BIREN CH. DAS
            S/O. LT. PABIN DAS, VILL. PATHALIKUCHI, P.S. TAMULPUR, ASSAM.


            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR N J DAS, AMICUS CURIAE,

Advocate for the Respondent : PP, ASSAM,
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                                  BEFORE
                 HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
                  HONOURABLE MRS. JUSTICE MITALI THAKURIA

                                    ORDER

28.02.2025 (SK Medhi, J.)

Heard Shri NJ Das, learned Amicus Curiae for the appellant. Also heard Ms. A Begum, learned Addl. PP, Assam.

Hearing is concluded.

Judgment is reserved.

JUDGE JUDGE

Comparing Assistant