Magma Hdi General Insurance Co. Ltd vs Moon Saikia And 6 Ors
2025 Latest Caselaw 3610 Gua

Gauhati High Court

Magma Hdi General Insurance Co. Ltd vs Moon Saikia And 6 Ors on 28 February, 2025

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                   Page No.# 1/4

GAHC010030232025




                                                            undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./53/2025

         MAGMA HDI GENERAL INSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT MAGMA HOUSE NO. 24, PARK
         STREET, KOLKATA-700016 AND BRANCH OFFICE AT 2ND FLOOR, F-FORT,
         SOUTH SARANIA, ULUBARI, G.S. ROAD, GUWAHATI-781007.



         VERSUS

         MOON SAIKIA AND 6 ORS
         W/O. LT. LUHIT SAIKIA

         2:PRIYAKHI SAIKIA
          D/O. LT. LUHIT SAIKIA

         3:ANKUR SAIKIA
          S/O. LT. LUHIT SAIKIA

         4:JUNU SAIKIA
         W/O. SRI DUGDHA SAIKIA

         ALL ARE R/O. VILL.- GORIA BORPATHAR
         P/O. GORIATIKA BARPATHAR
         P/S. KAMARGAON
         DIST. GOLAGHAT
         ASSAM
         PIN-785619.

         RESPONDENT NO. 3 BEING MINOR IS REP. BY HIS MOTHER I.E.
         RESPONDENT NO. 1

         5:TANUJA GOWALA
         W/O. SRI PRAKASH GOWALA
          R/O. VILL.- GERIGAON
                                                      Page No.# 2/4

P/O. AND P/S. KAMARGAON
DIST. GOLAGHAT
PIN-785619.

6:MUHIT KANU
 S/O. SRI MANTU KANU
 R/O. VILL.- BONGAON
 P/O. BONGAON
 P/S. DERGAON
 DIST. GOLAGHAT
 PIN-785611

7:DUGDHA SAIKIA
VILL. GORIA BORPATHAR
 P/O. GORIATIKA BARPATHAR
 P/S. KAMARGAON
 DIST. GOLAGHAT
ASSAM
 PIN-785619

Linked Case : I.A.(Civil)/538/2025

MAGMA HDI GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AT MAGMA HOUSE NO. 24
PARK STREET
KOLKATA-700016 AND BRANCH OFFICE AT 2ND FLOOR
F-FORT
SOUTH SARANIA
ULUBARI
G.S. ROAD
GUWAHATI-781007.


VERSUS

MOON SAIKIA AND ORS
W/O. LT. LUHIT SAIKIA

2:PRIYAKHI SAIKIA
D/O. LT. LUHIT SAIKIA

3:ANKUR SAIKIA
S/O. LT. LUHIT SAIKIA

4:JUNU SAIKIA
W/O. SRI DUGDHA SAIKIA
                                                                     Page No.# 3/4

          ALL ARE R/O. VILL.- GORIA BORPATHAR
          P/O. GORIATIKA BARPATHAR
          P/S. KAMARGAON
          DIST. GOLAGHAT
          ASSAM
          PIN-785619.

          RESPONDENT NO. 3 BEING MINOR IS REP. BY HIS MOTHER I.E.
          RESPONDENT NO. 1

          5:TANUJA GOWALA
          W/O. SRI PRAKASH GOWALA
          R/O. VILL.- GERIGAON
          P/O. AND P/S. KAMARGAON
          DIST. GOLAGHAT
          PIN-785619.

          6:MUHIT KANU
          S/O. SRI MANTU KANU
          R/O. VILL.- BONGAON
          P/O. BONGAON
          P/S. DERGAON
          DIST. GOLAGHAT
          PIN-785611

          7:DUGDHA SAIKIA
          VILL. GORIA BORPATHAR
          P/O. GORIATIKA BARPATHAR
          P/S. KAMARGAON
          DIST. GOLAGHAT
          ASSAM PIN-785619.

For the appellant (s)    : Mr. S. K. Goswami,, Advocate

For the respondent (s) : XXXX
                             BEFORE
              HON'BLE MR. JUSTICE DEVASHIS BARUAH
                            ORDER

28.02.2025

Heard Mr. S. K. Goswami, the learned counsel appearing on behalf of the appellant.

Page No.# 4/4

2. This is an application filed under Section 173 of the Motor Vehicles Act, 1988 challenging the judgment and award dated 10.12.2024 passed by the learned Member, MACT No.2, Kamrup (M) in MAC Case No.132/2023 whereby an amount of Rs.22,57,399.84/- has been awarded.

3. The Appeal is admitted.

4. Call for the record(s).

5. Steps be taken against the respondents by way of registered post with A/D as well as through usual process within 2 (two) days.

JUDGE

Comparing Assistant