Gauhati High Court
Hdfc Ergo General Insurance Co. Ltd vs Phuleswari Rajbongshi And Ors on 28 February, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010034032025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./52/2025
HDFC ERGO GENERAL INSURANCE CO. LTD.
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOSUE,
H.T PAREKH MARG, 169, BACKBAY RECLAMATION, MUMBAI 400020 AND
IST GUWAHATI BRANCH OFFIC AT ADITYAM BUILDING, 6TH FLOOR,
LACHIT NAGAR, G.S ROAD, GUWAHATI, ASSAM-781007.
VERSUS
PHULESWARI RAJBONGSHI AND ORS
W/O. LT HARESWAR RAJBONGSHI.
2:NIKITA RAJBONGSHI
D/O. LT HARESWAR RAJBONGSHI.
3:JANKITA RAJBONGSHI
D/O. LT HARESWAR RAJBONGSHI.
4:AMIT RAJBONGSHI
S/O. LT HARESWAR RAJBONGSHI.
ALL ARE R/O. VILL. KENDUKUCHI
P/O. KENDUKUCHI
P/S. NALBARI
DIST. ASSAM
PIN-781341.
RESPONDENT NO.S 3 AND 4 BEING MINORS ARE REP. BY THEIR LEGAL
GUARDIAN
MOTHER
I.E. RESPONDENT NO. 1.
5:TARINI CHARAN KALITA
S/O. LT. JANAKI NATH KALITA
R/O.- C/O. SUSHIL KALITA
Page No.# 2/4
BHUPENDRA NAGAR MATHGHARIA
P/S. NOONMATI
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781020.
6:DURLOV BORAH
S/O. SRI. HORESWAR BORAH
R/O.- CO/O. NARENDRA DEKA
H/N. 13
BYE LANE NO. 2
AJANTA PATH
BELTOLA
P/S. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781028
Linked Case : I.A.(Civil)/521/2025
HDFC ERGO GENERAL INSURANCE CO LTD
HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT RAMON HOSUE
H.T PAREKH MARG
169
BACKBAY RECLAMATION
MUMBAI 400020 AND IST GUWAHATI BRANCH OFFIC AT ADITYAM
BUILDING
6TH FLOOR
LACHIT NAGAR
G.S ROAD
GUWAHATI
ASSAM-781007.
VERSUS
PHULESWARI RAJBONGSHI AND ORS
W/O. LT HARESWAR RAJBONGSHI.
2:NIKITA RAJBONGSHI
D/O. LT HARESWAR RAJBONGSHI.
3:JANKITA RAJBONGSHI
D/O. LT HARESWAR RAJBONGSHI.
Page No.# 3/4
4:AMIT RAJBONGSHI
S/O. LT HARESWAR RAJBONGSHI.
ALL ARE R/O. VILL. KENDUKUCHI
P/O. KENDUKUCHI
P/S. NALBARI
DIST. ASSAM
PIN-781341.
RESPONDENT NO.S 3 AND 4 BEING MINORS ARE REP. BY THEIR LEGAL
GUARDIAN
MOTHER
I.E. RESPONDENT NO. 1.
5:TARINI CHARAN KALITA
S/O. LT. JANAKI NATH KALITA
R/O.- C/O. SUSHIL KALITA
BHUPENDRA NAGAR MATHGHARIA
P/S. NOONMATI
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781020.
6:DURLOV BORAH
S/O. SRI. HORESWAR BORAH
R/O.- CO/O. NARENDRA DEKA
H/N. 13
BYE LANE NO. 2
AJANTA PATH
BELTOLA
P/S. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-781028.
For the appellant (s) : Ms. M. Saikia, Advocate
For the respondent (s) : XXXX
Page No.# 4/4
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
28.02.2025
Heard Ms. M. Saikia, the learned counsel appearing on
behalf of the appellant.
2. This is an Appeal filed under Section 173 of the Motor
Vehicles Act, 1988 challenging the judgment and award dated
21.11.2024 passed by the learned Member, MACT No.2, Kamrup
(M) in MAC Case No.180/2019.
3. The Appeal is admitted.
4. Call for the record(s).
5. Steps be taken upon the respondent by way of registered
post with A/D as well as through usual process within 2 (two)
days.
JUDGE
Comparing Assistant
