Page No.# 1/3 vs Tohuli And Anr
2025 Latest Caselaw 3559 Gua

Gauhati High Court

Page No.# 1/3 vs Tohuli And Anr on 27 February, 2025

                                                                         Page No.# 1/3

GAHC010218952024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : CRP/105/2024

            THE STATE OF NAGALAND AND 3 ORS
            REP. BY THE SECRETARY TO THE GOVT. OF NAGALAND, DEPARTMENT
            OF LAND AND REVENUE , NAGALAND KOHIMA

            2: THE DEPUTY COMMISSIONER
             DIMAPUR NAGALAND

            3: THE REVENUE OFFICER
             DIMAPUR
             NAGALAND

            4: THE LAND RECORD SURVEY OFFICER
             DIMAPUR NAGALAN

            VERSUS

            TOHULI AND ANR
            W/O- V ATOSHE SUMI,
            HOVUKHU VILLAGE,
            NIULAND , NAGALAND

            2:AIRPORT AUTHORITY OF INDIA
             REP. BY THE DEPUTY GENERAL MANAGER
             DIMAPUR
             NAGALAN

Advocate for the Petitioner   : SR GA NAGALAND,

Advocate for the Respondent : MR. A DAS (R-1), MR V KUMAR (R2),MR B PATHAK (R2),MR. T
SARMA (R-1),MRS P D KHATANIAR (R-1),MR. N I KHAN (R-1),MS N RAHMAN (R-1)
                                                          Page No.# 2/3


Linked Case : I.A.(Civil)/3187/2024

THE STATE OF NAGALAND AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF
NAGALAND
DEPARTMENT OF LAND AND REVENUE
NAGALAND KOHIMA

2: THE COMMISSIONER
TO THE GOVT. OF NAGALAND

NAGALAND
KOHIMA

3: THE DEPUTY COMMISSIONER
DIMAPUR NAGALAND

4: THE REVENUE OFFICER
DIMAPUR
NAGALAND

5: THE LAND RECORD SURVEY OFFICER
DIMAPUR NAGALAND
VERSUS

TOHULI AND ANR
W/O- V ATOSHE SUMI
HOVUKHU VILLAGE
NIULAND
NAGALAND

2:AIRPORT AUTHORITY OF INDIA
REP. BY THE DEPUTY GENERAL MANAGER
 DIMAPUR
 NAGALAND
 ------------
Advocate for : SR GA NAGALAND
Advocate for : appearing for TOHULI AND ANR
                                                                      Page No.# 3/3


                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

Date : 27.02.2025

Heard Mr. K.N. Balagopal, learned Senior Counsel cum Advocate General Nagaland assisted by Mrs. T. Khro, learned Additional Advocate General and Ms. M. Kechi, learned Additional Advocate General for the appellants. Also heard Mr. A. Das, learned counsel for the respondent No.1 and Ms. P. Chettri, learned counsel for the respondent No.2.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant