Kandarpa Das vs The Chancellor Gauhati University And 5 ...
2025 Latest Caselaw 3557 Gua

Gauhati High Court

Kandarpa Das vs The Chancellor Gauhati University And 5 ... on 27 February, 2025

                                                                Page No.# 1/2

GAHC010171082021




                                                         undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5498/2021

         KANDARPA DAS
         SON OF LATE GOLAK CHANDRA DAS
         RESIDENT OF SHANTIDAN PATH,
         KHANAMUKH, LANKESWAR, JALUKBARI, GUWAHATI, P.S. JALUKBARI,
         DIST. KAMRUP (METRO), ASSAM, PIN-781014


         VERSUS

         THE CHANCELLOR GAUHATI UNIVERSITY AND 5 ORS.
         GOPINATH BORDOLOI NAGAR, GUWAHATI, PIN-781014

         2:THE VICE CHANCELLOR
          GAUHATI UNIVERSITY
          GOPINATH BORDOLOI NAGAR
         GUWAHATI
          PIN-781014.

         3:THE GAUHATI UNIVERSITY
          REP.BY ITS REGISTRAR
          GOPINATH BORDOLOI NAGAR
          GUWAHATI
          PIN-781014

         4:THE EXECUTIVE COUNCIL
          GAUHATI UNIVERSITY
          GOPINATH BORDOLOI NAGAR
          GUWAHATI PIN-781014
          REP. BY ITS SECRETARY.

         5:THE REGISTRAR
          GAUHATI UNIVERSITY
          GOPINATH BORDOLOI NAGAR
          GUWAHATI
                                                                             Page No.# 2/2

            PIN-781014

           6:THE INQUIRY OFFICER
            IN THE DEPARTMENTAL PROCEEDING DRAWN UP AGAINST DR.
           KANDARPA DA

Advocate for the Petitioner : MR. D DAS SR. ADV, MR. M SARMA,MR. M K
CHOUDHURY,MR. D CHOUDHURY,MR T CHAKRABORTY,MR. U K NAIR,MR T
CHAKRABORTY,MR. U K NAIR,MR J DAS,MR K TALUKDAR

Advocate for the Respondent : SC, G U, MR P P PHUKAN (R2-R5),MR. P J PHUKAN (SC, G.U.,
R2-R5),MR. K N CHOUDHURY (R2-R5)


                                       BEFORE
                 HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR
                                     O R D E R

27.02.2025

Heard Mr. M.K. Choudhury, learned senior counsel assisted by Mr. T. Chakraborty, learned counsel for the petitioner. Also heard Mr. D. Saikia, learned senior counsel assisted by Mr. K. Gogoi, learned counsel and Mr. P.J. Phukan, learned Standing Counsel, Gauhati University.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant