M/S. Cinnamara Roller Flour Mills vs The Assam Power Distribution Co. Ltd And ...
2025 Latest Caselaw 3555 Gua

Gauhati High Court

M/S. Cinnamara Roller Flour Mills vs The Assam Power Distribution Co. Ltd And ... on 27 February, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                 Page No.# 1/2

GAHC010126472017




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/2092/2017

         M/S. CINNAMARA ROLLER FLOUR MILLS
         A PROPRIETORSHIP CONCERN HAVING ITS PRINCIPAL PLACE OF
         BUSINESS AND FLOUR MILL AT G.B. GATTANI INDUSTRIAL COMPLEX,
         MARIANI ROAD, CINNAMARA, JORHAT- 785008, ASSAM DULY REP. BY ITS
         AUTHORIZED SIGNATORY/REPRESENTATIVE NAMELY, SRI
         SARANGAPANI BORDOLOI, SON OF LT. SURESH CHANDRA BORDOLOI, A
         RESIDENT OF KUSHL NAGAR, JORHAT- 785001, ASSAM


         VERSUS

         THE ASSAM POWER DISTRIBUTION CO. LTD and 3 ORS.
         REP. BY CHAIRMAN CUM MANAGING DIRECTOR, 4TH FLOOR, BIJULEE
         BHAWAN, PALTAN BAZAR, GUWAHATI - 781001, ASSAM

         2:THE APPELLATE AUTHORITY
         THE ASSAM POWER DISTRIBUTION COMPANY LIMITED REP. BY
         CHAIRMAN CUM MANAGING DIRECTOR
          4TH FLOOR
          BIJULEE BHAWAN
          PALTAN BAZAR
          GUWAHATI- 781001
         ASSAM

         3:THE AREA MANAGER/ASSESSING OFFICER
          JIRCA
         APDCL
          JORHAT/ASSAM

         4:THE ASSTT. GENERAL MANAGER
         T and C DIVISION
         APDCL
          JORHAT
         ASSAM
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Advocate for the Petitioner   : MR.G N SAHEWALLA, MR.A CHETIA,MR.D SENAPATI,MR.P
DEKA,MS.D SWAMI

Advocate for the Respondent : MR. P N GOSWAMI, SC, APDCL




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                        ORDER

Date :27-02-2025

Heard Mr. GN Sahewalla, learned senior counsel assisted by Ms. G Dugar, learned counsel for the petitioner. Also heard Mr. KP Pathak, learned counsel for the APDCL.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant