Jadubangsh Roy @ Jadubangsh Ray vs The State Of Assam And 4 Ors
2025 Latest Caselaw 3554 Gua

Gauhati High Court

Jadubangsh Roy @ Jadubangsh Ray vs The State Of Assam And 4 Ors on 27 February, 2025

                                                                        Page No.# 1/2

GAHC010020212022




                                                              undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/1046/2022

         JADUBANGSH ROY @ JADUBANGSH RAY
         S/O LT SIPUJAN ROY, R/O VILL- DHENTULA, P.O.-CHENGNOL, P.S.-
         NALBARI, DIST- NALBARI, ASSAM



         VERSUS

         THE STATE OF ASSAM AND 4 ORS.
         REPRESENTED BY THE SECRETARY, HOME, GOVT OF ASSAM.

         2:DGP
         THE STATE OF ASSAM
         AT DGP OFFICE
          ULUBARI
          GHY-06

         3:THE SUPERINTENDENT OF POLICE

          BARKURA
          NALBARI
          ASSAM
          PIN- 781341.

         4:ADDL S P

          BARKURA
          NALBARI
          ASSAM
          PIN- 781341.

         5:ABI/R.O. POLICE RESERVE

          MILANPUR
                                                                  Page No.# 2/2

             NALBARI
             ASSAM
             PIN- 781341

Advocate for the Petitioner   : MR. S P ROY, MR M DEB,MS S DAS

Advocate for the Respondent : GA, ASSAM,




                                  BEFORE
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                           ORDER

Date : 27.02.2025

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant