Page No.# 1/4 vs Abdur Rahim And 4 Ors
2025 Latest Caselaw 3237 Gua

Gauhati High Court

Page No.# 1/4 vs Abdur Rahim And 4 Ors on 17 February, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                            Page No.# 1/4

GAHC010004882025




                                                     undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/443/2025



           NAZRUL ISLAM AND AN
           S/O MD. ABDUL HUSSAIN
           RESIDENT OF VILLAGE HASILAPARA
           PO GOALPARA, PS GOALPARA
           ASSAM 783101

           2: MD. ABDUL KUDUS
           S/O MD. KARAM ALI
            RESIDENT OF VILLAGE HASILAPARA
            PO GOALPARA
            PS GOALPARA
           ASSAM
            783101
           VERSUS

           ABDUR RAHIM AND 4 ORS
           S/O LATE JAMIR UDDIN
           RESIDENT OF KARBALA ROAD
           GOALPARA
           PO GOALPARA
           PS GOALPARA
           DIST GOALPARA
           ASSAM 783101

           2:MD. MOFIZUDDIN AHMED

           S/O LATE JAMIR UDDIN
           RESIDENT OF KARBALA ROAD
           GOALPARA
           PO GOALPARA
           PS GOALPARA
           DIST GOALPARA
           ASSAM 783101
                                                        Page No.# 2/4


 3:SRI KAMAL SINGH KUSERIA
 S/O SRI SAMPALAL KUSERIA
 RESIDENT OF KACHARI ROAD
 GOALPARA
 PO GOALPARA
 PS GOALPARA
 DIST GOALPARA
 ASSAM 783101

 4:THE CIRCLE OFFICER
 DISPUR REVENUE CIRCLE
 GUWAHATI
 PO DISPUR
 DIST KAMRUP M ASSAM

 5:THE SUB REGISTRAR
 KAMRUP M GUWAHATI
 781001
 PO DISPUR DIST KAMRUP M ASSAM
 ------------
 Advocate for : MR K P PATHAK
 Advocate for : GA
 ASSAM appearing for ABDUR RAHIM AND 4 ORS

             Linked Case : Case No. : RFA/3/2025

NAZRUL ISLAM AND ANR
S/O MD. ABDUL HUSSAIN, RESIDENT OF VILLAGE HASILAPARA, PO
GOALPARA, PS GOALPARA, ASSAM, 783101

2: MD. ABDUL KUDUS
 S/O MD. KARAM ALI
 RESIDENT OF VILLAGE HASILAPARA
 PO GOALPARA
 PS GOALPARA
ASSAM
 78310

VERSUS

ABDUR RAHIM AND 4 ORS
S/O LATE JAMIR UDDIN, RESIDENT OF KARBALA ROAD,GOALPARA, PO
GOALPARA, PS GOALPARA, DIST GOALPARA, ASSAM 783101

2:MD. MOFIZUDDIN AHMED

S/O LATE JAMIR UDDIN
                                                                                     Page No.# 3/4

            RESIDENT OF KARBALA ROAD
            GOALPARA
            PO GOALPARA
            PS GOALPARA
            DIST GOALPARA
            ASSAM 783101

            3:SRI KAMAL SINGH KUSERIA
             S/O SRI SAMPALAL KUSERIA
             RESIDENT OF KACHARI ROAD
            GOALPARA
             PO GOALPARA
             PS GOALPARA
             DIST GOALPARA
            ASSAM 783101

            4:THE CIRCLE OFFICER

             DISPUR REVENUE CIRCLE
             GUWAHATI
             PO DISPUR
             DIST KAMRUP M ASSAM

            5:THE SUB REGISTRAR
             KAMRUP M GUWAHATI
             781001
             PO DISPUR DIST KAMRUP M ASSA

Advocate for the Petitioner   : MR K P PATHAK, MR BHARGAV DAS,MR. C PAUL

Advocate for the Respondent : GA, ASSAM,




                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

Date : 17.02.2025

Heard the learned Senior Counsel Mr. K.P. Pathak assisted by Mr. B. Das appearing for the applicants. Also heard Mr. T.R. Gogoi, learned counsel appearing for the respondent Nos. 4 & 5.

Since the connected Regular First Appeal has been admitted for hearing, the operation of the judgment and order dated 13.11.2024 passed by the learned Civil Judge (Senior Division) No. 1, Kamrup (Metro) at Guwahati in Misc.(J) Case No. 823/2023 arising out of Title Suit No. Page No.# 4/4

171/2022 shall remain stayed.

The IA stands disposed of.

JUDGE

Comparing Assistant