Gauhati High Court
Page No.# 1/4 vs The State Of Assam And 10 Ors on 13 February, 2025
Author: Manish Choudhury
Bench: Manish Choudhury
Page No.# 1/4
GAHC010023642025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/683/2025
SAMSUL HOQUE AND ANR
S/O- LATE SAHAR ALI, VILLAGE- DUMARDAHA PART-III, P.O-BALAJAN,
P.S-GAURIPUR, DISTRICT- DHUBRI, ASSAM PIN-783331.
2: FERAJUL HOQUE
S/O- LATE SAHAR ALI
VILLAGE- DUMARDAHA PART-III
P.O-BALAJAN
P.S-GAURIPUR
DISTRICT- DHUBRI
ASSAM PIN-783331
VERSUS
THE STATE OF ASSAM AND 10 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM, LAND AND REVENUE DEPARTMENT, DISPUR,
GUWAHATI-06.
2:THE DISTRICT COMMISSIONER
DHUBRI
ASSAM. COMMISSIONER
P.O AND P.S AND DISTRICT-DHUBRI
ASSAM. PIN-783301.
3:THE SETTLEMENT OFFICER
DHUBRI
ASSAM
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
4:THE ASSISTANT SETTLEMENT OFFICER
Page No.# 2/4
GOLAKGANJ REVENUE CIRCLE
P.O. AND P.S. GOLAKGANJ
DIST. DHUBRI
ASSAM
PIN- 783331.
5:THE CIRCLE OFFICER
GAURIPUR REVENUE CIRCLE
DHUBRI
P.O.
P.S. AND DIST. DHUBRI
ASSAM
PIN- 783301.
6:THE ASSAM BOARD OF REVENUE
REPRESENTED BY ITS SECRETARY
PANBAZAR
GHY-01.
7:PRABIR COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
8:PRADYUT BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- GAURIPUR TOWN
WARD NO. 2
P.O. AND P.S. GAURIPUR
DIST. DHUBRI
ASSAM
PIN- 783331.
9:PRITAM COOMAR BARUA
S/O- LATE PRAKRITISH CHANDRA BARUA
R/O- BYE LANE NO. 2
LAKHIMI NAGAR
JORHAT WEST
JORHAT RESEARCH LABORATORY
ASSAM
DIST. JORHAT
ASSAM
PIN- 785006.
Page No.# 3/4
10:SMTI PARBATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781003.
11:SMTI PRANATI PHOOKAN @ PRANATI BARUA
D/O- LATE PRAKRITISH CHANDRA BARUA
R/O- HOUSE NO. 28
BYE LANE NO. 6
WEST PUB SARANIA
P.O. SILPUKHURI
GUWAHATI
DIST. KAMRUP METRO
ASSAM
PIN- 781003
Advocate for the Petitioner : MR. M HUSSAIN, MR. R I MONDAL
Advocate for the Respondent : GA, ASSAM, MR P P SARMA,MR. J ROY,SC, REVENUE
BEFORE
HONOURABLE MR. JUSTICE MANISH CHOUDHURY
ORDER
Date : 13.02.2025
Heard Mr. M. Hussain, learned counsel for the petitioners; Mr. N. Goswami,
learned Junior Government Advocate, Assam for the respondent nos. 1, 3, 4, 5
& 6; and Mr. J. Roy, learned Senior Counsel assisted by Mr. P. Bhardwaj, learned
counsel for the respondent no. 8.
Mr. Roy, learned Senior Counsel has submitted that he needs a week's time
to obtain instructions as to whether Dag no. 28 was part of the original
Page No.# 4/4
application seeking cancellation of mutation.
I have gone through the contents of the writ petition as well as the
Judgment and Order dated 07.01.2025.
Having regard to the contentions raised, it is observed that the operation
of the impugned Judgment and Order dated 07.01.2025 in respect of Dag no.
28 shall not be given effect to till the next date of listing.
List the case on 24.02.2025.
Mr. Hussain, learned counsel for the petitioners shall furnish a copy of the
writ petition each to Mr. Goswami, learned Junior Government Advocate, Assam
for the respondent nos. 1, 3, 4, 5 & 6 and Mr. Bhardwaj, learned counsel for the
respondent no. 8 during the course of the day.
JUDGE
Comparing Assistant
