Gauhati High Court
Page No.# 1/5 vs Jiyabul Hussain Mazumder And 2 Ors F on 12 February, 2025
Page No.# 1/5
GAHC010067632024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./421/2024
SIKHA RANI DAS AND 4 ORS
W/O LATE SAJAL DAS, VILL.- DHOLAI MOLAI PART- IX, P.O.- DHOLAI
SOUTH, P.S.- KATLICHERRA, DIST.- HAILAKANDI, ASSAM, PIN- 788161.
2: BAJINDRA CHANDRA DAS
S/O LATE BRAJARAM DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
3: SARABALA DAS
W/O SRI BAJINDRA CHANDRA DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
4: DEBASISH DAS
S/O LATE SAJAL DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
(BEING MINOR
Page No.# 2/5
REP. BY HIS MOTHER
APPLICANT NO. 1).
5: PRIYANKA DAS
D/O LATE SAJAL DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
(BEING MINOR
REP. BY HIS MOTHER
APPLICANT NO. 1)
VERSUS
JIYABUL HUSSAIN MAZUMDER AND 2 ORS F
S/O MAKADDAS ALI MAZUMDER, VILL.- LAKHINAGAR PART- II, P.O.-
MONACHERRA, P.S.- LALA, DIST.- HAILAKANDI, ASSAM, PIN- 788164.
2:MD. NAZMUL ISLAM
S/O LATE MOULANA ANISUR RAHMAN
VILL.- FATEHPUR
P.O.- CHATAL
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN- 788720.
3:NEW INDIA ASSURANCE CO. LTD.
REP. BY THE REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
LACHIT NAGAR
ULUBARI
NEAR HANUMAN MANDIR
GUWAHATI- 781007
Advocate for the Petitioner : MR. M TALUKDAR,
Advocate for the Respondent : , M CHETIA (R3)
Page No.# 3/5
Linked Case : I.A.(Civil)/1249/2024
SIKTA RANI DAS AND 4 ORS.
W/O LATE SAJAL DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
2: BAJINDRA CHANDRA DAS
S/O LATE BRAJARAM DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
3: SARABALA DAS
W/O SRI BAJINDRA CHANDRA DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
4: DEBASISH DAS
S/O LATE SAJAL DAS
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
(BEING MINOR
REP. BY HIS MOTHER
APPLICANT NO. 1).
5: PRIYANKA DAS
D/O LATE SAJAL DAS
Page No.# 4/5
VILL.- DHOLAI MOLAI PART- IX
P.O.- DHOLAI SOUTH
P.S.- KATLICHERRA
DIST.- HAILAKANDI
ASSAM
PIN- 788161.
(BEING MINOR
REP. BY HIS MOTHER
APPLICANT NO. 1).
VERSUS
MD. JIYABUL HUSSAIN MAZUMDER AND 2 ORS.
S/O MAKADDAS ALI MAZUMDER
VILL.- LAKHINAGAR PART- II
P.O.- MONACHERRA
P.S.- LALA
DIST.- HAILAKANDI
ASSAM
PIN- 788164.
2:MD. NAZMUL ISLAM
S/O LATE MOULANA ANISUR RAHMAN
VILL.- FATEHPUR
P.O.- CHATAL
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN- 788720.
3:NEW INDIA ASSURANCE CO. LTD.
REP. BY THE REGIONAL MANAGER
GUWAHATI REGIONAL OFFICE
LACHIT NAGAR
ULUBARI
NEAR HANUMAN MANDIR
GUWAHATI- 781007.
------------
Advocate for : MR. M TALUKDAR
Advocate for : MR. A J SAIKIA (R3) appearing for MD. JIYABUL HUSSAIN
MAZUMDER AND 2 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
Page No.# 5/5
ORDER
Date : 12.02.2025
Heard Mr. T. Talukdar, learned counsel for the appellant.
This appeal is filed under Section 173 of the Motor Vehicles Act, 1988
against the Judgment & Order dated 19.06.2023 passed by the learned Member,
Motor Accident Claims Tribunal, Hailakandi, Assam in MAC Case No. 52/2019.
The learned counsel submits that the appeal is with regard to the quantum
of the award made by the learned Tribunal which is less than the amount due to
the claimant.
Appeal is admitted.
LCR is to be called for.
Issue notice to the respondent Nos. 1 & 3 through registered post with A/D
as well as through usual process, within 3 days returnable by three weeks.
It is seen that the name of respondent No. 2 has been struck off vide this
Court's Order dated 09.08.2024 in I.A.(Civil) No. 1249/2024.
List the matter after 3 (three) weeks.
JUDGE
Comparing Assistant
