Gauhati High Court
Page No.# 1/5 vs Dilwar Hussain And 4 Ors A on 7 February, 2025
Page No.# 1/5
GAHC010041762024
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./441/2024
MADHUMITA DHAR AND 2 ORS
W/O LATE ALOY BHUSAN DHAR, R/O BIPIL PAUL ROAD, KARIMGANJ
TOWN, P.O. AND P.S.- KARIMGANJ, DIST.- KARIMGANJ, ASSAM, PIN-
2: AYUJIT DHAR
S/O LATE ALOY BHUSAN DHAR
R/O BIPIL PAUL ROAD
KARIMGANJ TOWN
P.O. AND P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
(BEING MINOR
REP. BY HIS MOTHER
APPELLANT NO. 1).
3: SABITA DHAR
W/O LATE ASHUTOSH DHAR
R/O BIPIL PAUL ROAD
KARIMGANJ TOWN
P.O. AND P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN
VERSUS
DILWAR HUSSAIN AND 4 ORS A
Page No.# 2/5
S/O ABDUL SALAM, VILL.- KANDIGRAM, P.S.- NILAMBAZAR, DIST.-
KARIMGANJ, ASSAM.
2:SULTAN AHMED
S/O LATE JALAL UDDIN
VILL.- ALONGGJURI
P.O.- SILCHAR ROAD
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
3:THE ORIENTAL INSURANCE CO. LTD
REP. BY DIVISIONAL MANAGER
ORIENTAL INSURANCE COMPANY LIMITED TOWN CLUB BUILDING
PWD ROAD
SILCHAR- 1
DIST.- CACHAR
PIN-
4:JASHMIN AKHAT
W/O SAYABUR RAHMAN
VILL.- GHOGRAKONA
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN-
5:SALIM AHMED
S/O IRPAN ALI
VILL.- DEWARKURI
P.O.- LALARCHUK
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN
Advocate for the Petitioner : MR. S C BISWAS, MS. U NANDA,MS A DAS,MS. S.
CHANDA,MR. A K DAS
Page No.# 3/5
Advocate for the Respondent : MR. N HAQUE, MR M HUSSAIN(R-4),MR. A K AZAD(R-4,5)
Linked Case : I.A.(Civil)/1200/2024
MADHUMITA DHAR AND 2 ORS.
W/O LATE ALOY BHUSAN DHAR
R/O BIPIL PAUL ROAD
KARIMGANJ TOWN
P.O. AND P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
2: AYUJIT DHAR
S/O LATE ALOY BHUSAN DHAR
R/O BIPIL PAUL ROAD
KARIMGANJ TOWN
P.O. AND P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
(BEING MINOR
REP. BY HIS MOTHER
APPELLANT NO. 1).
3: SABITA DHAR
W/O LATE ASHUTOSH DHAR
R/O BIPIL PAUL ROAD
KARIMGANJ TOWN
P.O. AND P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
VERSUS
DILWAR HUSSAIN AND 4 ORS.
S/O ABDUL SALAM
Page No.# 4/5
VILL.- KANDIGRAM
P.S.- NILAMBAZAR
DIST.- KARIMGANJ
ASSAM.
2:SULTAN AHMED
S/O LATE JALAL UDDIN
VILL.- ALONGGJURI
P.O.- SILCHAR ROAD
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
3:THE ORIENTAL INSURANCE CO. LTD
REP. BY DIVISIONAL MANAGER
ORIENTAL INSURANCE COMPANY LIMITED TOWN CLUB BUILDING
PWD ROAD
SILCHAR- 1
DIST.- CACHAR
PIN-
4:JASHMIN AKHAT
W/O SAYABUR RAHMAN
VILL.- GHOGRAKONA
P.S. AND DIST.- KARIMGANJ
ASSAM
PIN-
5:SALIM AHMED
S/O IRPAN ALI
VILL.- DEWARKURI
P.O.- LALARCHUK
P.S.- KARIMGANJ
DIST.- KARIMGANJ
ASSAM
PIN-
------------
Advocate for : MR. S C BISWAS
Page No.# 5/5
Advocate for : MR K UDDIN(R-1) appearing for DILWAR HUSSAIN AND 4 ORS.
BEFORE
HONOURABLE MRS. JUSTICE MARLI VANKUNG
ORDER
Date : 07.02.2025
Heard Mr. S.C. Biswas, learned counsel for the appellant.
This is an appeal under Section 173 of the Motor Vehicles Act, 1988 against
the Judgment & Order dated 09.11.2023 passed by the learned Motor Accident
Claims Tribunal, Hailakandi in MAC Case No. 285/2020, for awarding lesser
amount of compensation which is due to the appellant by miscalculating the
amount due.
Issue notice.
Mr. A.K. Azad accepts notice on behalf of the respondent Nos. 1, 4 & 5.
Requisite copies of the appeal memo to be duly furnished to the learned counsel
for the respondents.
Notice be issued to the remaining respondents through registered post with
A/D as well as by usual process within 3 days, returnable by three weeks.
List the matter after 3 (three) weeks.
JUDGE
Comparing Assistant
