Gauhati High Court
Page No.# 1/5 vs The State Of Assam And 2 Ors on 5 February, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/51
GAHC010006982025
2025:GAU-AS:1136
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/366/2025
MD. SHAK ABDULLAH AND 333 ORS
S/O HAJI KARAMAT ALI, VILL- DIGHALIATI, PO.-ALITANGANI, DIST-
NAGAON, ASSAM
2: MD. SHAKHAWATH HUSSAIN
C/O AMINUL ISLAM
VILL AND P.O.-ALITANGANI
DIST- NAGAON
ASSAM
3: MAZADA KHATUN
W/O FARID UDDIN
VILL- DIGHALIATI GAON
P.O.-ALITANGANI
DIST- NAGAON
ASSAM
4: ASMA BEGUM
W/O RAFIQUL ISLAM
VILL- 257 BALUGURIA ALITANGONI ROAD NEAR MAHGURI L.P. SCHOOL
MAHGURI GAON
P.O.-FAKALI PATHAR
DIST- NAGAON
ASSAM
5: AHMED ALI
C/O LATE AKBAR ALI
VILL- BALIKATIA
P.O.-MELAKA DHING
DIST- NAGAON
ASSAM
6: NURUL AMIN
C/O NUR MAHAMMAD
Page No.# 2/51
VILL- PUB CHATIAN
P.O.-TINSUKIA JURIA
DIST- NAGAON
ASSAM
7: MD. ABDULLAH
C/O SULATAN NABI
VILL- TINSUKIA
P.O.-TINSUKIA JURIA
DIST- NAGAON
ASSAM
8: MD. ABDUR RASHID
C/O MD. NURUL HUDA
VILL- KALIA DINGA PAM
P.O.-KALIADINGA
DIST- NAGAON
ASSAM
9: MAZEDA BEGUM
C/O RAMJAN ALI
VILL- KASAHRI
P.O.-KASHARI
DIST- NAGAON
ASSAM
10: ABDUL JALIL
S/O ABDUL KHALEQUE
R/O WARD NO. 6 NAGABANDHA
P.O.- NAGA BANDHA
DIST- NAGAON
ASSAM
11: SULTANA MAHMUDA YASMIN
C/O ABDUL KADIR
VILL- MELAKA DHING
P.O.-BALIKATIA
DIST- NAGAON
ASSAM
12: SHAIKH ABDULLAH
S/O JANAB ALI
VILL- LANGIA GAON
P.O.-JAENGONI
DIST- NAGAON
ASSAM
13: HASNARA BEGUM
Page No.# 3/51
D/O MD. AZIZUL HOQUE
VILL- KANDHULIMARI
P.O.-MITHAPUKHURIPAR
DIST- NAGAON
ASSAM
14: KHALEDA KHATUN
W/O MD. ABDUL HAMID
VILL- NEAR JAME MASZID DHING GATE
RANGA GARA HUZZ
P.O.-HAIBORGAON
DIST- NAGAON
ASSAM
15: MD. ABDUL SATTER
S/O RAJAB ALI
VILL AND P.O.-FAKULI PATHAR
DIST- NAGAON
ASSAM
16: ANURODH CHOUHAN
S/O LATE RAJKUMAR CHOUHAN
VILL AND P.O.-SUTIRPAR
DIST- NAGAON
ASSAM
17: BICHITRA BISWAS
S/O LATE RABINDRA CHANDRA BISWAS
VILL AND P.O.-CHITALMARI BILL
P.S.-JURIA
DIST- NAGAON
ASSAM
18: NASIMA KHANAM
W/O ASHAD ALI
VILL AND P.O.-CHITALMARI BILL
P.S.-JURIA
DIST- NAGAON
ASSAM
19: SAMSUL HOQUE CHOUDHURY
S/O ABDUL HASAN CHOUDHURY
VILL-JAMUGURI
P.O.-HATIZUZUA
P.S.-JURIA
DIST- NAGAON
ASSAM
Page No.# 4/51
20: MORJINA SULTANA
W/O MAHBOBUR RAHMAN
VILL- TINSUKIA
P.O.-TINSUKIA
JURIA
DIST- NAGAON
ASSAM
21: MILAN SUTRADHAR
W/O DILIP SUTRADHAR
VILL- BARPANI MAKHAN GAON
P.O.-BARPANI BAGAN
DIST- NAGAON
ASSAM
22: MAINUL HOQUE
S/O LATE RAHIMUDDIN
VILL- ALITANGANI
P.O.-JURIPAR
DIST- NAGAON
ASSAM
23: ALUTFUN SULTANA
D/O LATE LUKMAN HAKIM
VILL AND P.O.-SAIDARIA
DIST- NAGAON
ASSAM
24: AZIZUR RAHMAN
S/O HAZRAT ALI
VILL AND P.O.-JURIPARA
DIST- NAGAON
ASSAM
25: MAINUL ISLAM
S/O ABDUL SOBHAN
VILL- ALITANGANI
P.O.-JURIPARA
DIST- NAGAON
ASSAM
26: ABDUR RAHMAN KHAN
C/O MUSIEM UDDIN
VILL- ALITANGANI
P.O.-JURIPARA
DIST- NAGAON
ASSAM
Page No.# 5/51
27: JAHIRUL ISLAM
S/O ABDUL JABBAR
VILL- CHANAKHOLA
P.O.-KACHUA
DIST- NAGAON
ASSAM
28: RUKIA BEGUM BORBHUYAN
W/O ABDUL JALIL
VILL- MUBARAK BASTI
P.O.-NIBAGAN
DIST- HOJAI
ASSAM
29: FAIZUR RAHMAN LASKAR
S/O HARUN RASHID LASKAR
VILL- PATIDAYA
P.O.-JAMUNAMUKH
DIST- HOJAI
ASSAM
30: ABDUS SUBAN MAZUMDAR
S/O ABDUL LATIF MAZZUMDAR
VILL- BHELOWGURI PATHER
P.O.-MODARTOLI
DIST- HOJAI
ASSAM
31: NASIR UDDIN LASKAR
S/O ABDUL AZIZ
VILL- CHANGMAJI
DIST- HOJAI
ASSAM
32: ABDUL SUBUR LASKAR
S/O ABDUL RASHID LASKAR
VILL- PATIDAYA
P.O.-JAMUNAMUKH
DIST- HOJAI
ASSAM
33: NURUL ISLAM AHMED
S/O ALI AHMED
VILL- BHELOWGURI PATHER
P.O.-MODERTOLI
DIST- HOJAI
ASSAM
Page No.# 6/51
34: GOPAL CHANDRA DAS
S/O GAURANGA CHANDRA DAS
R/O DABOKA TOWN
W/NO. 06
P.O.-DABOKA
DIST- HOJAI
ASSAM
35: A. MANNAN LASKAR
S/O. NIMAR ALI LASKAR
VILL. CHANGMAJI GAON
P.O. CHANGMAJI
DIST. HOJAI
ASSAM
36: MAHABIR GOUR
S/O. RAMA GOUR
VILL-BHAGIRAM GAON
P.O. DABOKA
DIST. HOJAI
ASSAM
37: ABUL BASHAR
S/O. LATE ABDUL MANNAN MUNSI
R/O. RAMANI PATHER
P.O.JURIPARA
DIST. NAGAON
ASSAM
38: HAFIZUR RAHMAN
S/O. HABIBULLAH
VILL- NIZ KATHIATALI
P.O. JUMARMUR
DIST. NAGAON
ASSAM
39: NIYATI RANI DAS
W/O. MANIK LAL DAS
VILL- SARUPATHER
P.O. RENG BENG
DIST. HOJAI
ASSAM
40: MANIK LAL DAS
S/O. LT. ISSAN CHANDRA DAS
VILL. SARUPATHER
P.O. RENG BENG
DIST. HOJAI
Page No.# 7/51
ASSAM
41: AFTER HUSSAIN
S/O. LT. NURUL ISLAM
R/O. CHOTA RUPAHI
P.O. HERAPATI
DIST. NAGAON
ASSAM
42: MD. ASADUZ ZAMAN
S/O. ABUL KALAM
R/O. AND P.O.KALIADINGA
DIST. NAGAON
ASSAM
43: MD. ABDUL JALIL
S/O. ABDUL SAMAD
R/O. KASHARI
P.O. KASHARI
DIST. NAGAON
ASSAM
44: TUTUMONI BORA
W/O. MR. DIPTI KUMAR BORA
VILL- KUWARIATI GAON
P.O. NIZNARIKALI
DIST. NAGAON
ASSAM
45: MANIR UDDIN CHOUDHURY
S/O. MANJIR ALI CHOUDHURY
VILL- NAGAY PAM
P.O. JAMUNAMUKH
DIST. NAGAON
ASSAM
46: SWAPAN SARKAR
S/O. SARAJIT SARKAR
VILL- LONG JAP
P.O. BARPANI
DIST. NAGAON
ASSAM
47: BINIMA KHAKHLARY GAYARY
W/O. BHABENDRA KUMAR GAYARY
VILL- LUTUMARI KACHARIGAON
P.O. DAPARA
DIST. NAGAON
Page No.# 8/51
ASSAM
48: BHUPEN CH. NATH
S/O GOPAL NATH
VILL- MAHEKHUCHA
P.O. KACHAMARI
DIST- NAGAON
ASSAM
49: ARJAN KR. NATH
S/O GOBIN CH. NATH
VILL- JAMUGURI
P.O. JAMUGURI
DIST- NAGAON
ASSAM
50: SABETA MONI BORA
W/O. DIPEN KUMAR KALITA
VILL- 51 KALANGPAR
P.O. KHUTIKATIA
DIST- NAGAON
ASSAM
51: JAYNABA KHATUN
W/O JAINUL ABEDIN
VILL- NARAMARI
P.O. CHILLANGANI
DIST. NAGAON
ASSAM
52: KHALEQUE AHMED
S/O ABDUL RAHMAN
VILL- NARAMARI
P.O. CILLANGANI
DIST. NAGAON
ASSAM
53: KHALILUR RAHMAN AKANDA
S/O. RAMJAN ALI AKANDA
VILL- SHIMUL ATIGAON
P.O. SHIMUL ATI
DIST- NAGAON
ASSAM
54: KAMAL UDDIN BORLASKAR
S/O LT. AKHIL ALI BORLASKAR
VILL- PUB BANDAR MELA
P.O. CHARING
Page No.# 9/51
DIST-HOJAI
ASSAM
55: HANIF AHMED
S/O ISMAIL MIYAN
VILL- SHILLONGANI
P.O. CHILLANGANI
DIST- NAGAON
ASSAM
56: BAHARUL ISLAM
S/O HABIBUR RAHMAN
VILL- SHILLONGANI
P.O. CHILLANGANI
DIST- NAGAON
ASSAM
57: MAIN UDDIN
S/O ABDUS SUBAN
VILL- KENDUGURI
P.O. HERAPATI
DIST- NAGAON
ASSAM
58: KHAIRUL ISLAM
S/O LT MOHOR UDDIN
VILL- MAHGURI
P.O. ALITANGANI
DIST- NAGAON
ASSAM
59: SHARIF UDDIN
S/O SHAHAB UDDIN
VILL- SINGIAGAON
P.O. SINGARI MADRASSA
DIST-NAGAON
ASSAM
60: HAZRAT ALI AHMED
S/O ABDUR RAHMAN
VILL- BHAKATGAON
P.O. CHILLANGANI
DIST- NAGAON
ASSAM
61: REMI KANCHAN DEKA BORA
W/O JOGEN CH. BORA
VILL- KACHAMARI
Page No.# 10/51
P.O. HAIBORAGAON
DIST- NAGAON
ASSAM
62: TULASHI DEKA
S/O ADHAN CH. DEKA
VILL- KACHAMARI
P.O. HAIBORAGAON
DIST- NAGAON
ASSAM
63: BISHNU PRASAD LASKAR
S/O MAHESWAR LASKAR
VILL-BALIGAON
P.O.BALIGAON
DIST-NAGAON
ASSAM
64: KAIYMUL ISLAM
S/O ABDUL SALAM
VILL- KATIMARI
P.O. KATIMARI PATHAR
DIST- NAGAON
ASSAM
65: ABU HANIFA
S/O ABU BAHAS UDDIN
VILL- HAHCHARAGAON
P.OHAHCHARAGAON
DIST- MORIGAON
ASSAM
66: ARFAN ALI
S/O LT. AHMED ALI
VILL- HERAPATI
P.O. HERAPATI
DIST- NAGAON
ASSAM
67: OMME HABIBA
W/O ARFAN ALI
VILL- HERAPATI
P.O. HERAPATI
DIST- NAGAON
ASSAM
68: BUDHEN CH. NATH
S/O DIMBESWAR NATH
Page No.# 11/51
VILL- MAHEKHUCHA
P.O. KACHAMARI
DIST- NAGAON
ASSAM
69: ANUARA KHATUN
W/O ABDUL ALI
VILL- SHILLONGANI
P.O. CHILLANGANI
DIST- NAGAON
ASSAM
70: ARJAN ALI
S/O. FAZAR ALI
R/O. HATIJUJUA
P.O. HATIJUJUA
DIST. NAGAON
ASSAM
71: MD. KERAMAT ALI
S/O. IZZAT ALI
R/O. HATIJUJUA ROAD
P.O. HATIJUJUA
DIST. NAGAON
ASSAM
72: INAMUL HOQUE
S/O. MOZIBUL HOQUE
R/O. JAMUGURI
P.O. ALITANGANI
DIST. NAGAON
ASSAM
73: DHORMENDRA NATH
S/O.DINARAM NATH
R/O. KAHUATALI
P.O. RAIDONGIA
DIST. NAGAON
ASSAM
74: ROKIA KHATUN
W/O. ABUL KALAM
R/O. GENDHUA PATHER
P.O. GENDHUA PATHER
DIST. NAGAON
ASSAM
75: ABDUL KALAM
Page No.# 12/51
S/O. MAMUD ALI
R/O. GENDHUA PATHER
P.O. GENDHUA PATHER
DIST. NAGAON
ASSAM
76: SUSEN KR. LASKAR
S/O. LEPENG LASKAR
R/O. BORKOLA
P.O. BORKOLA
DIST. NAGAON
ASSAM
77: MAHMUD HUSSAIN
S/O. JAIN UDDIN
R/O. HERAPATI
P.O. HERAPATI
DIST. NAGAON
ASSAM
78: SAIFUL ISLAM
S/O. USMAN ALI
R/O. SALA PATHAR
P.O. SALA PATHAR
DIST. NAGAON
ASSAM
79: JOTSHNA BEGUM
W/O. SAIFUL ISLAM
R/O. SALA PATHAR
P.O. SALA PATHAR
DIST. NAGAON
ASSAM
80: ZAMIR UDDIN
S/O. ABDUL MATALIB
R/O. NAGABANDHA
P.O. NAGABANDHA
DIST. NAGAON
ASSAM
81: BISWAJIT DAS
S/O. KAMALESWAR DAS
R/O. DEWRI GAON
P.O. BALIGAON
DIST. NAGAON
ASSAM
Page No.# 13/51
82: DHANESWAR DAS
S/O. HEMA KANTA DAS
R/O.AND P.O. RANGOLU MUKH
DIST. NAGAON
ASSAM
83: NURUL HOQUE
S/O. LATE AKBAR ALI
R/O. KANDHULIMARI
P.O. KANDHULIMARI
DIST. NAGAON
ASSAM
84: MOHAMMAD ALI ZINNA
S/O. LT. HEKIM HAFIJ UDDIN AHMED
R/O. BECHAMARI
P.O. BECHAMARI
DIST. NAGAON
ASSAM
85: NAZIMA KHATUN
C/O. NAZRUL HOQUE CHOUDHURY
R/O. AND P.O. SAMORALI BAZAR
DIST. NAGAON
ASSAM
86: MAMOD RAJA BORBHUYAN
S/O. NISAR ALI BORBHUYAN
R/O. AND P.O. SAMAR ALI TOPGAON
DIST.HOJAI
ASSAM
87: SAHAB UDDIN BHUYAN
S/O. SYEDUDDIN BHUYAN
R/O. SHALAMARI
P.O. BECHAMARI
DIST. NAGAON
ASSAM
88: KRISHNA RAM NATH
S/O. JOY RAM NATH
R/O ANDP.O. BALISATRA
DIST. NAGAON
ASSAM
89: JAKIR HUSSAIN
S/O. HOHD ABDUL RASHID
R/O. AND P.O. PANBARI
Page No.# 14/51
DIST. NAGAON
ASSAM
90: MD. ABU SHAHID KHAN
S/O. RESAT ALI KHAN
R/O. AND P.O. HATIZOZOWA
DIST. NAGAON
ASSAM
91: AMINUL HOQUE
S/O. AHMED ALI
R/O. AND P.O. KALIADINGA
DIST. NAGAON
ASSAM
92: RAJINA AHMED
W/O. RAMJAN ALI
R/O. AND P.O. KALIADINGA
DIST. NAGAON
ASSAM
93: JAMAL UDDIN AHMED
S/O. LT. IMAN ALI
R/O. AND P.O. ALITANGANI
DIST. NAGAON
ASSAM
94: SOYED ASMA KHATUN
W/O. SHAHAB UDDIN CHOUDHURY
R/O. AND P.O. KALIADINGA
DIST. NAGAON
ASSAM
95: NURUL ISLAM
S/O. LT. ASAR UDDIN
R/O. AND P.O. KALIADINGA
DIST. NAGAON
ASSAM
96: NAZIR UDDIN AHMED
S/O. ISLAM UDDIN AHMED
R/O. BENGENAATI
P.O. CHOTTAHAIBOR
DIST. NAGAON
ASSAM
97: FARID SARKAR
S/O. MOFIDUL ISLAM
Page No.# 15/51
R/O. KANDHULIMARI
P.O. MITHAPUKHURI PAR
DIST. NAGAON
ASSAM
98: MAZIBUR RAHMAN
S/O. NURUL HOQUE
R/O. DARMAIBHETI
P.O. DAGAON
DIST. NAGAON
ASSAM
99: SHAJAHAN ALI ANCHARY
S/O. LT. LAL MAHMUD
R/O. AND P.O. ALITANGANI
DIST. NAGAON
ASSAM
100: TASLIMA KHATUN
W/O. MUZAMMAL HOQUE
R/O. PASMAIBHITI
P.O. DAGAON
DIST. NAGAON
ASSAM
101: ABU SHAMA
S/O. SHURHAB ALI
R/O. AND P.O. ROWMARI GAON
DIST. NAGAON
ASSAM
102: ARIFA RAHMAN ATIKA AKTARA
W/O. JAKIR HUSSAIN
R/O. PACHIM MUKUNDATI
P.O. MITHAPUKHURIPAR
DIST. NAGAON
ASSAM
103: HAFIZA KHATUN
W/O. NASIRUDIN CHOUDHURY
R/O. RAHA
P.O. MULANKATA
DIST. NAGAON
ASSAM
104: BOLIN CH. BORAH
S/O. LT. TULASAM BORA
R/O. CHAMDHARA
Page No.# 16/51
P.O. JURIA
DIST. NAGAON
ASSAM
105: JAKIR HUSSAIN
S/O. MD. YEAKUB ALI
R/O. PAM KALIADINGA
P.O. KALIADINGA
DIST. NAGAON
ASSAM
106: NASHIR UDDIN
S/O. JAMAL UDDIN
R/O. KALONI JALAH
P.O. JURIA
DIST.NAGAON
ASSAM
107: JAKIR HUSSAIN
S/O. JALAL UDDIN
R/O.KALONI JALAH
P.O. JURIA
DIST.NAGAON
ASSAM
108: BHARAT CH. DAS
S/O. LOHIL CHANDRA DAS
R/O. AMTOLA
P.O. PUBGURIMARI
DIST. NAGAON
ASSAM
109: AYESHA SIDDIKA BEGUM
W/O. SHAH ALAM KHAN
R/O. KALONI JALAH
P.O. JURIA
DIST. NAGAON
ASSAM
110: AZAHAR UDDIN ANSARY
S/O. ABDUL KARIM
R/O. KALONI JALAH
P.O. JURIA
DIST. NAGAON
ASSAM
111: SAMSUDDIN BARLASKAR
S/O. HAFIJ ABDUL RASHID
Page No.# 17/51
R/O. CHOTO RUPAHI
P.O. HERAPATI
DIST.NAGAON
ASSAM
112: SAIFUL ISLAM
S/O. LT. ABDUL JABBAR
R/O. RAMANI PATHAR
P.O. JURIRPAR
DIST. NAGAON
ASSAM
113: NUR JAMAL AHMED
S/O. JAYNAL ABDIN
R/O. HALDHIBARI
P.O. KACHUA
DIST. NAGAON
ASSAM
114: PRAKHEN CH. BORDOLOI
S/O. CHANDU BORDOLOI
R/O. LUTUMARI TUPAKUCHI
P.O. DUMAI HAGI DAPARA
DIST. NAGAON
ASSAM
115: DOLEN BAISHYA
S/O. LT. UPEN BAISHYA
R/O. PHUKAN KHAT
P.O. SINGIA
DIST. NAGAON
ASSAM
116: NUR ALAM
S/O. ABDUL KHALEQUE
R/O. NO.2 KACHUA
P.O.KACHUA
DIST. NAGAON
ASSAM
117: DHIREN CH. DEKARAJA
S/O. JUNARAM DEKARAJA
R/O. NAMTARADUBI
P.O. TUMPRENG
DIST. NAGAON
ASSAM
118: ISHAK ALI
Page No.# 18/51
S/O. KUDDUSH ALI
R/O. TUBUKI GRANT
P.O. GUMURMUR
DIST. NAGAON
ASSAM
119: RATNESHWAR BORA
S/O. SUMBAR BORAH
R/O. BAKULAGURI
P.O. BARAPULIA
DIST. NAGAON
ASSAM
120: MAHAMMAD ALI
S/O. SURJAT ALI
R/O.SIMLAI PATHER
P.O. BARAPATIA
DIST. NAGAON
ASSAM
121: ABU SHAHID
S/O. ABDUL GAFUR
R/O. KAWAIMARI
P.O. TINSUKIA
DIST. NAGAON
ASSAM
122: DILIP CH. RABHA
S/O. HARESH CHANDRA RABHA
R/O. SANTIPUR
P.O. BORPANI
DIST. NAGAON
ASSAM
123: DIPOK NARZARY
S/O. THAREN NARZARY
R/O. SANTIPUR
P.O. BORPANI
DIST. NAGAON
ASSAM
124: RAJU KURMI
S/O. MILIKA KURMI
R/O. KACHARIGAON
P.O. KATHIATOLI
DIST. NAGAON
ASSAM
Page No.# 19/51
125: RAMJAN ALI
S/O. FAJAR ALI
R/O. AND P.O. KAHORI
DIST. NAGAON
ASSAM
126: GITA RABHA
C/O CHILAI DEWRI
R/O 9 NO KHERONI
DOPARA
P.O. DUMALIHAGI DAPARA
DIST. NAGAON
ASSAM
127: AMODA KHATUN
W/O MAJIBUR RAHMAN
R/O ROWMARI
P.O.ROWMARI
DIST. NAGAON
ASSAM
128: JEEVAN BORDOLOI
S/O PRADIP BORDOLOI
R/O LUTUMARI MAZGAN
P.O. D/DAPARA
DIST. NAGAON
ASSAM
129: PRABIN SAIKIA
S/O BHADAI SAIKIA
R/O.-JUMARMUR
P.O. JUMAMUR
DIST. NAGAON
130: JAGGJIBAN KURMI
S/O HIRALAL KURMI
R/O BOR KONDALI
DIST. NAGAON
ASSAM
131: MISS. ALPANA BARUAH
W/O. INDRA KUMAR BORA
R/O RANTNAPUR (NEAR POLY TECHNIC)
PANIGAON
DIST. NAGAON
ASSAM
132: MANIKLAL TALUKDAR
Page No.# 20/51
S/O MONORANJAN TALUKDAR
R/O 1 NO. PUTHIMARI
P.O. PUTHIMARI BAZAR
KAMPUR
DIST. NAGAON
ASSAM
133: HANIF UDDIN
S/O LATE SURUJ ALI
R/O RAMANI PATHAR
P.O. JURIR PAR
DIST. NAGAON
ASSAM
134: HASNARA BEGUM
D/O MONIR UDDIN
R/O BAKULAGURI
P.O. BAROPUTIA
DIST. NAGAON
ASSAM
135: NALINI SANGMA
S/O RUBENDRA MARAK
R/O CHITALMARI
P.O. BARPANI
DIST. NAGAON
ASSAM
136: KALPANA SAIKIA
C/O GHANA KANTA BORAH
R/O NIZ KOTHIATOLI
P.O. JUMURMUR
DIST. NAGAON
ASSAM
137: JUBEDA KHATUN
W/O NOOR HUSSAIN
R/O RANGOLOO GAON
P.O. JUMUR MUR
DIST. NAGAON
ASSAM
138: NOOR HUSSAIN
S/O. MEAR UDDIN
R/O RANGLOO GAON
P.O. JUMUR MUR
DIST. NAGAON
ASSAM
Page No.# 21/51
139: SAJIDUR RAHMAN
S/O LT. ABDUR RAHMAN
R/O BENGENA ATI
P.O. CHOTAHAIBAR
DIST. NAGAON
ASSAM
140: ABDUR RAHIM
S/O LT. ABDUL GAFUR
R/O 2 NO. KACHUA
P.O. KACHUA
DIST. NAGAON
ASSAM
141: ABU BAKKAR SIDDIK
C/O. LT. NABAB ALI
R/O CHANGAJAN
P.O. BAJBATAMARI
DIST. NAGAON
ASSAM
142: JAMAL UDDIN AHMED
S/O HASMAT ALI
R/O JIRIRPAR
P.O. JURIRPAR
DIST. NAGAON
ASSAM
143: SOFIKUL ISLAM
S/O ABDUR RAHMAN
R/O- SUNARUGURI GAON
P.O. GARJAIPAM. DIST. NAGAON
ASSAM
144: BAHARUL ISLAM
S/O HASMAT ALI
R/O JURIRPAR
P.O. JURIRPAR
DIST. NAGAON
ASSAM
145: TARU PRASAD SHARMAH
S/O LT. KANAK CH. SARMAH
R/O DAKSHIN PAT BHAKATGAON
P.O. DAKSHIN CHANGCHAKI
DIST. NAGAON
ASSAM
Page No.# 22/51
146: ZIAUR ROHMAN
S/O ABDUL REZAK
R/O MIKIRATI HOWGAON
P.O. DOBOKA
DIST. NAGAON
ASSAM
147: SIMAN PRADHAN
S/O KABIRAJ PRADHAN
R/O SHAGUN BAHI
P.O. KATHIATOLI
DIST. NAGAON
ASSAM
148: SURAJ ALI
S/O KAJIM UDDIN
R/O TUBUKI GRANT
P.O. JUMUR MUR
DIST. NAGAON
ASSAM
149: ABDUL HASHIM
S/O TOTA MIYAN
R/O. TUBUKI GRANT
P.O. JUMURMUR
DIST. NAGAON
ASSAM
150: ANIL CH. BORAH
S/O GAMBHIR BORAH
R/O BAKULGURI
P.O. BORAPATIA
DIST. NAGAON
ASSAM
151: ROUSNARA BEGUM
D/O LIAKAT ALI
R/O KAPILIKAN ISLAM NAGOR
P.O. BAROPUTIA
DIST. NAGAON
ASSAM
152: NAZIM UDDIN
S/O ABDUL MANNAN
R/O. DOBOKA TOWN
WARD NO. 10
P.O. DOBOKA
Page No.# 23/51
DIST. HOJAI
ASSAM
153: BIKASH ROY
S/O LT. BASUDEV ROY
R/O RAJAPAHAR NANKE (RAJAGAON)
P.O. BARPANI
DIST. HOJAI
ASSAM
154: DILUARA BEGUM LASKAR
W/O ALTAF HUSSAIN
R/O NIZ DOBOKA
P.O. DOBOKA
DIST. HOJAI
ASSAM
155: RASNA BEGUM
D/O GIAS UDDIN
R/O NIZ DOBOKA
P.O. DOBOKA
DIST. HOJAI
ASSAM
156: SALEH AHMED LASKAR
S/O LT. MAHMUD ALI LASKAR
R/O DOBOKA TOWN
WARD NO. 7
P.O. DOBOKA
DIST. HOJAI
ASSAM
157: NAZMUL HUDA
S/O UNUS ALI
R/O DHIRGGAON
P.O. DAGAON
DIST. NAGAON
ASSAM
158: MD. ALI HUSSAIN
S/O. KARAMAT ALI
R/O. KALIADANGAPAM
P.O. KALIADANGA
DIST. NAGAON
ASSAM
159: KULSUMA KHATUN
W/O. JAMIR UDDIN
Page No.# 24/51
R/O. MALAKALING P.O. BOLIKOTIA
DIST. NAGAON
ASSAM
160: FAKAR UDDIN
S/O. OSMAN ALI
R/O. MELAKADUM
P.O. BOLIKUTIA
DIST. NAGAON
ASSAM
161: ARIFA SULTANA
W/O. MUKITUR RAHMAN
VILL. AND P.O.TINSUKIA
DIST. NAGAON
ASSAM
162: FAKRUL ISLAM
S/O. HORMOJ ALI
VILL. ADHAKHUMDA
P.O. JURIA
DIST. NAGAON
ASSAM
163: HUSSAIN AHMED
S/O. ISMAIL HUSSAIN KHANDAKAR
VILL. AND P.O. TINSUKIA
DIST. NAGAON
ASSAM
164: SHAHIDA KHATUN
W/O. NURUL AMIN
VILL. PUB-CHATIN
P.O. TINSUKIA
DIST. NAGAON
ASSAM
165: JAKIR HUSSAIN
S/O. ABDUL HOUNE
R/O. DOLONIJURIA
P.O. TINSUKIA
DIST. NAGAON
ASSAM
166: ROFIQUL ISLAM
S/O. KITAB ALI
R/O. PACHIM MUKUNDU ATI
P.O. MITHA PUKHURIPAR
Page No.# 25/51
DIST. NAGAON
ASSAM
167: UAHIDUR RAHMAN
S/O. ABDUL MANNAN
R/O. PUB MUKUNDA ATI
P.O. LATORIPAR
DIST. NAGAON
ASSAM
168: SHIRAZUL ISLAM
S/O. ABDUL KODDUS
R/O. FORHANIA ATI
P.O. LATORIPAR
DIST. NAGAON
ASSAM
169: ISHAQUE ALI
S/O. HARUN ALI RASHID
VILL. AND P.O. TINSUKIA
DIST. NAGAON
ASSAM
170: HASINA MOMTAZ
W/O. KHALILUR RAHMAN
VILL. AND P.O. TINSUKIA
DIST. NAGAON
ASSAM
171: FORHANA BEGUM
C/O GIASUDDIN AHMED
R/O KONWARPUR NARIKALTOL
BARMAJID
KOWARPUR
P.O. HAJO
DIST. KAMRUP(R)
ASSAM
172: SAHJAHAN SAIKIA
S/O LT. MANSUR ALI
R/O JAPIA
P.O.JAPIA
DIST. KAMRUP(R)
ASSAM
173: ABDUR RASHID
S/O LT. ALIMUDDIN
R/O AKADI
Page No.# 26/51
P.O. AKADI
DIST. KAMRUP(R)
ASSAM
174: PESHKAR ALI
S/O TAYIAB ALI
R/O JAPIA
P.O. JAPIA
DIST. KAMRUP (R)
ASSAM
175: JAINAL ABDIN
S/O LT. JAHER UDDIN
R/O CHARABORI
P.O. KHOPANIKUCHI
DIST. KAMRUP(R). ASSAM
176: JIBAN TALUKDAR
S/O. JITENDRA TALUKDAR
R/O. NALONI
P.O. CHANDRAPUR
DIST. KAMRUP (M)
ASSAM
177: SUSHILA RANA
S/O. HEM SINGH RANA
R/O. BARGAON
P.O. MALIGAON
DIST
KAMRUP(M)
ASSAM
178: MINA MONI KALITA
C/O. UMESH CH. KALITA
R/O. KHAGEN MAHANTA PATH
HENGRABARI
DIST. KAMRUP(M)
ASSAM
179: MINAKSHY DAS
C/O. HEMANTA DEKA
R/O. KANAKLATA PATH
P.O. MALIGAON
DIST. KAMRUP(M)
ASSAM
180: RITA TALUKDAR
C/O. RABIN TALUKDAR
Page No.# 27/51
R/O. PANIKHAITI
P.O. PANIKHAITIGAON
DIST. KAMRUP(M)
ASSAM
181: NIRODA KALITA
W/O. NARAYAN CH. KALITA
R/O. SATHGAON KOCHPARA
P.O. UDAYAN VIHAR
DIST. KAMRUP(M)
ASSAM
182: PANKAJ KR. MANDAL
S/O. HRIDAY CH. MANDAL
R/O. DIPUJI JANPAM
P.O. CHANDRAPUR
DIST. KAMRUP (M)
ASSAM
183: HAREN CH. SARKAR
S/O. MOHAN BASHI SARKAR
R/O. DIPUJI JANPAM
P.O. CHANDRAPUR
DIST. KAMRUP (M)
ASSAM
184: DHIRENDRA CH. MALLIK
S/O. JUGESH MALLIK
VILL. AND P.O. DIGARUPAR
DIST. KAMRUP(M)
ASSAM
185: SIVANANDA MEDHI
S/O. DEBEN MEDHI
R/O. MITANI
P.O. MOLOIBARI
DIST. KAMRUP(M)
ASSAM
186: EUSUF ALI KHAN
S/O. SHUMEZ KHAN
R/O. MILIJULI PATH JYOTISHREE NAGAR LALGANESH
P.O. LALGANESH
DIST. KAMRUP(M)
ASSAM
187: PARESH CHANDRA DEKA
S/O. JOYRAM DEKA
Page No.# 28/51
R/O. ADINGIRI
P.O. MALOGAON
DIST. KAMRUP(M)
ASSAM
188: LANKESWAR MANDAL
S/O. SATYA CHAN MANDAL
R/O. DIPUJI JANPAM
P.O. CHANDRAPUR
DIST. KAMRUP (M)
ASSAM
189: NAGARBASHI BISWAS
S/O. GOUR CHARAN BISWAS
R/O. DIPUJI JANPAM
P.O. CHANDRAPUR
DIST. KAMRUP (M)
ASSAM
190: NIRANJAN SAIKIA
S/O. DINESWAR SAIKIA
R/O. KAJALI CHAKI
P.O. CHANDRAPUR
DIST. KAMRUP(M)
ASSAM
191: JADAV DAS
S/O. RABIRAM DAS
R/O. MALOIBARI PATHAR
P.O. MALOIBARI
DIST. KAMRUP(M)
ASSAM
192: KALPANA DAS
W/O. UMARAM HAZARIKA
R/O. KAJALICHAKI
P.O. CHANDRAPUR
DIST. KAMRUP(M)
ASSAM
193: SEEMA RANI KALITA
W/O. JITEN BANGJANG
R/O. THAKURKUCHI
P.O. CHANDRAPUR
DIST. KAMRUP(M)
ASSAM
194: SUBIMAL MITRA
Page No.# 29/51
S/O. MALAYA MITRA
R/O. AND P.O. CHANDRAPUR
DIST. KAMRUP(M)
ASSAM
195: BASANTA SAIKIA
S/O. GAYA RAM SAIKIA
R/O. KAJALI CHAKI
P.O. CHANDRAPUR
DIST. KAMRUP(M)
ASSAM
196: ABUL KALAM AZAD
S/O. RAFIQUDDIN AHMED
R/O. GMC ROAD
INDRAPUR
DIST. KAMRUP(M)
ASSAM
197: RANJIT MANDAL
S/O. RAGUNATH MANDAL
R/O. 1 NO. BURGAON
P.O. BURGAON
DIST. MORIGAON
ASSAM
198: THANURAM DEKA
S/O. RPUADURAM DEKA
R/O.AND P.O. MANAHA KASARIGAON
DIST. MORIGAON
ASSAM
199: UTTAM KUMAR CHETRY
S/O RUK BAHADUR CHETRY
R/O 5TH MILE
P.O. KUNDIL
DIST. TINSUKIA
ASSAM
200: TARINI GOGOI
W/O. SUKESWAR GOGOI
R/O. PUB LACHIT NAGAR
P.O. CHAPAKHOWA
DIST.TINSUKIA
ASSAM
201: HOM NATH GAJUREL
S/O. LT. AGNI PRASAD GUJRAL
Page No.# 30/51
R/O 8TH MILE
P.O. KUNDIL
DIST. TINSUKIA
ASSAM
202: PURNIMA GOGOI
D/O LT. DHIREN CH. GOGOI
R/O VILL. ALISINGA
P.O. KUKURMARA
DIST. TINSUKIA
ASSAM
203: UMAKANTA DEORI
S/O PADARAM DEORI
R/O. WEST LACHIT NAGAR
P.O CHAPAKHOWA
DIST. TINSUKIA
ASSAM
204: AMAL PRASAD DEORI
S/O TUHABAR DEORI
R/O UDAIPUR DEORI GAON
P.O. NATUN BALIJAN
DIST. TINSUSKIA
ASSAM
205: MONUBOR DOLEY
S/O CHELIA DOLEY
R/O MINGMANG
P.O. AMARPUR
DIST. TINSUKIA
ASSAM
206: UMA KANTA BORAH
S/O BHULANATH BORA
R/O 8TH MILE
P.O. KUNDIL
DIST. TINSUKIA
ASSAM
207: SUBASH CHANDRA DEORI
S/O. RAJANIKANTA DEORI
R/O. UDAIPUR DEORIGAON
P.O. NATUN BALIJAN
DIST. TINSUKUIA
208: BANDITA DEVI
D/O PRATUL CH. SARMAH
Page No.# 31/51
R/O WEST LACHIT NAGAR
P.O CHAPAKHOWA
DIST. TINSUKIA
ASSAM
209: NALINI DEORI
D/O DHANESWAR DEORI
R/O.BHARALI GARH
DEORI GAON
P.O. BURABURI
DIST. TINSUKIA
ASSAM
210: ADITYA KUMAR CHIRING
S/O SAKHIDAR CHIRING
R/O VILL. UDOI NAGAR
P.O. CHAPAKHOWA
DIST. TINSUKIA
ASSAM
211: PRANJAL BURAGOHAIN
S/O JOGESWAR BURAGOHAIN
R/O VILL. LACHIT NAGAR
P.O. CHAPAKHOWA
DIST. TINSUKIA
ASSAM
212: KAMAL DEORI
S/O. DEBANANDA DEORI
R/O BURABURI DEORI GAON
P.O. BURABURI
DIST. TINSUKIA
ASSAM
213: RANJIT BURAGOHAIN
S/O PURNA KANTA BURAGOHAIN
R/O. VILL. CHOWLKHOWA
NA-GAON
P.O. SADIYA
DIST. TINSUKIA
ASSAM
214: SIROMONI BARUAH
S/O BANSHIDHAR BARUAH
R/O VILL. DAILGAON
P.O. SADIYA
DIST. TINSUKIA
ASSAM
Page No.# 32/51
215: DAVID LAKRA
S/O SHILESH LAKRA
R/O TIPUK T.E. MANKHOWA GAON
DIST. TINSUKIA
ASSAM
216: MARY KANDALUNA
D/O SANTOSH KANDALUNA
R/O TIPUK TE
MANKHOWAGAON
TINSUKIA
ASSAM
217: ANDRIO MILI
C/O. MONURAM MILI
R/O. BORGORAH COLONY
P.O. BURABURI
DIST. TINSUKIA
ASSAM
218: DEVICHARAN BHATTARAI
S/O NARAYAN BHATTARAI
R/O BORGORAH COLONY
P.O. BURABURI
DIST. TINSUKIA
ASSAM
219: JITU BARUAH
S/O SUNESWAR BARUAH
R/O PUB NAVAPUR
P.O. CHAPAKHOWA
DIST. TINSUKA
ASSAM
220: RAJEN CHETRY
S/O LT. SAHAMAN CHETRY
R/O PATIPATHAR
P.O. CHOPAKHOWA
DIST. TIUNSUKIA
221: BISHNUMAYA CHETRI
D/O HASTA BR. CHETRI
R/O KJHANIBARI GAON
P.O. BURABURI
DIST. TINSUKIA
ASSAM
Page No.# 33/51
222: DIPTI BARUAH
D/O TARUN CH. BARUAH
R/O VILL. HARIPUR
P.O. GEMTIBIL
DIST. TINSUKIA
ASSAM
223: SAMAREE PANIKA
S/O KARIA PANIKA
R/O VILL. AHOMGAON
P.O. SAIKHOWAGHAT
DIST. TINSUKIA
ASSAM
224: BODON MORAN
S/O SIVA NATH MORAN
R/O VILL. SIMALUGURI
P.O. BARMECHAI
DIST. TINSUKIA
ASSAM
225: RAJOT GOHAIN
S/O PAFUL GOHAIN
R/O. VILL. KATHALGURI
P.O. KATHALGURI
DIST. TINSUKIA
ASSAM
226: RAMESH SAPKOTA
S/O DEVI PRASAD SAPKOTA
R/O. VILL. AMBIKAPUR DARAGAON
P.O. NATUN BALIJAN
DIST. TINSUKIA
ASSAM
227: SURYA KUMAR PANGING
S/O MADHURAM PANGING
R/O. VILL. LACHAN GELA BIL
P.O. AMARPUR
DIST. TINSUKIA
ASSAM
228: KHOGEN YEIN
S/O LILA RAM YEIN
R/O LACHAN GAON GELA BIL
P.O.AMARPUR
DIST.TINSUKIA
ASSAM
Page No.# 34/51
229: KRISHNA KANTA SONOWAL
S/O LT. BARUN SONOWAL
R/O VILL. MAJKACHARI
P.O. NATUN BALIJAN DIST. TINSUKIA
ASSAM
230: HEMANTA HAZARIKA
S/O. BINA HAZARIKA
R/O. VILL. AMBIKAPUR SONOWAL GAON
P.O. NATUN BALIJAN
DIST. TINSUKIA
ASSAM
231: KRISHNA KANTA NATH
S/O. BIPIN CH. NATH
R/O MECHAKI GAON
P.O. GHUMTIBIL
DIST. TINSUKIA
ASSAM
232: MILAN BASUMATARY
S/O. LENDAR BASUMATARY
R/O VILL. AMBIKAPUR BODO GAON
P.O. NATUN BALIJAN
DIST TINSUKIA
ASSAM
233: HAREN PANGING
S/O.MUHIRAM PANGING
R/O LACHAN GELA BILL
P.O.AMARPUR
DIST.TINSUKIA
ASSAM
234: RENUKA PEGU
D/O. SHANKHA DEORI
R/O. MINGMANG
KHERANI BARI
P.O. AMARPUR
DIST. TINSUKIA
ASSAM
235: SARIFA BEGUM
D/O LT. ASAN AHMED
R/O BARSHAN GAON
P.O. MULAGAON
DIST- BONGAIGAON
Page No.# 35/51
ASSAM
236: BIJOYA NATH
D/O SRI HARIDAS NATH
R/O DOLAIGAON
P.O. BONGAIGAON
DIST- BONGAIGAON
ASSAM
237: RANJUMANI TALUKDAR
D/O BASANTA TALUKDAR
R/O JELAKAJHAR PT-I
P.O. NEW BONGAGAION
DIST- BONGAIGAON
ASSAM
238: ASWINI KUMAR PATHAK
S/O. PROMOTHESH PATHAK
R/O- DHALAGAON (MAJPARA)
P.O. NORTH BOITAMARI
DIST- BONGAIGAON
ASSAM
239: RIJU CHOUDHURY
W/O. SAHADAR RAY
R/O DOLAIGAON (MAJPARA)
P.O. AND DIST- BONGAIGAON
ASSAM
240: BAHARUL ISLAM
S/O. KHAYBAR ALI SHEIKH
R/O AND P.O. BIDYAPARA
DIST- BONGAIGAON
ASSAM
241: TARIKUL ISLAM
S/O. KASEM ALI
R/O. PACHIM BHADRGAON
P.O.BIDYAPUR
DIST. BONGAIGAON
ASSAM
242: MEHERUL ISLAM
S/O. MOSLEM ALI
R/O. KAJIPARA PT-III
P.O. CHAPAR
DIST. DHUBRI
ASSAM
Page No.# 36/51
243: HABIBUR RAHMAN
S/O SHAH ALOM AHMED
R/O PASHIM BHADRAGAON
P.O. BIDYAPUR
DIST- BONGAIGAON
ASSAM
244: SOHID HUSSAIN
S/O. KHAJERUDDIN SK
R/O. FULKUMARI
P.O. BIDYAPUR
DIST. BONGAIGAON
ASSAM
245: PRATUL CHANDRA SINGHA
S/O. SUSHIL CH. SINGHA
VILL. AND P.O. KAKRAGAON
DIST. BONGAIGAON
ASSAM
246: ZAKIR HUSSAIN
S/O. JOYNAL ABEDIN
R/O. MERERCHAR
P.O. KUSHBARI
DIST. BONGAIGAON
ASSAM
247: TOFIZ UDDIN TALUKDAR
S/O. HASEN ALI TALUKDER
R/O. GOLAPARA PART-4
P.O. GOLAPARA
DIST. BONGAIGAON
ASSAM
248: ALOMAT ALI TALUKDAR
S/O. RAMJAN ALI TALUKDAR
R/O. AMBARI
P.O. AMBARI
DIST. BONGAIGAON
ASSAM
249: JAHANARA KHATUN
W/O. AKBAR ALI
R/O. NASATRA
P.O. NASATRA
DIST. BONGAIGAON
ASSAM
Page No.# 37/51
250: MD. MAYAN UDDIN
S/O. EUSUP ALI
R/O. TILAPARA
P.O. AMBARI
DIST. BONGAIGAON
ASSAM
251: ABDUR RAHIM
S/O. EYAKUB ALI
R/O. BEHULAPARA
P.O. PIRADHARA
DIST. BONGAIGAON
ASSAM
252: UTPAL RAY
S/O. KARMESWAR RAY
R/O. DEOHATI PART-2
P.O. DEOHATI
DIST. BONGAIGAON
ASSAM
253: RUNU RAM RAY
S/O. RAMESH CHANDRA RAY
R/O. BORGHOLA PART-1
P.O. SRIJANGRAM
DIST. BONGAIGAON
ASSAM
254: NUR JAMILA KHATUN
D/O. KURBAN ALI
R/O. DUBACHURI PART-I
P.O.KUSHBARI
DIST. BONGAIGAON
ASSAM
255: MOTIOR RAHMAN AHMED
S/O. KISMOT ALI
R/O. SIKATARI PT-1
P.O. KUSHBARI
DIST. BONGAIGAON
ASSAM
256: DHANJITA DAS
W/O. UPEN CHNADRA BARUAH
R/O. ABHAYAPURI WARD NO.3
P.O. ABHAYAPURI
DIST. BONGAIGAON
Page No.# 38/51
ASSAM
257: MD. SULTAN MAMUD
S/O. MD. JAMAL UDDIN
R/O. BAREGARH
P.O. AMBARI
DIST. BONGAIGAON
ASSAM
258: TAHMINA KHATUN
W/O. AMZAD ALI
R/O. PIRADHARA PART-2
P.O. PIRADHARA
DIST. BONGAIGAON
ASSAM
259: MONSUR ALOM
S/O. AJAHAR ALI
R/O. NEW PIRADHARA
P.O. PIRADHARA
DIST. BONGAIGAON
ASSAM
260: REJAUL HOQUE AKAND
S/O. ABDUL KARIM AKAND
R/O. ABHAYAPURI WARD NO. 4
P.O. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
261: MASTABA ALI
S/O. IDRISH ALI
R/O. JARAGURI PART-2
P.O. SIDALSATI
DIST. BONGAIGAON
ASSAM
262: HEMANGINI PATGIRI
W/O. DWIPEN DAS
R/O. ABHAYAPURI WARD NO.3
P.O. ABHAYAPURI
DIST. BONGAIGAON
ASSAM
263: ARUN BARUAH
S/O DWIJEN CHANDRA BARUAH
R/O ABHAYAPURI WARD NO.3
P.O. ABHAYAPURI
Page No.# 39/51
DIST- BONGAIGAON
ASSAM
264: MAIN UDDIN
S/O. JAHER ALI
R/O. KUSHBARI PART-2
P.O. KUSHBARI
DIST. BONGAIGAON
ASSAM
265: ABDUR RASHID SHAIKH
S/O. QISMAT ALI SHEIKH
R/O. NANKARGAON
P.O. DHANTOLA BAZAR
DIST. BONGAIGAON
ASSAM
266: APURBA MEDHI
S/O. KESHORI MEDHI
R/O. SATYAPUR
P.O. CHAPAR
DIST. BONGAIGAON
ASSAM
267: MANARANJAN RAY
S/O. RAMKRISHNA RAY
R/O. BORGHOLA PART-1
P.O. SRIJANGRAM
DIST. BONGAIGAON
ASSAM
268: GIRIDHAR NR. DEB
S/O. RANJIT NR. DEB
R/O. DHANTOLA
P.O. DHANTOLA BAZAR
DIST. BONGAIGAON
ASSAM
269: MOFIZ UDDIN AHMED
S/O. YEAQUB ALI
R/O. DHANTOLA
P.O. DHANTOLA BAZAR
DIST. BONGAIGAON
ASSAM
270: LAKSHI KANTA RAY
S/O. SADANANDA RAY
R/O. HOLLA GURI
Page No.# 40/51
P.O. BILASPUR
DIST BONGAIGAON
ASSAM
271: BARNALI DE
W/O. PROTAB SINGHA
R/O 1ST LINK ROAD LAN NO.5 H/NO.17
P.O. SILSOR
DIST. HAILAKANDI
ASSAM
272: MADHURI SINGHA
W/O. TAPAN MAZAMDAR
R/O.PALARPAR
P.O. PALARPAR
DIST. HAILAKANDI
ASSAM
273: LUTFUR ROHMAN BARBHUIYA
S/O. SISH ALI BARBHUIYA
R/O. DINNATPUR PART-1
P.O. DINNATHPUR
DIST. HAILAKANDI
ASSAM
274: KAMRUL ISLAM CHOUDHURY
S/O. SAMSUL HOQUE CHOUDHURY
R/O. DINNATPUR PART-1
P.O. DINNATHPUR
DIST. HAILAKANDI
ASSAM
275: NIZAM UDDIN
S/O. ISLAM UDDIN
R/O. UTTAR KANCHANPUR PART 01
P.O. PANCHGRAM
DIST. HAILAKANDI
ASSAM
276: KUTUB UDDIN LASKAR
S/O. MOKBUL ALI LASKAR
R/O. JAMIRA PART-II
P.O. JAMIRA BAZAR
DIST. HAILAKANDI
ASSAM
277: MOIN UDDIN BARBHUIYA
S/O. LT. TOYAB ALI BARBHUIYA
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R/O. BHAGBANPUR
P.O. HORISH NAGAON
DIST. HAILAKANDI
ASSAM
278: HASEM UDDIN AHMED CHUKDAR
C/O- EUNUS ALI CHUKDAR
VILL- NO.1 KUWARIPUKHURI
P.O. KUWARIPUKHURI
DIST- DARRANG (ASSAM)
279: SAHJAHAN ALI TALUKDAR
C/O- MD. INTAZ ALI
VILL- BALOGARAH
P.O. NIZ-KHARUPETIA
DIST- DARRANG (ASSAM)
280: SURUJ ALI
S/O- LT. AJGAR ALI
VILL- MOWAMARI
P.O. KHARUPETIA
DIST- DARRANG (ASSAM)
281: FAZAR ALI
S/O- HABEL ALI
VILL- MULLAPARA
P.O. JANGALPARA
DIST- DARRANG (ASSAM)
282: RAUSANARA SULTANA BEGUM
C/O- MAHIDUL ISLAM
VILL- ALIKASH
P.O. GHANSIMULI
P.S. KHARUPETIA
DIST- DARRANG (ASSAM)
PIN- 784115
283: JAHURA KHATUN
C/O- NURUL HUSSAIN
VILL- ALIKASH
P.O. GHANSIMULI
DIST- DARRANG (ASSAM)
284: AZIZUR RAHMAN
S/O- ACHIRUDDIN AHMED
VILL- RANTHALI
P.O. KALAIGAON
DIST- DARRANG (ASSAM)
Page No.# 42/51
285: ABDUL GAFUR
S/O- LT. ARAB ALI
VILL- BARUAJHAR
P.O. CHAKARABASTI
DIST- DARRANG (ASSAM)
286: MD. JAMIR ALI
S/O- LT. HAZARAT ALI
VILL- BARUAJHAR
P.O. BECHIMARI
DIST- DARRANG (ASSAM)
287: SANJIB KUMAR SAHARIA
S/O- LT. RAMANI SAHARIA
VILL- CHAKARAGAON
P.O. DALGAON
DIST- DARRANG (ASSAM)
288: SANJEET KR. SAHA
S/O- LT. SANTOSH KR. SAHA
VILL- TANGNIJHAR
P.O. DHULA
DIST- DARRANG (ASSAM)
289: UMME HABIBA
C/O- MD. KUTUB ALOM
VILL- DAIPAM
P.O. DAIPAM
DIST- DARRANG (ASSAM)
290: NASIMA BEGUM
C/O- AYUB ALI MANDAL
VILL- DAIPAM
P.O. DAIPAM
DIST- DARRANG (ASSAM)
291: REJAUL HOQUE
S/O- LT. BHOLA AHMED
VILL- PANIAKHAT P.O. DHULA
DIST- DARRANG (ASSAM)
292: FAIJUDDIN AHMED
C/O- ALI AHMED
VILL- DULIUAPARA
P.O. GOLANDI
DIST- DARRANG (ASSAM)
Page No.# 43/51
293: ABDUL HAMID
C/O- KHALILUR RAHMAN
VILL- PANBARI
P.O. BHAKATPARA
DIST- DARRANG
ASSAM
294: ISHAHAQUE ALI
C/O- KHRUSID ALI
VILL- NO.2 SIALMARI
P.O. ANDDIST- DARRANG (ASSAM)
295: OMAR FARUK
C/O- HAIDAR ALI
VILL- NIZBARUAJHAR
P.O. NO.1 PUNIA
DIST- DARRANG (ASSAM)
296: KULEN CH.NATH
S/O- LATE HITESWAR NATH
VILL- HIRAPARA
P.O. DHULA
DIST- DARRANG (ASSAM)
297: SIBAR UDDIN AHMED
S/O- MD. BUDU SHEIKH
VILL- KHATONIAPARA
P.O. DHULA
DIST- DARRANG (ASSAM)
298: SHAHIDA BEGUM
C/O- JAHANGIR ALAM
VILL AND P.O.- DAIPAM
P.S.DALGAON
DIST- DARRANG (ASSAM)
PIN- 784114
299: ABDUS SAMAD
C/O- ABBAS UDDIN AHMED
VILL- DALGAON TOWN
P.O. DALGAON
DIST- DARRANG
ASSAM
300: KHANDAKAR SABINA YASMIN
W/O. MUKTAR HUSSAIN
AGE-44 YEARS
R/O. SHERPUR
Page No.# 44/51
P.O. BHAKATPARA
DIST. DARRANG
ASSAM
301: JAKIR HUSSAIN @ ZAKIR HUSSAIN
S/O. ABDUR RAHMAN
R/O. NIJ DADAIJHAR
P.O. GHANSIMULI
DIST. DARRANG
ASSAM
302: SAHED ALI
MD. JANGSHER ALI
R/O. BARUAJHAR
DALGAON GRANT
P.O. JANGALPARA
DIST. DARRANG
ASSAM
303: DILBAHAR BEGUM
C/O.SIRAJUL ALI
R/O. NIZ DALA
P.O. MESKAPUKHURI
DIST.UDALGURI
ASSAM
304: GITANJALI HAZARIKA
C/O. PONARAM HAZARIKA
R/O.NIZ DALA
P.O. MESKAPUKHURI
DIST.UDALGURI
ASSAM
305: DHIRENDRA SAIKIA
S/O. RATNESWAR SAIKIA
R/O. BARPUKHURI
P.O. KABIRALI
DIST. UDALGURI
ASSAM
306: NURUL AMIN
S/O. ABDUL KADIR
R/O. GOTLONG
P.O. KALIABHOMORA
DIST. SONITPUR
ASSAM
307: PARBEEN BEGUM
Page No.# 45/51
C/O. HAJARAT ALI
R/O. GOTLONG
P.O. KALIABHOMORA
DIST. SONITPUR
ASSAM
308: ZULFIQUR KHAN
S/O. LATE SHAHEED KHAN
R/O. DIKRAIJAN
P.O. NAPAAM
DIST. SONITPUR
ASSAM
309: ARIFUR RAHMAN
S/O. ABDUL HAMID
R/O. BHOJKHOWA CHAPORI
P.O. KALAIBHOMORA
DIST. SONITPUR
ASSAM
310: RAJU SAIKIA
S/O. LATE PURNA KANTA SAIKIA
R/O. KAMARIGAON
P.O.BALIPARA
DIST. SONITPUR
ASSAM
311: MINOTI DAIMARY
D/O. LATE KESHAB DAIMARY
R/O. MANSIRI KACHARI GAON
P.O. DOPDOPI
DIST. SONITPUR
ASSAM
312: RAJEN BASUMATARY
S/O. PHUKAN BASUMATARY
R/O. NO.2 CHURIABILL
P.O. DOPDOPI
DIST. SONITPUR
ASSAM
313: GANESH BEZBARUAH
S/O. LATE SUREN BEZBARUAH
R/O. RANGAPARA RAILWAY MARKET
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
Page No.# 46/51
314: BHUPEN KALITA
S/O. LATE SHYAM KALITA
R/O. MAMONI GAON
P.O.RANGAPARA
DIST. SONITPUR
ASSAM
315: MAMANI KACHARI
D/O. LATE PUTU RAM KACHARI
R/O.NAMONI GAON-1
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
316: MAGDALI SANGA
S/O. LATE RAFEL SANGA
R/O. BORJULI TE
P.O. BORJULI
DIST. SONITPUR
ASSAM
317: GOYARAM MUSHAHARY
S/O. LATE DONARAM MUSHAHARY
R/O. POSHIM SORAIBAHI
P.O. URAHILOGA
DIST. SONITPUR
ASSAM
318: RAMESWAR BASUMATARY
S/O. LATE INDRA MOHAN BASUMATARY
R/O. NO.1 GERGUAJULI
P.O. URAHILOGA
DIST. SONITPUR
ASSAM
319: SURENDRA VIKRAM LAMICHHANE
S/O. HASTA BAHADUR THAPA
R/O. SONAIPAM
P.O. LOKRA
DIST. SONITPUR
ASSAM
320: CHETANA MECH
D/O. TILAK MECH
R/O. DOLONG BASTI
P.O. CHARIDUAR
DIST. SONITPUR
ASSAM
Page No.# 47/51
321: BUDHI RAM BORO
S/O. SHYAM BORO
R/O. NAHORANI GRANT NO.1
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
322: TILAK CHETRY
S/O. GANGA BAHADUR CHETRY
R/O. NONKEY BAKULA
P.O. CHARIDUAR
DIST. SONITPUR
ASSAM
323: RAMESH MAZUMDAR
S/O. LT. JAMUNA MAZUMDAR
R/O. CHARAIDUAR
DIST. SONITPUR
ASSAM
324: NOOR HUSSAIN ANSARI
S/O. IMAN HUSSAIN ANSARI
R/O. RAILWAY GATE NO.2
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
325: GAJEN RAJBANGSHI
R/O. 4 NO. BOGIJULI
P.O. CHARIDUAR
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
326: DEPAK KUMAR NATH
S/O. LT. MAHESWA NATH
R/O. BISHNUPUR
P.O. RANGAPARA
DIST. SONITPUR
ASSAM
327: ABDUL QUDDUS
S/O. LT. ARFAN ALI
R/O. GARSINGA BIHIA GAON
P.O. PANCH MILE
DIST. SONITPUR
ASSAM
Page No.# 48/51
328: SOHRAB ALI
S/O. LT. MOHAMMAD ALI
R/O. KERANI BLOCK
P.O. PANCHMILE
DIST. SONITPUR
ASSAM
329: PURNIMA CHOUDHURY
W/O. KHURSIDUL ISLAM
R/O. ALISINGA URIAMGURI
P.O. PANCHMILE
DIST. SONITPUR
ASSAM
330: ALI AKBAR BHUYAN
S/O. LT. NOOR MAHMMAD BHUYAN
R/O. ALISINGA URIAMGURI
P.O. PANCHMILE
DIST. SONITPUR
ASSAM
331: PUNAM MAHALIA
S/O. GAJIN MAHALIA
P.O. BATALA DHEKERI
P.O. GARUDOBA
R/O. ALISINGA URIAMGURI
P.O. PANCHMILE
DIST. SONITPUR
ASSAM
332: HASIMUDDIN AHMED
S/O. SAFIR UDDIN
R/O. NAHARBARI
P.O. ULUBARI
DIST. SONITPUR
ASSAM
333: ASHIM KUMAR GOSWAMI
S/O. MALAY GOSWAMI
R/O. BHERGAON
P.O. THELAMARA
DIST. SONITPUR
ASSAM
334: SATYAJIT NATH
S/O. BENOY BHUSAN NATH
R/O. INDIRA NAGAR
Page No.# 49/51
WARD NO.6
P.O. RANGAPARA
DIST. SONITPUR
ASSA
VERSUS
THE STATE OF ASSAM AND 2 ORS
REPRESENTED BY THE SECRETARY, GOVT. OF ASSAM, DEPARTMENT OF
SCHOOL EDUCATION, ASSAM, DISPUR, GUWAHATI-781006
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-06
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-78101
Advocate for the Petitioner : MR. M KHAN, MS J AKTAR,MR A K DAS
Advocate for the Respondent : SC, ELEM. EDU, SC, FINANCE
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 05-02-2025
Heard Mr. M Khan, learned counsel for the petitioners, who submits
that the petitioners are serving as Tutors in various Elementary Schools in
the State of Assam and they are presently receiving fixed monthly salary.
The petitioners' prayer is for a direction to be issued to the respondents to
grant them regular pay scale, as per the judgment and order dated
04.10.2024 passed in a series of writ petitions, the lead case being WP(C)
2729/2019. He accordingly submits that the present case being a covered
case, the same should be disposed of in terms of paragraph 179 of the
Page No.# 50/51
judgment and order dated 04.10.2024 passed in WP(C) 2729/2019.
2. Mr. B Kaushik, learned counsel for the respondent Nos. 1 & 3 and Ms. RM
Baruah, learned counsel for the respondent No. 2 submit that they have got no
objection with the prayer made by the petitioners' counsel, in view of the fact
that this is a covered case.
3. The only issue that has to be decided is as to whether the case of the
petitioners herein is covered by the judgment and order passed in WP(C)
2729/2019. The prima facie view of this Court is that the case of the petitioners
herein and the case of the petitioners in WP(C) 2729/2019 appears to be similar.
However, to enable the State respondents to make a verification, with regard to
whether the case of the petitioners herein is similar to the case of the
petitioners in WP(C) 2729/2019, the State respondents are given time to verify
the order/s dated 05.02.2021, by which the service of the petitioners have been
provincialised as Tutors.
4. The above being said, paragraph-179 of the judgment and order passed in
WP(C) 2729/2019 is reproduced hereinbelow, as follows :
"179. It is true that the courts cannot direct the legislature to enact law in a
particular manner. However, in discharge of its statutory obligation the
Government, in exercise of its Rule making power, will have a duty to frame
Rules for proper implementation of the provisions of the Statute. While framing
the Rules, the State will also be under a bounden duty to, not only to act in
terms of the scheme of the Act but also to unflinchingly adhere to the
Constitutional norms of equality. It will, therefore, be in the fitness of things
that the State Government itself, in exercise of its Rule making power under
section 23 of the Act, takes necessary steps to provide for a regular pay scale to
Page No.# 51/51
the Tutors, which can even be commensurate to the pay structure indicated in
the Schedule of the Governing Act. Such a measure, in our view, will restore the
equality of treatment to this category of Teachers with the other Government
employees and at the same time will not become burdensome to the exchequer.
We, therefore, direct the respondents to initiate necessary steps in the matter,
in the light of the observations made here-in-above, as expeditiously as
possible, preferably within a period of 6 (six) months from today."
5. Accordingly, the State respondents shall make a verification of the
provincialisation orders of the petitioners and if they find that the petitioners'
case and the case of the petitioners in WP(C) 2729/2019 is the same, the
directions passed in paragraph-179 of the judgment and order dated 04.10.2024
passed in WP(C) 2729/2019 shall also be made applicable to the petitioners.
The entire exercise should be concluded within a period of 6 (six) months from
the date of receipt of a certified copy of this order.
6. The writ petition is accordingly disposed of.
JUDGE
Comparing Assistant
