Gauhati High Court
Samira Behera vs Assam University And 9 Ors on 4 February, 2025
Page No.# 1/7
GAHC010183382018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5735/2018
SAMIRA BEHERA
S/O. LT. NARAHARI BEHERA, R/O. S-4, SANJEEVANI, RANGIR KHARI, P.O.
RANGIR KHARI, P.S. SILCHAR, DIST. CACHAR, ASSAM.
VERSUS
ASSAM UNIVERSITY AND 9 ORS.
REP. BY ITS REGISTRAR, SILCHAR-788011, ASSAM.
2:EXECUTIVE COUNCIL
REP. BY VICE-CHANCELLOR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
3:VICE-CHANCHELLOR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
4:THE REGISTRAR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
5:MINISTRY OF SCIENCE AND TECHNOLOGY
REP. BY ITS SECRETARY
TECHNOLOGY BHAWAN
Page No.# 2/7
NEW MEHRAULI ROAD
NEW DELHI-110016.
6:UNION OF INDIA
REP. BY SECRETARY
MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT
DEPTT. OF HIGHER EDUCATION
SHASTRI BHAWAN
NEW DELHI-110001.
7:DEAN
SCHOOL OF PHYSICAL SCIENCE
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
8:DR. SANJIB SENGUPTA
SUPERVISOR
ASSOCIATE PROFESSOR
DEPTT. OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
9:DIBYENDU SAHA
RESEARCH SCHOLAR
DEPTT. OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
10:DR. KARABI DUTTA CHOUDHURY
HEAD OF DEPTT.
MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
DIST. CACHAR
ASSAM
Advocate for the Petitioner : MR S S DEY, MR. A ROY,MR. M NATH,MR. A
BHATTACHARJEE,MR. D J KAPIL
Advocate for the Respondent : SC, ASSAM UNIVERSITY, ASSTT.S.G.I.,MR. D CHAKRABARTY
Page No.# 3/7
(R9, R10),MR. A PARVEZ (R8),MR. M DUTTA (R8),MR D GOGOI (R8)
Linked Case : I.A.(Civil)/3704/2018
ASSAM UNIVERSITY AND 3 ORS.
REP. BY ITS REGISTRAR
SILCHAR- 788011
ASSAM
2: EXECUTIVE COUNCIL
REP. BY VICE CHANCELLOR
ASSAM UNIVERSITY
SILCHAR- 788011
ASSAM
3: VICE-CHANCELLOR
ASSAM UNIVERSITY
SILCHAR- 788011
ASSAM
4: THE REGISTRAR
ASSAM UNIVERSITY
SILCHAR- 788011
ASSAM
VERSUS
DR. SAMIRA BEHERA AND 6 ORS.
S/O. LT. NARAHARI BEHERA
R/O. S-4
SANJEEVANI
RANGIR KHARI
P.O. RANGIR KHARI
P.S. SILCHAR
DIST. CACHAR
ASSAM.
2:MINISTRY OF SCIENCE AND TECHNOLOGY
REP. BY ITS SECRETARY
TECHNOLOGY BHAWAN
NEW MEHRAULI ROAD
Page No.# 4/7
NEW DELHI-110016.
3:UNION OF INDIA
REP. BY SECRETARY
MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT
DEPTT. OF HIGHER EDUCATION
SHASTRI BHAWAN
NEW DELHI-110001.
4:DEAN
SCHOOL OF PHYSICAL SCIENCE
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
5:DR. SANJIB SENGUPTA
SUPERVISOR
ASSOCIATE PROFESSOR
DEPTT. OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
6:DIBYENDU SAHA
RESEARCH SCHOLAR
DEPTT. OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
7:DR. KARABI DUTTA CHOUDHURY
HEAD OF DEPTT.
MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
DIST. CACHAR
ASSAM.
------------
Advocate for : MR. S C KEYAL
Advocate for : MR S S DEY appearing for DR. SAMIRA BEHERA AND 6 ORS.
Linked Case : I.A.(Civil)/3648/2018
Page No.# 5/7
DIBYENDU SAHA
RESEARCH SCHOLAR
DEPARTMENT OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR- 788011
ASSAM
VERSUS
SAMIRA BEHERA AND 9 ORS
S/O- LT. NARAHARI BEHERA
R/O- S-4
SANJEEVANI RANGIRKHARI
P.O.- RANGIR KHARI
P.S.- SILCHAR
DIST.- CACHAR
ASSAM
2:ASSAM UNIVERSITY
REP. BY ITS REGISTRAR
SILCHAR- 788011
ASSAM
3:EXECUTIVE COUNCIL
REP. BY VICE-CHANCELLOR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
4:VICE-CHANCHELLOR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
5:THE REGISTRAR
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
6:MINISTRY OF SCIENCE AND TECHNOLOGY
REP. BY ITS SECRETARY
Page No.# 6/7
TECHNOLOGY BHAWAN
NEW MEHRAULI ROAD
NEW DELHI-110016.
7:UNION OF INDIA
REP. BY SECRETARY
MINISTRY OF HUMAN RESOURCE AND DEVELOPMENT
DEPTT. OF HIGHER EDUCATION
SHASTRI BHAWAN
NEW DELHI-110001.
8:DEAN
SCHOOL OF PHYSICAL SCIENCE
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
9:DR. SANJIB SENGUPTA
SUPERVISOR
ASSOCIATE PROFESSOR
DEPTT. OF MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
ASSAM.
10:DR. KARABI DUTTA CHOUDHURY
HEAD OF DEPTT.
MATHEMATICS
ASSAM UNIVERSITY
SILCHAR-788011
DIST. CACHAR
ASSAM.
------------
Advocate for : MR D CHAKRABORTY
Advocate for : MR S S DEY appearing for SAMIRA BEHERA AND 9 ORS
Page No.# 7/7
BEFORE
HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR
ORDER
Date : 04.02.2025
Heard the parties at length.
Hearing concluded.
Judgment reserved.
JUDGE
Comparing Assistant
