Sri Shankar Shah vs Nijamuddin Sk And 45 Ors on 17 December, 2025

                                                                Page No.# 1/15

GAHC010153102025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : RSA/108/2025

         SRI SHANKAR SHAH
         S/O LATE SEW NARAYAN SHAH KANU, R/O VILL. BALURCHAR NO. 3,
         DHUBRI, P.S. DHUBRI, DIST. DHUBRI, ASSAM.



         VERSUS

         NIJAMUDDIN SK AND 45 ORS
         S/O LATE SALIMULLA

         2:SIRAJ SK

          S/O LATE SALIMULLA

         3:TISU SK

          S/O LATE SALIMULLA

         4:SAMIM SK

          S/O LATE SALIMULLA

         5:FIROJ SK

          S/O LATE SALIMULLA

         6:NASIN SK

          S/O LATE SALIMULLA

         7:RAJESH SK

          S/O LATE SALIMULLA
                                                        Page No.# 2/15

RESPONDENT NOS. 1 TO 7 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

8:BABY BEGUM

W/O ANAMUL HAQUE
D/O LATE SALIMULLA
R/O DARJEEPATTY NEAR KABARSTAN
P.O. TEZPUR
DIST. SONITPUR
ASSAM
PIN 784001

9:LUTFA BEGUM

W/O LATE MD. ROHIMULLA
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
ASSAM
PIN 783323

10:REYAZUDDIN SK

S/O LATE KARIMULLA
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

11:HARUN NESSA

W/O LATE AMIRULLA SK
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

12:SAJEDA BEGUM
                                                          Page No.# 3/15

W/O LATE SAMSUDDIN SK


13:NOWSAD ALI

S/O LATE SAMSUDDIN SK


14:HAZARAT ALI

S/O LATE SAMSUDDIN SK


15:SAMSAD ALI

S/O LATE SAMSUDDIN SK


16:AKBAR ALI

S/O LATE SAMSUDDIN SK


17:MAHAMMAD ALI

S/O LATE SAMSUDDIN SK.

18:IMRAN ALI

S/O LATE SAMSUDDIN SK

19:SAIRA BEGUM

D/O LATE SAMSUDDIN SK.

20:ARJU BEGUM

D/O LATE SAMSUDDIN SK
RESPONDENT NOS. 12 TO 20 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

21:SAKILA BEWA
                                                           Page No.# 4/15

W/O LATE ALAUDDIN SK.

22:ASLAM SK

S/O LATE ALAUDDIN SK.

23:AJEED SK

S/O LATE ALAUDIN SK.

24:SAMSUL SK

S/O LATE ALAUDDIN SK

25:SULTAN SK

S/O LATE ALAUDDIN SK


26:NARGIS @ SAFIA

D/O LATE ALAUDDIN SK


27:PARBIN
 D/O LATE ALAUDDIN SK
 RESPONDENT NOS. 21 TO 27 ARE R/O VILL. BALURCHAR NO. 3
 DHUBRI
 P.O. AND P.S. DHUBRI
 DIST. DHUBRI
ASSAM
 PIN 783323

28:AJOM NURUDDIN

S/O LATE NASIRUDDIN SK


29:AZAHARUDDIN

S/O LATE NASIRUDDIN SK.

30:RUKSANA BEGUM

D/O LATE NASIRUDDIN SK


31:MEHJABIN BEGUM
                                                          Page No.# 5/15


D/O LATE NASIRUDDIN SK
RESPONDENT NOS. 28 TO 31 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

32:GAFURUDDIN SK

S/O LATE SHEIKH SAHID
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

33:ANOWAR KHATUN

S/O LATE AIEMON NESSA


34:RUMA KHATUN

D/O LATE ALEMON NESSA

35:ROJI KHATUN

D/O LATE ALEMON NESSA

36:AGHA KHATUN

D/O LATE ALEMON NESSA
RESPONDENT NOS. 33 TO 36 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

37:ASIA BIBI

W/O LATE AKHTAR HUSSAIN
                                                         Page No.# 6/15


38:NAWAZ AKHTAR

S/O LATE AKHTAR HUSSAIN

39:NABED AKHTAR

S/O LATE AKHTAR HUSSAIN

40:NABRIN BANO

D/O LATE AKHTAR HUSSAIN
RESPONDENT NOS 37 TO 40 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

41:NURUN NESSA

W/O IBRAHIM KHAN
R/O BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

42:UTTAM SHAH

S/O LATE KUMAR PRASAD SHAH


43:TAPAN SHAH

S/O LATE KUMAR PRASAD SHAH


44:MANKI SHAH

W/O LATE SEW NARAYAN KANU

45:DALIMI SHAH @ SMT. RINA SHAH

D/O LATE SEW NARAYAN SHAH KANU
                                                                              Page No.# 7/15


            46:CHAMPA SHAH

             D/O LATE SEW NARAYAN SHAH KANU
             RESPONDENT NOS. 42-46 ARE R/O VILL. BALURCHAR
             P.S. DHUBRI
             P.O. DHUBRI
             DIST. DHUBRI
             ASSAM
             PIN 78332

Advocate for the Petitioner   : MR. S K GOSWAMI, MR. R SHARMA

Advocate for the Respondent : MR. T J MAHANTA (R15, R16, R18, R25,
R28,22,23,24,27,32,37,38,39,41,17,14,5,6,7,8,12), MS. P BHATTACHARYA,MR. T J
MAHANTA,MR T GOGOI (R15, R16, R18, R25, R28,14,17,5,6,7,8,12),MR. A BORUA (R15, R16,
R18, R25, R28,22,23,24,27,32,37,38,39,41,14,17,5,6,7,8,12),MS. P BHATTACHARYA (R15, R16,
R18, R25, R28,22,23,24,27,32,37,38,39,41,14,17,5,6,7,8,12)




             Linked Case : I.A.(Civil)/2380/2025

            SRI SHANKAR SHAH
            S/O LATE SEW NARAYAN SHAH KANU
            R/O VILL. BALURCHAR NO. 3
            DHUBRI
            P.S. DHUBRI
            DIST. DHUBRI
            ASSAM.


             VERSUS

            NIJAMUDDIN SK AND ORS
            S/O LATE SALIMULLA

            2:SIRAJ SK

            S/O LATE SALIMULLA

             3:TISU SK

            S/O LATE SALIMULLA
                                                        Page No.# 8/15

4:SAMIM SK

S/O LATE SALIMULLA

5:FIROJ SK

S/O LATE SALIMULLA

6:NASIN SK

S/O LATE SALIMULLA

7:RAJESH SK

S/O LATE SALIMULLA
RESPONDENT NOS. 1 TO 7 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

8:BABY BEGUM

W/O ANAMUL HAQUE
D/O LATE SALIMULLA
R/O DARJEEPATTY NEAR KABARSTAN
P.O. TEZPUR
DIST. SONITPUR
ASSAM
PIN 784001

9:LUTFA BEGUM

W/O LATE MD. ROHIMULLA
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
ASSAM
PIN 783323

10:REYAZUDDIN SK

S/O LATE KARIMULLA
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
                             Page No.# 9/15

ASSAM
PIN 783323

11:HARUN NESSA

W/O LATE AMIRULLA SK
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

12:SAJEDA BEGUM

W/O LATE SAMSUDDIN SK


13:NOWSAD ALI

S/O LATE SAMSUDDIN SK


14:HAZARAT ALI

S/O LATE SAMSUDDIN SK


15:SAMSAD ALI

S/O LATE SAMSUDDIN SK


16:AKBAR ALI

S/O LATE SAMSUDDIN SK


17:MAHAMMAD ALI

S/O LATE SAMSUDDIN SK.

18:IMRAN ALI

S/O LATE SAMSUDDIN SK

19:SAIRA BEGUM
                                                          Page No.# 10/15

D/O LATE SAMSUDDIN SK.

20:ARJU BEGUM

D/O LATE SAMSUDDIN SK
RESPONDENT NOS. 12 TO 20 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

21:SAKILA BEWA

W/O LATE ALAUDDIN SK.

22:ASLAM SK

S/O LATE ALAUDDIN SK.

23:AJEED SK

S/O LATE ALAUDIN SK.

24:SAMSUL SK

S/O LATE ALAUDDIN SK

25:SULTAN SK

S/O LATE ALAUDDIN SK


26:NARGIS @ SAFIA

D/O LATE ALAUDDIN SK


27:PARBIN
D/O LATE ALAUDDIN SK
RESPONDENT NOS. 21 TO 27 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323
                                                          Page No.# 11/15

28:AJOM NURUDDIN

S/O LATE NASIRUDDIN SK


29:AZAHARUDDIN

S/O LATE NASIRUDDIN SK.

30:RUKSANA BEGUM

D/O LATE NASIRUDDIN SK


31:MEHJABIN BEGUM

D/O LATE NASIRUDDIN SK
RESPONDENT NOS. 28 TO 31 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

32:GAFURUDDIN SK

S/O LATE SHEIKH SAHID
R/O VILL. BALURCHAR NO. 3
DHUBRI
P.O. AND P.S. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

33:ANOWAR KHATUN

S/O LATE AIEMON NESSA


34:RUMA KHATUN

D/O LATE ALEMON NESSA

35:ROJI KHATUN

D/O LATE ALEMON NESSA
                                                          Page No.# 12/15

36:AGHA KHATUN

D/O LATE ALEMON NESSA
RESPONDENT NOS. 33 TO 36 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

37:ASIA BIBI

W/O LATE AKHTAR HUSSAIN


38:NAWAZ AKHTAR

S/O LATE AKHTAR HUSSAIN

39:NABED AKHTAR

S/O LATE AKHTAR HUSSAIN

40:NABRIN BANO

D/O LATE AKHTAR HUSSAIN
RESPONDENT NOS 37 TO 40 ARE R/O VILL. BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

41:NURUN NESSA

W/O IBRAHIM KHAN
R/O BALURCHAR NO. 3
DHUBRI TOWN
P.S. DHUBRI
P.O. DHUBRI
DIST. DHUBRI
ASSAM
PIN 783323

42:UTTAM SHAH
                                                                   Page No.# 13/15

          S/O LATE KUMAR PRASAD SHAH


          43:TAPAN SHAH

          S/O LATE KUMAR PRASAD SHAH


          44:MANKI SHAH

          W/O LATE SEW NARAYAN KANU

          45:DALIMI SHAH @ SMT. RINA SHAH

          D/O LATE SEW NARAYAN SHAH KANU

          46:CHAMPA SHAH

          D/O LATE SEW NARAYAN SHAH KANU
          RESPONDENT NOS. 42-46 ARE R/O VILL. BALURCHAR
          P.S. DHUBRI
          P.O. DHUBRI
          DIST. DHUBRI
          ASSAM
          PIN 783323
          ------------
          Advocate for : MR. S K GOSWAMI
          Advocate for : appearing for NIJAMUDDIN SK AND ORS



                                BEFORE
              HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                    ORDER

Date : 17.12.2025

1. Heard Mr. S. K. Goswami, the learned counsel for the appellant.

Also heard Ms. P. Bhattacharya, the learned counsel for the respondent Nos. 5, 6, 7, 8, 12, 14, 15, 16, 17, 18, 22, 24, 25, 27, 28, 32, 37, 38, 39 and 41.

2. It appears that the notices issued to all other respondents have been served and the records of the trial court as well as the First Page No.# 14/15

Appellate Court have been received.

3. The learned counsel for the petitioner submits that the Defendant No.2 in the Original Title Suit had expired during pendency of the first appeal and by the order dated 04.03.2025, the legal representative of the deceased respondent No. 2 were already allowed to be substituted by the First Appellate Court.

4. However, the learned counsel for the appellant submits that as the name of the legal heirs of the deceased respondent No. 2 were not reflected in the judgment of the First Appellate Court, the appellant could not make them as party in the instant Regular Second Appeal.

5. He, therefore, submits that the appellant may have to file an application under Order 1 Rule 10 of the Code of Civil Procedure, 1908 to implead the legal heirs of the original defendant No. 2 and seeks some time for the same.

6. The learned counsel for the appellant further submits that during the pendency of the instant Regular Second Appeal, the respondent No. 23 has also expired and in that regard also the appeal shall have to take appropriate steps for substituting the legal representatives/heirs of the respondent No.23 and for the same sometime is prayed for.

7. The prayer is allowed.

8. Let this matter be listed after four weeks.

9. The appellant may take appropriate steps, as prayed for by him.

Page No.# 15/15

10. The learned counsel for the petitioner has submitted that the decree holders have already filed an execution case before the Executing Court and the next date is fixed on 06.01.2026.

11. He prays for staying the execution till the next date of this appeal.

12. The prayer is allowed.

13. The Execution of the impugned judgment in Title Execution Case No. 26/1994 shall remain stayed till the next date.

JUDGE

Comparing Assistant