Suleman Barbhaiya vs The State Of Assam
2025 Latest Caselaw 9580 Gua

Gauhati High Court

Suleman Barbhaiya vs The State Of Assam on 15 December, 2025

Author: M. Zothankhuma

Bench: Michael Zothankhuma

                                                                           Page No.# 1/2

GAHC010184742022




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : CRL.A(J)/100/2022

            SULEMAN BARBHAIYA
            LAKHIMPUR, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MR. L R MAZUMDER (AMICUS CURIAE),

Advocate for the Respondent : PP, ASSAM,




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                 HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                           ORDER

15.12.2025 (M. Zothankhuma, J)

Heard Mr. L.R. Mazumder, learned counsel for the appellant. Also heard Mr. R.R. Kaushik, learned Addl. P.P., Assam.

Hearing concluded.

Page No.# 2/2

Judgment reserved.

JUDGE JUDGE

Comparing Assistant