Rajlakshmi Dutta Bora vs Preetom Saikia And 7 Ors
2025 Latest Caselaw 9559 Gua

Gauhati High Court

Rajlakshmi Dutta Bora vs Preetom Saikia And 7 Ors on 15 December, 2025

Author: Nelson Sailo

Bench: Nelson Sailo

                                                                      Page No.# 1/3

GAHC010119202020




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/385/2020

         RAJLAKSHMI DUTTA BORA
         W/O- SRI ANIL BORA, R/O- H.NO. 2, KUSHAL KONWARPATH, BYE LANE
         NO. 3, AJANTA PATH, SURVEY, P.S. DISPUR, GHY-28, DIST.- KAMRUP (M),
         ASSAM

         VERSUS

         PREETOM SAIKIA AND 7 ORS.
         IAS, COMM. AND SECY. TO THE GOVT. OF ASSAM, HIGHER EDUCATION
         DEPTT., GHY-6

         2:SHYAM JAGANNATHAN
          IAS
          COMM. AND SECY. TO THE GOVT. OF ASSAM
          FINANCE DEPTT.
          DISPUR
          GHY-06

         3:GITIMONI PHUKAN
         ACS
          DIRECTOR OF HIGHER EDUCATION
         ASSAM
          KAHILIPARA
          GHY-19

         4:GULJARI LAL
         ACCOUNTANT GENERAL (A AND E)
         ASSAM
          MAIDAMGAON
          BELTOLA
          GHY-28

         5:SRI (DR.) RAJU BORDOLOI
          PRINCIPAL/SECY.
                                                                          Page No.# 2/3

           THE GOVERNING BODY
           CHHAYGAON COLLEGE
           CHHAYGAON
           DIST.- KAMRUP
           ASSAM
           PIN- 781124

           6:SRI (DR.) RAJU BORDOLOI
            PRINCIPAL
            CHHAYGAON COLLEGE
            CHHAYGAON
            DIST.- KAMRUP
           ASSAM
            PIN- 781124

           7:DR. DEEPAK MAZUMDAR
            COMMISSIONER AND SECRETARY
            HIGHER EDUCATION DEPARTMENT
            GUWAHATI-781006.

           8:SRI DHARMA KANTA MILI
           ACS
            DIRECTOR OF HIGHER EDUCATION ASSAM
            KAHILIPARA
            GUWAHATI-781019

Advocate for the Petitioner : MR. B P SINHA, MS. K MALAKAR,MR S PAUL,MR. A
BHATTACHARJEE,MR. A BHATTACHARYA

Advocate for the Respondent : MR. K GOGOI(r-7), SC, HIGHER EDU,MR. A R TAHBILDAR
                                                                      Page No.# 3/3

                                  BEFORE
                      HONOURABLE MR. JUSTICE NELSON SAILO

                                    ORDER

Date : 15.12.2025

The learned counsel for the petitioner is permitted to serve a copy of the Judgment, alleged to have been not complied with, to the new incumbent holding the post of Commissioner and Secretary to the Government of Assam, Higher Education Department; Commissioner and Secretary to the Government of Assam, Finance Department and Director of Higher Education, Government of Assam.

Petitioner may also file application for impleadment of the new incumbents, if so advised.

List accordingly.

JUDGE

Comparing Assistant