M/S Vertex Construction vs The State Of Nagaland And 3 Ors. ...
2025 Latest Caselaw 9524 Gua

Gauhati High Court

M/S Vertex Construction vs The State Of Nagaland And 3 Ors. ... on 16 December, 2025

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GAHC010118302025




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                           THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WA/183/2025

            M/S VERTEX CONSTRUCTION, REPRESENTED BY THE PROPRIETOR, SHRI
            Y. AKATO ZHIMOMI, AGE 50 YEARS, R/O LOWER PWD, H/NO 334, BELOW
            LOTHA CHURCH, KOHIMA, NAGALAND.

                        VERSUS

            1: THE STATE OF NAGALAND AND 3 ORS. REPRESENTED BY THE
            COMMISSIONER AND SECY., GOVT. OF NAGALAND, DEPTT. OF WORK
            AND HOUSING, NAGALAND, KOHIMA.

            2:THE CHIEF ENGINEER
            P.W.D. (R AND B) NAGALAND KOHIMA.

            3:THE EXECUTIVE ENGINEER
            PHEK DIST. NAGALAND.

            4:M/S S.N. ENTERPRISE REPRESENTED BY THE PROPRIETOR
            SHRI SHEVOHU NIENU R/O TOULAZOU VILL. DIMAPUR NAGALAND

For the Appellant(s)     : Mr. A. Gautam, Advocate.

For the Respondent(s)    : Ms. M. Kechii, Additional Advocate General, Nagaland for respondent

Nos.1, 2 & 3.

: Mr. M. Jamir, Advocate for respondent No.4.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY 16.12.2025 (Ashutosh Kumar, CJ)

We have heard Mr. A. Gautam, learned Advocate for the appellant; Ms. M. Kechii, learned Additional Advocate General, Page No.# 2/2

Nagaland for respondent Nos.1, 2 & 3 and Mr. M. Jamir, learned Advocate for respondent No.4.

Put up this case for delivery of judgment on 19.12.2025.

                  JUDGE                      CHIEF JUSTICE




Comparing Assistant