Page No.# 1/3 vs Smti Pakhila Devi And 5 Ors
2025 Latest Caselaw 9432 Gua

Gauhati High Court

Page No.# 1/3 vs Smti Pakhila Devi And 5 Ors on 13 December, 2025

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                    Page No.# 1/3

GAHC010006212017




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : RSA/92/2018

         SRI HALIRAM NATH
         S/O LATE SANARAM NATH, R/O VILL. DUNI, MOUZA DIPLIA, P.O. AND P.S.
         SIPAJHAR, PIN 784145, DIST. DARRANG, ASSAM.

         2: MD FOKRUL ISLAM SHAH
          S/O LT. KAMAL SHAH VILL- KISMATPUR P.S. and DIST. GOALPARA
         ASSAM.

         3: MD ZIAUL HAQUE
          S/O MD MOHIBUL HAQUE VILL- KISMATPUR
          P.O. BALADMARI
          P.S. and DIST. GOALPARA
         ASSAM

         VERSUS

         SMTI PAKHILA DEVI and 5 ORS
         W/O SRI NARAYAN KALITA, R/O VILL. GOBHARA, MOUZA DIPILA, P.O.
         DURI, P.S. SIPAJHAR, PIN 784145, DIST. DARRANG, ASSAM.

         2:SMTI BIMALA NATH
         W/O KAMALA DEKA
          R/O WARD NO. 4
          MANGALDAI
          SANTIPUR
          P.O. AND P.S. MANGALDAI
          PIN 784125
          DIST.

         3:SMTI DANDUKA NATH
         W/O LATE NARENDRA NATH
          R/O VILL. BATAMARI
          P.O. AND P.S. KALAIGAON
          PIN 784525
                                                                          Page No.# 2/3

             DIST. DARRANG
             ASSAM.

            4:SRI NILA KANTA NATH
             S/O LATE TANKESWAR NATH
            VILL. BOSACHUBA
             P.O. AND P.S. SIPAJHAR
             DIST. DARRANG
            ASSAM
             PIN 784145

            5:SRI PRAFULLA NATH
             S/O LATE TANKESWAR NATH
            VIL. BOSACHUBA
             P.O. AND SIPAJHAR
             DIST. DARRANG
            ASSAM
             PIN 784145

            6:BASANTA NATH
             S/O LATE TANKESWAR NATH
            VILL. BOSACHUBA
             P.O. AND P.S. SIPAJHAR
             DIST. DARRANG
            ASSAM
             PIN 78414

Advocate for the Petitioner   : MR. A SATTAR, MR Z MUKIT,MR H K BARUAH

Advocate for the Respondent : MR. D SARMA (R1-R3), MR. M K SHARMA (R5),MR. L GOGOI
(R-5),MR. ABU JAHID (R1-R3)




                                   BEFORE
                  HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                         ORDER

13.12.2025 Parties are present along with their learned counsel.

This second appeal by the defendant is directed against the judgment and decree dated 24.08.2017 passed by the learned Addl. District Judge (FTC), Darrang, Mangaldoi in Title Appeal No. 3/2015.

Page No.# 3/3

The appellant was the defendant in the suit which was initially dismissed. However, in the first appeal preferred by the plaintiffs, the same was decreed in favour of the plaintiffs and the present second appeal has been preferred against the judgment and decree of the First Appellate Court.

The parties present before this Court have expressed that the dispute being a family dispute has been amicably settled and they do not have any existing grievances.

In view of the above, the appeal stands disposed of.

A copy of the memorandum of settlement has also been placed before this Court which is made a part of the records.

Send back the TCR.

JUDGE

Comparing Assistant