Jol Bahar Sheikh vs Central Bureau Of Investigation
2025 Latest Caselaw 9352 Gua

Gauhati High Court

Jol Bahar Sheikh vs Central Bureau Of Investigation on 5 December, 2025

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GAHC010234972013




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./304/2013

            JOL BAHAR SHEIKH
            S/O LT. ROHIMUDDIN SHEIKH, C/O MOKSHED ALI MAULABI,
            VILL.NARABARI, P.O. and P.S.KOKRAJHAR, DIST. KOKRAJHAR, ASSAM.



            VERSUS

            CENTRAL BUREAU OF INVESTIGATION
            ASSAM.



Advocate for the Petitioner   : MS.A A LASKAR, MS.M KONCH,MR.S ISLAM,MR.A
CHOUDHURY

Advocate for the Respondent : PP, ASSAM, ,,
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                                 BEFORE
                HONOURABLE MR. JUSTICE N. UNNI KRISHNAN NAIR

                                     ORDER

Date : 05.12.2025

Heard the learned counsel for the parties at length.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant