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Gauhati High Court
Page No.# 1/4 vs Sri Tarkit Kakoti And 2 Ors on 5 December, 2025
Author: Parthivjyoti Saikia
Bench: Parthivjyoti Saikia
Page No.# 1/4
GAHC010243552025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/3586/2025
SHRI GOBIND NARAYAN GOSWAMI AND ANR
S/O LATE JUKTI DEV GOSWAMI
2: MRS NABANITA GOSWAMI
W/O SHRI GOBINDA NARAYAN GOSWAMI
R/O BHETAPARA
SONALI PATH
HOUSE NO. 3
P.S. BASISTHA
GUWAHATI
DIST. KAMRUP (M)
ASSAM.
(PETITIONER NO. 2 BEING THE WIFE OF THE PETITIONER NO. 1 AND SHE
IS REPRESENTING THE PETITIONER NO. 1 THE PETITIONER NO. 1 IS IN
ICU IN COMA STAGE
VERSUS
SRI TARKIT KAKOTI AND 2 ORS
S/O SRI GIRISH KAKOTI, R/O BEHARBARI, A.G. COMPLEX, HOUSE NO. 5
WARD NO. 17, P.O. AND P.S. BASISTHA, GUWAHATI 781029, DIST. KAMRUP
(M), ASSAM.
2:SRI GIRISH KAKOTI
S/O LAE SARAT KAKOTI
RESIDENT OF KALIMANDIR PATH
BEHARBARI
B/L 5
HOUSE NO 5
WARD NO 17
PO AND PS BASISTHA
GUWAHATI 781029
DIST KAMRUP (M)
ASSAM
Page No.# 2/4
3:THE REGIONAL MANAGER
ORIENTAL INSURANCE CO LTD
REGIONAL OFFICE AT ULUBARI
GUWAHATI 781007
DIST KAMRUP (M)
ASSA
Advocate for the Petitioner : MR. S S S RAHMAN, MR. C M MAHANTA
Advocate for the Respondent : MR D CHOUDHURY, MR T CHAKRABORTY,MR J DAS,MR. R K
SARMA
Linked Case : MACApp./508/2024
GOBINDA NARAYAN GOSWAMI AND ANR
S/O. LATE JUKTI DEV GOSWAMI
2: MRS. NABANITA GOSWAMI
W/O. SRI GOBINDA NARAYAN GOSWAMI
R/O. BHETAPARA
SONALI PATH
H/NO. 3
P/S. BASISTHA
GUWAHATI-781029
DIST. KAMRUP(M)
ASSAM
(APPELLANT NO. 2 BEING THE WIFE OF THE APPELLANT NO.1 AND SHE IS
REPRESENTING APPELLANT NO.1 AS HE IS UNABLE TO WALK)
VERSUS
TARKIT KAKOTI AND 2 ORS
S/O. SRI. GIRISH KAKOTI
R/O. BEHARBARI
A.G. COMPLEX
H/NO. 5
WARD NO. 17
P/O. AND P/S. BASISTHA
GUWAHATI-781029
KAMRUP(M)
ASSAM.
2:SRI GIRISH KAKOTI
S/O. LATE SARAT KAKOTI
R/O. KALIMANDHIR PATH
BEHARBARI
B/L.-5
Page No.# 3/4
H/NO. 5
P/S. BASISTHA
GUWAHATI-781029
DIST. KAMRUP(M)
ASSAM.
3:THE REGIONAL MANAGER
ORIENTAL INSURANCE CO. LTD. REGIONAL OFFICE
ULUBARI
GUWAHATI-781007
DIST.- KAMRUP(M)
ASSAM.
------------
Advocate for : MR. C M MAHANTA
Advocate for : MR. D CHOUDHURY (R-1
2) appearing for TARKIT KAKOTI AND 2 ORS
BEFORE
HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
JUDGMENT
Date : 05.12.2025
Heard Mr. S.S.S. Rahman, the learned counsel appearing for the applicants.
Heard Mr. D. Choudhury, the learned counsel appearing for the opposite party
Nos. 1 & 2.
2. In the MAC Case No. 724/2018, an amount of ₹10,00,000/- (Rupees ten lakh)
was directed to be kept in a fixed deposit account in the name of the applicant Gobind
Narayan Goswami.
3. Now the applicant Gobind Narayan Goswami has fallen ill and has been
undergoing treatment at different hospitals at Guwahati. Some medical documents
have been filed in support of his illness by the applicant along with the application.
4. After hearing the learned counsel of both sides, the prayer of the applicant is
allowed.
5. The amount of ₹10,00,000/- (Rupees ten lakh), which is kept in State Bank of
Page No.# 4/4
India, Guwahati Main Branch, shall be released in favour of the applicant Gobind
Narayan Goswami.
With the aforesaid direction, this IA stands disposed of.
JUDGE
Comparing Assistant
