No. G /5018840X Ex Rfn/Gd Durga Bahadur ... vs The Union Of India And 4 Ors
2025 Latest Caselaw 9321 Gua

Gauhati High Court

No. G /5018840X Ex Rfn/Gd Durga Bahadur ... vs The Union Of India And 4 Ors on 4 December, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                 Page No.# 1/2

GAHC010071852020




                                                          undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/2166/2020

         NO. G /5018840X EX RFN/GD DURGA BAHADUR PRADHAN
         S/O GANESH PRADHAN, PRESENTLY RESIDING AT VILL. AND P.O. LOKRA,
         DIST. SONITPUR, ASSAM, PIN-784102



         VERSUS

         THE UNION OF INDIA AND 4 ORS
         REP. BY THE SECRETARY TO THE HOME AFFAIRS, NORTH BLOCK, NEW
         DELHI-01

         2:THE DIRECTOR GENERAL
         ASSAM RIFLES
          SHILLONG
          MEGHALAYA
          PIN-793011

         3:THE INSPECTOR GENERAL
         ASSAM RIFLES
          PIN-932554
          C/O 99 APO

         4:THE DEPUTY INSPECTOR GENERAL
         ASSAM RIFLES
          HEADQUARTERS 5 SECTOR
         ASSAM RIFLES
          C/O APO

         5:THE COMMANDANT
          7 ASSAM RIFLES
         ASSAM RIFLES
         PIN-932007 C/O-99 AP
                                                                             Page No.# 2/2

Advocate for the Petitioner   : MR. A R TAHBILDAR,

Advocate for the Respondent : ASSTT.S.G.I., MRS. A GAYAN (C.G.C.)




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                         ORDER

04.12.2025

Matter be listed again on 09.12.2025 enabling the learned counsel for the petitioner to address the Court and place reliance on the judgments.

JUDGE

Comparing Assistant