Abdur Rahim vs The State Of Assam
2025 Latest Caselaw 9260 Gua

Gauhati High Court

Abdur Rahim vs The State Of Assam on 2 December, 2025

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GAHC010014032018




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/480/2018

         ABDUR RAHIM
         VILL- NEPALIKHUTI (NOLDOBA)
         P.O. AND P.S. MORNOI, DIST- GOALPARA, ASSAM, PIN-783101



         VERSUS

         THE STATE OF ASSAM
         TO BE REP. BY COMMISSIONER AND SECRETARY TO THE GOVT. OF
         ASSAM, ENVIRONMENT AND FOREST DEPTT., DISPUR, GHY-6

         2:THE PRINCIPAL CHIEF CONSERVATOR OF FOREST
         ASSAM
          REHABARI
          GHY-8

         3:THE CONSERVATOR OF FORESTS
          CENTRAL ASSAM CIRCLE
          GHY-1

         4:THE DIVISIONAL FOREST OFFICER
          GOALPARA AND P.O. AND DIST. GOALPARA
         ASSAM
          PIN-783101

         5:THE RANGE FOREST OFFICER
          GOALPARA RANGE
          P.O. AND DIST- GOALPARA
         ASSAM
          PIN-783101

         6:THE DEPUTY COMMISSIONER
          GOALPARA (BAKIJAI BRANCH) P.O. AND DIST- GOALPARA
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             ASSAM
             PIN-783101

             7:THE ADDL. DEPUTY COMMISSIONER-CUM-CERTIFICATE OFFICER
              (BAKIJAI BRANCH)
              OFFICE OF THE DEPUTY COMMISSIONER
              GOALPARA
              P.O. AND DIST. GOALPARA
             ASSAM
              PIN-78310

Advocate for the Petitioner    : MR. A S TAPADER, MR. D HUSSAIN,MR. A M ALAMAN,MR. M
RAHMAN,MS. C M DEKA

Advocate for the Respondent : GA, ASSAM, MR. R R Gogoi, SC, Envrnmt & Forest Dept.




                                     BEFORE
                         HONOURABLE MR. JUSTICE KARDAK ETE

                                              ORDER

Date : 02.12.2025

Heard Mr. A.S. Tapadar, learned counsel for the petitioner. Also heard Mr. I. Borthakur, learned Standing Counsel, Forest appearing for the respondents No. 1 to 5.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant