[Cites 1, Cited by 0]
Gauhati High Court
Page No.# 1/5 vs Hazira Khatun And 7 Ors on 10 December, 2025
Page No.# 1/5
GAHC010262622025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RFA/75/2025
BACHITUR RAHMAN ALIAS BASITUR RAHMAN ALIAS ABDUL BASIT AND
11 ORS
S/O LATE KHALILUR RAHMAN,RO KARANPUR,PS PATHRKANDI, PO
KANAI BAZAR, DIST SRIBHUMI,ASSAM
2: ATIKUR RAHMAN
S/O. LATE KHALILUR RAHMAN
RO. KARANPUR
PS. PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
3: SADIQUR RAHMAN ALIAS SADIKUR RAHMAN
S/O LATE KHALILUR RAHMAN
RO KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
4: RUSNA BEGAM
SO LATE KHALILUR RAHMAN
RO KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
5: HASNA BEGAM
S/O LATE KHALILUR RAHMAN
RO KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
Page No.# 2/5
DIST SRIBHUMI
ASSAM
6: NAJIM UDDIN
S/O LATE SAFIKUR RAHMAN
RO KARANPUR
PS. PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSAM
7: ARIF UDDIN
S/O LATE SAFIKUR RAHMAN
R/O KARANPUR
PS. PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSAM
8: MOIN UDDIN
S/O LATE SAFIKUR RAHMAN
R/O KARANPUR
PS. PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSAM
9: ASMA BEGUM
S/O LATE SAFIKUR RAHMAN
R/O KARANPUR
PS. PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSAM
10: JOYGUN NESSA
S/O LATE SAFIKUR RAHMAN
R/O KARANPUR
PS. PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSAM
11: RESMA BEGUM
S/O LATE SAFIKUR RAHMAN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
Page No.# 3/5
DIST SRIBHUMI
ASSAM
12: AKLIMA BIBI
W/O LATE SAFIKUR RAHMAN
R/O KARANPUR
P.S PATHRKANDI
PO. KANAI BAZAR
DIST SRIBHUMI
ASSA
VERSUS
HAZIRA KHATUN AND 7 ORS
WO LATE BASIR UDDIN,RO KARANPUR,PS PATHRKANDI,PO KANAI
BAZAR,DIST SRIBHUMI,ASSAM, PIN 788724
2:ATAUR RAHMAN
S/O LATE BASIR UDDIN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
3:MAHBUBUR RAHMAN
S/O LATE BASIR UDDIN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
4:BADRUL ISLAM
S/O LATE BASIR UDDIN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
5:RAZIA KHATUN
D/O LATE BASIR UDDIN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
Page No.# 4/5
6:HASNA KHATUN
D/O LATE BASIR UDDIN
R/O KARANPUR
PS PATHRKANDI
PO KANAI BAZAR
DIST SRIBHUMI
ASSAM
7:THE STATE OF ASSAM
REPRESENTED BY GOVT. ADVOCATE
ASSAM.
8:THE DISTRICT COMMISSIONER
SRIBHUMI REPRESENTED BY GOVT. ADVOCATE
ASSAM
Advocate for the Petitioner : MS. R CHOUDHURY, MD. MEMON AHMED,MS. B.
HAZARIKA,MS. R CHOUDHURY
Advocate for the Respondent : GA, ASSAM,
BEFORE
HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA
ORDER
Date : 10.12.2025
1. Heard Ms. R Choudhury, learned counsel for the appellant. Also
heard Mr. K.K Bhattacharya, learned Government Advocate appearing
for state respondent No. 7 & 8.
2. This appeal u/s 96 read with Order XLI Rule 1 of the Code of Civil
Procedure, 1908 has been preferred by the appellants impugning the
judgment and decree dated 26.08.2025 passed by Ld. Civil Judge, Sr.
Division, Sribhumi in Title Suit No. 13/2025whereby the said suit was
dismissed on the ground of res judicata in view of the judgment and
decree passed in earlier suit i.e. Title Suit No. 03/2000.
Page No.# 5/5
3. Issue notice to the respondents 1-6.
4. SinceMr. K.K Bhattacharya, learned Government Advocate has
appeared for state respondent No. 7 & 8, no formal notice need to be
issued against the said respondent. As against other respondents, the
appellant shall take steps for issuance of notice through speed post as
well as by usual mode within 7(seven) days from the date of this
order returnable after 4(four) weeks.
5. Let the record of Title Suit No. 13/2025 as well asTitle Suit No.
03/2000 be called for from the Court of Ld. Civil Judge, Sr. Division,
Sribhumi and Ld. Civil Judge No. 1, Jr. Division, Karimganj
respectively.
6. Let this matter be listed again in the admission column after
receipt of the said record.
7. List accordingly.
JUDGE
Comparing Assistant
