Sri Hem Chandra Borah vs Sri Tarini Kanta Borah
2025 Latest Caselaw 9158 Gua

Gauhati High Court

Sri Hem Chandra Borah vs Sri Tarini Kanta Borah on 9 December, 2025

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GAHC010113802015




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : RSA/25/2015

            SRI HEM CHANDRA BORAH
            S/O LATE FATIK CH.BORA, R/O VILL. CHATIAL, MOUZA CHATIAL, DIST.
            NAGAON, ASSAM



            VERSUS

            SRI TARINI KANTA BORAH
            S/O LATE FATIK CHANDRA BORA, R/O VILL. CHATIAL, MOUZA-CHATIAL,
            DIST. NAGAON, ASSAM.



Advocate for the Petitioner   : MR.P SUNDI,

Advocate for the Respondent : MR.P D NAIR, MS. M ACHARYYA,MS. M CHATTERJEE,MRS.
UMA CHAKRABORTY,MR G ALAM,MR.H RAHMAN,MR.D NAG
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                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

Date : 09.12.2025

1. Heard Mr. P Sundi, the learned counsel for the appellant. Also heard Ms. U. Chakraborty, learned counsel for the respondent.

2. Hearing concluded.

3. Judgment reserved.

JUDGE

Comparing Assistant