Abdur Rejjak Mondal vs The State Of Assam And 4 Ors
2025 Latest Caselaw 9077 Gua

Gauhati High Court

Abdur Rejjak Mondal vs The State Of Assam And 4 Ors on 1 December, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                      Page No.# 1/2

GAHC010211642022




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/6736/2022

            ABDUR REJJAK MONDAL
            S/O LATE ANOWAR HUSSAIN, VILL-DALAIGAON, UZANPARA, P.O. AND
            DIST-BONGAIGAON (ASSAM)



            VERSUS

            THE STATE OF ASSAM AND 4 ORS
            REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM,
            HOME AND POLITICAL DEPARTMENT, DISPUR, GUWAHATI-06

            2:THE DIRECTOR GENERAL OF POLICE
            ASSAM
             ULUBARI
             GUWAHATI-06

            3:THE INSPECTOR GENERAL OF POLICE
            WESTERN RANGE
            ASSAM
             BONGAIGAON
             PIN-783380

            4:THE DEPUTY INSPECTOR GENERAL OF POLICE
            ASSAM
             ULUBARI
             GUWAHATI-06

            5:THE SUPERINTENDENT OF POLICE
             BONGAIGAON
            ASSAM
             78338

Advocate for the Petitioner   : MS. R CHOUDHURY, MR N RAHMAN
                                                                        Page No.# 2/2


Advocate for the Respondent : GA, ASSAM, MR. T C CHUTIA,MR R DHAR, LEARNED
COUNSEL FOR RESPONDENTS




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

01.12.2025 Heard Mr. R.P Sharma, learned senior counsel assisted by Ms. R Choudhury, learned counsel for the petitioner. Also heard Mr. T.C Chutia, learned Addl. Senior Government Advocate for the State.

List again on 03.12.2025 for further hearing as it is submitted that the learned counsel for the petitioner would like to refer to certain Judgments.

Records received will be kept with the learned Addl. Senior Government Advocate.

JUDGE

Comparing Assistant