Page No.# 1/2 vs The State Of Assam And Anr
2025 Latest Caselaw 6444 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 28 August, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                          Page No.# 1/2

GAHC010139822023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/897/2024




         MAJIBUR RAHMAN AND 2 ORS.
         S/O ANAB ALI
         RESIDENT OF VILLAGE GERJAI PAM
         MOUZA GARUBAT
         PS KACHUA
         DIST NAGAON
         ASSAM

         2: MD. IMAN HUSSAIN
         S/O LATE AKBOR ALI

         RESIDENT OF VILLAGE GERJAI PAM
         MOUZA GARUBAT
         PS KACHUA
         DIST NAGAON
         ASSAM

         3: SAHJAHAN ALI
         S/O AMIR HUSSAIN
         RESIDENT OF VILLAGE GERJAI PAM
         MOUZA GARUBAT
         PS KACHUA
         DIST NAGAON
         ASSAM
         VERSUS

         THE STATE OF ASSAM AND ANR.
         REPRESENTED BY THE PUBLIC PROSECUTOR
         ASSAM

         2:MUSSTT. NAZIRA KHATUN
                                                                  Page No.# 2/2

           W/O LATE ALI HUSSAIN

           RESIDENT OF VILLAGE GERJAI PAM
           MOUZA GARUBAT
           PS KACHUA
           DIST NAGAON
           ASSAM
           782426
           ------------
           Advocate for : MR J C GOGOI
           Advocate for : PP
           ASSAM appearing for THE STATE OF ASSAM AND ANR.



                                BEFORE
              HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                    ORDER

Date : 28.08.2025 (Kaushik Goswami, J)

In light of the Judgment & Order passed today in connected Crl. A. No. 229/2023, the interlocutory application has become infructuous and is thus dismissed.

                                     JUDGE                   JUDGE




Comparing Assistant