Gauhati High Court
The Oriental Insurance Co. Ltd.69 vs Sumi Teranpi And 7 Ors on 27 August, 2025
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GAHC010142812025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : MACApp./390/2025
THE ORIENTAL INSURANCE CO. LTD.69
A COMPANY REGD. UNDER THE COMPANIES ACT, REP. BY ITS REGIONAL
MANAGER, ULUBARI, GUWAHATI-7, DIST. KAMRUP (M), ASSAM.
VERSUS
SUMI TERANPI AND 7 ORS.
W/O. LT. AMAR TIMUNG
2:SARTHEANG TIMUNG
S/O. LT. AMAR TIMUNG
3:NONGKLAR TIMUNG
S/O. LT. AMAR TIMUNG
4:KARENG TIMUNGPI
W/O. LT. LINDOK TIMUNG
ALL ARE R/O. VILL.- CHANDRA HANSE GOAN
P/S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
PIN-782481.
PRESENTLY RESIDING AT- C/O. SRI R.C. SUT
R/O. SILPUKHURI
KARNACHAL
DIST. KAMRUP (M0
ASSAM
PIN-781003.
5:SUJIT KUMAR SAHA
S/O. LT. S.K SAHA
R/O. S.M. ROAD
Page No.# 2/5
ITACHALI
P/O. NAGAON
P/S. NAGAON SADAR
DIST. NAGAON
ASSAM
PIN-782002.
6:NIRANJAN RONGPI
S/O. SRI BISHU RONGPI
R/O. VILL.- PUB SIKARI GATE GAON
P/O. AND P/S. BAKALIA
DIST. KARBI ANGLONG
ASSAM
PIN-782482
7:ROBIN TERONG
S/O. CHANDRA TERANG
R/O. VILL.- KANIA TERON GAON
P/O. AND P/S. BAKALIA
DIST. KARBI ANGLONG
ASSAM
PIN-782441
8:JINONG ENGTI
S/O. LT. HOKORAM ENGTI
R/O. VILL.- CHANDRA HANSE GAON
PO/S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
PIN-78248
Advocate for the Petitioner : MR. S K GOSWAMI,
Advocate for the Respondent : ,
Linked Case : I.A.(Civil)/2783/2025
THE ORIENTAL INSURANCE CO. LTD.
A COMPANY REGD. UNDER THE COMPANIES ACT
REP. BY ITS REGIONAL MANAGER
ULUBARI
GUWAHATI-7
DIST. KAMRUP (M)
Page No.# 3/5
ASSAM.
VERSUS
SUMI TERANPI AND 7 ORS.
W/O. LT. AMAR TIMUNG
2:SARTHEANG TIMUNG
S/O. LT. AMAR TIMUNG
3:NONGKLAR TIMUNG
S/O. LT. AMAR TIMUNG
4:KARENG TIMUNGPI
W/O. LT. LINDOK TIMUNG
ALL ARE R/O. VILL.- CHANDRA HANSE GOAN
P/S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
PIN-782481.
PRESENTLY RESIDING AT- C/O. SRI R.C. SUT
R/O. SILPUKHURI
KARNACHAL
DIST. KAMRUP (M0
ASSAM
PIN-781003.
5:SUJIT KUMAR SAHA
S/O. LT. S.K SAHA
R/O. S.M. ROAD
ITACHALI
P/O. NAGAON
P/S. NAGAON SADAR
DIST. NAGAON
ASSAM
PIN-782002.
6:NIRANJAN RONGPI
S/O. SRI BISHU RONGPI
R/O. VILL.- PUB SIKARI GATE GAON
P/O. AND P/S. BAKALIA
DIST. KARBI ANGLONG
ASSAM
PIN-782482
7:ROBIN TERONG
S/O. CHANDRA TERANG
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R/O. VILL.- KANIA TERON GAON
P/O. AND P/S. BAKALIA
DIST. KARBI ANGLONG
ASSAM
PIN-782441
8:JINONG ENGTI
S/O. LT. HOKORAM ENGTI
R/O. VILL.- CHANDRA HANSE GAON
PO/S. HOWRAGHAT
DIST. KARBI ANGLONG
ASSAM
PIN-782481
------------
Advocate for : MR. S K GOSWAMI
Advocate for : appearing for SUMI TERANPI AND 7 ORS.
BEFORE
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
27.08.2025
Learned counsel Mr. P. J. Barman is present on behalf of the applicant who is
aggrieved by the judgment and award dated 18.06.2025 passed by the learned
Member, MACT, Goalpara in MAC Case No. 219/2018.
It is submitted that the applicant has a good case as the evidence of the driver
and owner of the offending vehicle was in favour of the application. The
applicant has also prayed to stay and suspend the operation of the impugned
judgment and order dated 18.06.2025 in connection with MAC Case No.
219/2018.
I have considered the submission on behalf of the applicant.
Considering all aspects, operation of the impugned judgment and order dated
18.06.2025, is stayed subject to the condition that the applicant deposits 50%
of the compensation amount within 4 (four) weeks from the date of this order.
In terms of the above observation, this application stands disposed of.
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JUDGE
Comparing Assistant
