Page No.# 1/2 vs Prahari Devi
2025 Latest Caselaw 4824 Gua

Gauhati High Court

Page No.# 1/2 vs Prahari Devi on 22 August, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                            Page No.# 1/2

GAHC010180232024




                                                     undefined

                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

         I.A.(Civil)/2442/2025

         KRISHNA PATHAK
         SON OF LATE JOGENDRA NATH PATHAK
         VILLAGE NIZ CHENGA
         TARABARI
         BARPETA
         ASSAM

         2: SATYAJIT PATHAK
         S/O. LT. JOGENDRA NATH PATHAK
         VILL.- NIZ CHENGA
          P/S. TARABARI
          DIST. BARPETA
         ASSAM.

         3: BOLORAM PATHAK @ DURGESWAR PATHAK
         S/O. LT. JOGENDRA NATH PATHAK
         VILL.- NIZ CHENGA
         P/S. TARABARI
         DIST. BARPETA
         ASSAM.
         VERSUS

         PRAHARI DEVI
         WIFE OF LT JOGENDRA NATH DEV
         R/O NIZ CHENGA
         CHENGA
         TARABARI
         BARPETA
         ASSAM


         ------------
         Advocate for : MR. R GOSWAMI
         Advocate for : appearing for PRAHARI DEVI
                                                                            Page No.# 2/2




                                    :: BEFORE ::
                 HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     O R D E R

22.08.2025

Heard Mr. R. Goswami, the learned counsel appearing for the applicant.

Since the Regular Second Appeal has been admitted for hearing, the judgment and order dated 19.07.2024 passed by the learned Civil Judge (Sr. Divn.), Barpeta in Misc.(J) Case No.69/2023 arising out of Title Appeal No.15/2023 and the judgment and order dated 02.03.2023 and 17.03.2023 passed by the learned Munsiff No.2, Barpeta in Title Suit No.228/2017 shall remain stayed till disposal of the connected appeal.

With the above direction, the present I.A. (Civil) stands disposed.

JUDGE

Comparing Assistant