Arpita Banik vs Pankaj Ghosh
2025 Latest Caselaw 4715 Gua

Gauhati High Court

Arpita Banik vs Pankaj Ghosh on 20 August, 2025

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                               Page No.# 1/4

GAHC010120442025




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/590/2025

         ARPITA BANIK
         W/O SRI PANKAJ GHOSH D/O SRI SWAPAN KUMAR BANIK R/O HOUSE
         NO.18, MADAN MOHAN PARK LANE, P.S. RAGIRKHARI P.O.RANGIRKHARI,
         DIST. CACHAR, ASSAM, PIN-788005



         VERSUS

         PANKAJ GHOSH
         S/O MANINDRA GHOSH R/O HOUSE NO. 34, WARD NO. 5,
         NARSHINGPARA,RONGPUR, SILCHAR, DIST. CACHAR, ASSAM PIN-788009

         2:MANINDRA GHOSH
          S/O UNKNOWN
         R/O HOUSE NO. 34
         WARD NO. 5
          NARSHINGPARA
         RONGPUR
          SILCHAR
          DIST. CACHAR
         ASSAM
         PIN-788009

         3:RATNA GHOSH
         W/O SRI MANINDRA GHOSH
         R/O HOUSE NO. 34
         WARD NO. 5
          NARSHINGPARA
         RONGPUR
          SILCHAR
          DIST. CACHAR
         ASSAM
         PIN-78800
                                                        Page No.# 2/4


Advocate for the Petitioner   : MR. I ALAM, MR. T SK

Advocate for the Respondent : ,

            Linked Case : Crl.Rev.P./176/2025

            SMTI ARPITA BANIK
            W/O SRI PANKAJ GHOSH
            D/O SRI SWAPAN KUMAR BANIK
            R/O HOUSE NO.18

            MADAN MOHAN PARK LANE
             P.S. RAGIRKHARI
            P.O.RANGIRKHARI

            DIST. CACHAR
            ASSAM
            PIN-788005


             VERSUS

            PANKANJ GHOSH AND 2 ORS.
            S/O MANINDRA GHOSH
            R/O HOUSE NO. 34
            WARD NO. 5
             NARSHINGPARA
            RONGPUR
             SILCHAR
             DIST. CACHAR
            ASSAM
            PIN-788009

            2:MANINDRA GHOSH
            S/O UNKNOWN
            R/O HOUSE NO. 34
            WARD NO. 5
             NARSHINGPARA
            RONGPUR
             SILCHAR
             DIST. CACHAR
            ASSAM
            PIN-788009

            3:RATNA GHOSH
            W/O SRI MANINDRA GHOSH
                                                                      Page No.# 3/4

           R/O HOUSE NO. 34
           WARD NO. 5
           NARSHINGPARA
           RONGPUR
           SILCHAR
           DIST. CACHAR
           ASSAM
           PIN-788009
           ------------
           Advocate for : MR. I ALAM
           Advocate for : appearing for PANKANJ GHOSH AND 2 ORS.



                                 BEFORE
                HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

Date : 20.08.2025

Heard Mr. T. Sk, the learned counsel appearing for the applicant. Also heard Mr. K.K. Bhatta, the learned Standing Counsel appearing for the Insurance Company.

2. This application has been filed praying for correction of the order dated 19.05.2025 passed by this Court in Crl. Rev. P. /176/2025. In the said order, the date of the judgment passed by the learned Additional Sessions Judge, Cachar, Silchar has been inadvertently mentioned as "25.04.2024", whereas the date of the judgment should have been "25.04.2025".

3. Therefore, the error stands corrected.

4. Henceforth, the judgment dated '25.04.2024" appearing in the order dated 19.05.2025 passed by this Court in Crl. Rev. P. /176/2025 shall be read as "25.04.2025".

5. This order shall form a part of the order dated 19.05.2025 passed by this Court in Crl. Rev. P. /176/2025.

Page No.# 4/4

With the aforesaid direction, the IA stands disposed of.

JUDGE

Comparing Assistant