Citation : 2025 Latest Caselaw 4706 Gua
Judgement Date : 20 August, 2025
Page No.# 1/5
GAHC010043182025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/2602/2025
THE STATE OF ASSAM,
REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
ASSAM, PUBLIC WORKS DEPTT. (ROADS), DISPUR, GUWAHATI 781006,
ASSAM.
VERSUS
PANKAJ MOHAN YEIN AND 12 ORS
S/O LATE HALADHAR YEIN, R/O PATHALIAL, P.O. MACHKHOWA, P.S. AND
DIST. DHEMAJI, ASSAM 787057
2:JAYANTA KONCH
S/O PURNA KONCH
R/O PATHALIAL
P.O. MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
3:AMULYA KR. SAIKIA
S/O LATE TILAI CHUTIA
R/O PATHALIAL
P.O. MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
4:BIREN SAIKIA
S/O TILAI CHUTIA
R/O PATHALIAL
P.O. MACHKHOWA
Page No.# 2/5
P.S. AND DIST. DHEMAJI
ASSAM 787057
5:BISHWA KONCH
S/O LATE HIRANATH KONCH
R/O PATHALIAL
P.O. MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
6:BHASKAR JYOTI DUTTA
S/O ROBISON DUTTA
R/O PATHALIAL
P.O .MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
7:LILA KONCH
S/O LATE HARINATH KONCH
R/O PATHALIAL
P.O. MACHKHOWA
P.S AND DIST. DHEMAJI
ASSAM 787057
8:RUBUL SAIKIA
S/O LATE DURNA SAIKIA
R/O PATHALIAL
P.O. MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
9:PURNA KANTA DUTTA
S/O LATE GAMDHAR DUTTA
R/O PATHALIAL
P.O. MACHKHOWA
P.S. AND DIST. DHEMAJI
ASSAM 787057
10:SANJAY SAIKIA
S/O AMULYA SAIKIA
R/O PATHALIAL
P.O. MACHKHOWA
Page No.# 3/5
P.S. AND DIST. DHEMAJI
ASSAM 787057
11:THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
REVENUE DEPTT.
DISPUR
GUWAHATI 781006
ASSAM.
12:THE DIST. COMMISSIONER
DHEMAJI
ASSAM
PIN 787057
13:THE ADDITIONAL DIST. COMMISSIONER
DHEMAJI
ASSAM
PIN 78705
Advocate for the Petitioner : MR P NAYAK, MS. PADMINI BARUA,MS. RUKMINI BARUA
Advocate for the Respondent : ,
Linked Case : CRP/0/0
THE STATE OF ASSAM
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PUBLIC WORKS DEPT
GUWAHATI
ASSAM
VERSUS
PANKAJ MOHAN YEIN AND 9 OTHERS
ASSAM
2:THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
THE REVENUE DEPT
GUWAHATI
Page No.# 4/5
ASSAM
3:THE DISTRICT COMMISSIONER
DHEMAJI
ASSAM
4:THE ADDL DISTRICT COMMISSIONER
DHEMAJI
ASSAM
------------
Advocate for : MS. PADMINI BARUA
Advocate for : appearing for PANKAJ MOHAN YEIN AND 9 OTHERS
Linked Case : C.APPLN/0/0
THE STATE OF ASSAM
REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
PUBLIC WORKS DEPT
GUWAHATI
ASSAM
VERSUS
PANKAJ MOHAN YEIN AND ORS
ASSAM
------------
Advocate for : MS. PADMINI BARUA
Advocate for : appearing for PANKAJ MOHAN YEIN AND ORS
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
HONOURABLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
ORDER
Date : 20.08.2025 (K.R. Surana, J)
Heard Mr. P. Nayak, learned Additional Advocate General for the State, assisted by Ms. P. Barua, learned counsel for the applicant State.
Page No.# 5/5
2. By filing this interlocutory application under section 5 of the Limitation Act, the applicant is seeking condonation of delay of 126 days beyond the period of limitation in assailing the judgment and order dated 20.09.2024, passed by the learned Single Judge of this Court in WP(C) 6760/2023.
3. Issue notice returnable on 19.09.2025.
4. The applicant shall take steps within 2 (two) days for service of notice on the respondents by registered post with A/D.
5. List on 19.09.2025.
JUDGE JUDGE Comparing Assistant
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