Chand Mahammad Ali vs New India Assurance Company Limited And ...
2025 Latest Caselaw 4658 Gua

Gauhati High Court

Chand Mahammad Ali vs New India Assurance Company Limited And ... on 18 August, 2025

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GAHC010160992025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : MACApp./355/2025

            CHAND MAHAMMAD ALI
            S/O. JAFAT ALI, VILL.- AG-GUMI, P/S. CHAYGAON, DIST. KAMRUP, ASSAM



            VERSUS

            NEW INDIA ASSURANCE COMPANY LIMITED AND ORS
            REGIONAL OFFICE, GUWAHATI, G.S. ROAD, ULUBARI, P/O. GUWAHATI-
            781007, DIST. KAMRUP (M), ASSAM.

            2:SADDAM HUSSAIN
             S/O. ANOWAR HUSSAIN
            VILL.- NIRALPUR
             P/O. AZARA-781017
             DIST. KAMRUP (M0
            ASSAM.

            3:SAKER ALI
             S/O. KERU ALI
            VILL. AND P/O. NO.1 BARUA PATHAR-781136
             P/S. BOKA
             DIST. KAMRUP
            ASSAM

Advocate for the Petitioner   : ATMA RAM AGARWALA, MR ADITYA AGARWALA,MS. R
LAILA

Advocate for the Respondent : ,
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                                 BEFORE
             HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                      ORDER

18/08/2025 This Appeal under Section 173 of the MV Act, 1988 has been preferred against Judgment and Order dated 26.03.2025 passed by the learned Member MACT No. 3 Kamrup(M) in MAC Case No. 1398/2022. The appellant is represented by learned counsel, Mr. A.G Agarwal who has submitted that the award of the learned MACT is inadequate and unjust, and the same deserve to be enhanced by this Court. Issue Notice returnable within 4(four) weeks. The appeal is admitted.

The appellant shall take steps for notice on the respondent Nos. 1, 2 and 3 by Registered Post with AD within 3(three) working days from today. List the matter after 4(four) weeks.

The Registry is also directed to call for the Trial Court Records.

JUDGE

Comparing Assistant