New India Assurance Co. Ltd vs Sabitri Ingti @ Engitipi
2025 Latest Caselaw 2680 Gua

Gauhati High Court

New India Assurance Co. Ltd vs Sabitri Ingti @ Engitipi on 11 August, 2025

                                                                              Page No.# 1/3

GAHC010036922025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/2510/2025

            NEW INDIA ASSURANCE CO. LTD.
            HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING
            87, MAHATMA GANDHI ROAD, MUMBAI AND ONE OF THE REGIONAL
            OFFICE AT STAR CITY COMPLEX, 5TH FLOOR, LACHIT NAGAR, NEAR
            HANUMAN MANDIR, G.S. ROAD, GUWAHATI 07



            VERSUS

            SABITRI INGTI @ ENGITIPI
            MOTHER OF LATE RAHUL TERANG, W/O SRI HARSING TERANG, R/O VILL.
            TELAHI, APAKARBI, P.S. DHARAMTUL, DIST. MORIGAON, ASSAM, PIN
            782412

            2:JITENDRA BHUYAN

             S/O LATE KARUN KR. BHUYAN
             R/O HOUSE NO. 44
             NOONMATI MATHGHARIA
             P.S. NOONMATI
             DIST. KAMRUP (M)
             ASSAM
             PIN 781020

            3:MD. NASIR UDDIN

             S/O MD. RASID ALI
             R/O PURONI TELAHI
             P.S. DHARAMTUL
             DIST. MORIGAON
             ASSAM 78241

Advocate for the Petitioner   : MR. R K BHATRA, A BIYANI,MS P HUJURI
                                                                                   Page No.# 2/3


Advocate for the Respondent : ,




             Linked Case : RP(FAM.CT.)/0/0

            NEW INDIA ASSURANCE CO LTD
            HAVING ITS REGD OFFICE AT 87 MG ROAD FORT MUMBAI 400001 AND ONE
            OF THE NO9RTH EATERN REGIONAL OFFICE AT LACHIT NAGAR
            GS ROAD
            GUWAHATI- 7810074


             VERSUS

            SABITRI INGTI ALIAS ENGITIPI
            M/O- LATE RAHUL TERANG
            W/O- HARSING TERANG
            R/O- VILL- TELAHI
            APAKARBI PS DHARAMTUL
            DIST- MORIGAON
            ASSAM
            PIN- 782412


            ------------
            Advocate for : MS SAMIN AKTARA KHALIFA
            Advocate for : appearing for SABITRI INGTI ALIAS ENGITIPI



                                  BEFORE
              HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                             ORDER

Date : 11.08.2025

This is an application filed under Section 5 of the Limitation Act, 1963 by the applicant praying for condonation of delay of 48 days in filing the connected MAC Appeal against the impugned Judgment and Award dated 03.10.2024 passed by the learned Member, MACT No. 2, Kamrup (M), Guwahati in MAC Case No. 2077/2019.

Heard Ms. P. Hujuri, learned counsel appearing for the applicant.

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Issue Notice, returnable within 4 (four) weeks. The learned counsel for the applicant shall take steps for service of notice on the opposite parties by registered post as well as by usual process within three working days from today.

List after four weeks.

JUDGE

Comparing Assistant