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New India Assurance Co. Ltd vs John Tirki And 4 Ors
2025 Latest Caselaw 2671 Gua

Citation : 2025 Latest Caselaw 2671 Gua
Judgement Date : 11 August, 2025

Gauhati High Court

New India Assurance Co. Ltd vs John Tirki And 4 Ors on 11 August, 2025

                                                                        Page No.# 1/3

GAHC010155332025




                                                                 undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/2499/2025

         NEW INDIA ASSURANCE CO. LTD.
         HAVING ITS REGISTERED OFFICE AT 87, MAHATMA GANDHI ROAD, FORT,
         MUMBAI, AND ITS REGIONAL OFFICES AT STAR CITY COMPLEX, 5TH
         FLOOR, LACHIT NAGAR, NEAR HANUMAN MANDIR, GUWAHATI-781005.



         VERSUS

         JOHN TIRKI AND 4 ORS.
         S/O. LT. RAPHEL TIRKI, R/O. VILL. NO. 13, LINE CHOTA HAPJAN T.E, P/O.
         AND P/S. MAKUM, DIST. TINSUKIA, ASSAM, PIN-786170

         2:SURENDRA RAY
          S/O. SRI. BISHNATH RAY
          R/O. VILL. PAKRI
          P/O. MARWAN
          P/S. KARJA
          DIST. MOJAFFARPUR
          BIHAR
          PIN-843113

         3:SANJAY RAI
          S/O. RAM PRITI RAI
          R/O. PARBATI ROAD
          P/S. TINSUKIA
          DIST. TINSUKIA
          PIN-786170.

         4:ASHOK DEY
          S/O. LT. ABANI DEY
          R/O. VILL.- LOWER HAFLONG
          P/S. HAFLONG
          DIST. DIMA HASAO
                                                                                  Page No.# 2/3

             ASSAM
             PIN-788819.

            5:ORIENTAL INSURANCE CO. LTD
             HAVING ITS REGD. OFFICE AT ORIENTAL HOUSE
            A-25/27 ASAF ALI ROAD
             NEW DELHI AND REGIONAL OFFICE AT 1ST FLOOR
             GUHA LODGE
             M.L. NEHRU ROAD
             PAN BAZAR GUWAHATI-781001

Advocate for the Petitioner   : MS. M SAIKIA, MS. P BORTHAKUR,MR. R GOSWAMI

Advocate for the Respondent : ,


             Linked Case : RP(FAM.CT.)/0/0

            NEW INDIA ASSURANCE COMPANY LTD
            GUWAHATI


             VERSUS

            JOHN TIRKI AND ORS
            ASSAM


            ------------
            Advocate for : MONDAKINI SAIKIA
            Advocate for : appearing for JOHN TIRKI AND ORS



                                  BEFORE
              HONOURABLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                             ORDER

Date : 11.08.2025

This is an application filed under Section 5 of the Limitation Act, 1963 by the applicant praying for condonation of delay of 14 days in filing the connected MAC Appeal against the impugned Judgment and Award dated 27.02.2025 passed by the learned Member, MACT No. 2, Kamrup (M),Guwahati in MAC Case No. 810/2018.

Heard Ms. P. Borthakur, learned counsel appearing for the applicant.

Page No.# 3/3

Issue Notice, returnable within 4 (four) weeks. The learned counsel for the applicant shall take steps for service of notice on the opposite parties by registered post and by usual process within three working days from today.

List after four weeks.

JUDGE

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