Dr. Chhakchhuak Lalthanpara vs Dr. Lairuatpuli Hiawnmual And 9 Ors
2025 Latest Caselaw 2579 Gua

Gauhati High Court

Dr. Chhakchhuak Lalthanpara vs Dr. Lairuatpuli Hiawnmual And 9 Ors on 7 August, 2025

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GAHC010175632018




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                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3004/2018
                                     In WA/236/2018
         :

         DR. CHHAKCHHUAK LALTHANPARA
         S/O C LALDANGA R/O MISSION VENGTHLANG
         AIZAWL MIZORAM

          VERSUS

         1.DR. LAIRUATPULI HIAWNMUAL AND 9 ORS
         W/O JIMS LALSANGZUALA R/O ZARKAWT
         AIZAWL 796001

         2:DR. VANZARLIANAI
         D/O DR. VANLALSIAMA
         R/O MISSION VENG AIZAWL 796001

         3:DR. MALSAWMTLUANGI RALTE
         W/O R. ZOREMSIAMA
         R/O DURTLANG LEITAN AIZAWL 796001

         4:DR. LALHRIATZUALI RALTE
         W/O R. LALTHAZUALA
         R/O ZONUAM AIZAWL. 796001

         5:THE STATE OF MIZORAM
         REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
         MIZORAM AIZAWL

          6:THE SECRETARYDP AND AR
          GOVERNMENT OF MIZORAM AIZAWL

         7:THE SECRETARY
         HEALTH AND FAMILY WELFARE DEPARTMENT
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            GOVERNMENT OF MIZORAM AIZAWL

            8:THE PRINCIPAL DIRECTOR
            HEALTH AND WELFARE DEPARTMENT
            GOVERNMENT OF MIZORAM AIZAWL

            9:THE MIZORAM PUBLIC SERVICE COMMISSION
            REPRESENTED BY ITS SECRETARY

            10:THE DIRECTOR GENERAL
            EMPLOYEES STATE INSURANCE CORPORATION
            PANCHDEEP BHAWAN CIG MARG NEW DELHI 110002


For the Applicant(s)        : Mr. D. Saikia, Senior Advocate assisted by Mr. B. Gogoi,
                           Advocate.
For the Respondent(s)        : Mr. K.N. Choudhury, Senior Advocate assisted by Mr. N.

Gautam, Advocate for private respondents. : Ms. P. Bhattacharya, Additional Advocate General, Mizoram.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

07.08.2025 (Ashutosh Kumar, CJ)

In view of the judgment and order passed today in WA No.236/2018, this Interlocutory Application stands closed.

                  JUDGE                            CHIEF JUSTICE




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