Rita Pegu @ Rita Pegu Kaman vs Sanjay Kaman
2025 Latest Caselaw 2577 Gua

Gauhati High Court

Rita Pegu @ Rita Pegu Kaman vs Sanjay Kaman on 7 August, 2025

Author: Soumitra Saikia

Bench: Soumitra Saikia

                                                                       Page No.# 1/2

GAHC010172822025




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Mat.App./50/2025

            RITA PEGU @ RITA PEGU KAMAN
            D/O LATE BALAI PEGU, W/O SANJAY KAMAN,R/O QTR NO. 2/2,
            KAHIKUCHI, AIRFORCE, P.O. AND P.S. AZARA, DIST. KAMRUP (M), ASSAM.



            VERSUS

            SANJAY KAMAN
            S/O LATE LILA KANTA KAMAN,
            OFFICE ADDRESS- (AIR FORCE CIVILLIAN EMPLOYEE) SVCO MESS,
            AIRFORCE STATION BORJHAR, GUWAHATI 781015
            RESIDENCIAL ADDRESS-
            C/O RAMESH BAISHYA, VILL. NATUN BASTI, P.O. DHRAPUR, DIST.
            KAMRUP (M), ASSAM, PIN 781017



Advocate for the Petitioner   : MR. B K DAS, MS. P DAS

Advocate for the Respondent : ,
                                                                       Page No.# 2/2

                                 BEFORE
                  HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
                 HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                      ORDER

07.08.2025 (Soumitra Saikia, J) Heard Ms P. Das, learned counsel for the appellant.

This is a statutory appeal preferred against the Judgment dated 04.06.2025 passed by the Principal Judge, Family Court No. 3, Kamrup (M), Guwahati in F.C(Civil) No. 549/2017 granting a decree of divorce in a petition filed by the petitioner/opposite party in the present appeal.

Having heard the learned counsel, let the appeal be admitted.

Call for the records of the case.

List this matter again on 09.09.2025

Meanwhile, until the next date fixed, the execution of the divorce shall remain stayed.

                                          JUDGE                 JUDGE



Comparing Assistant