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Anuradha Kaluwar vs The Union Of India And 3 Ors
2025 Latest Caselaw 2570 Gua

Citation : 2025 Latest Caselaw 2570 Gua
Judgement Date : 7 August, 2025

Gauhati High Court

Anuradha Kaluwar vs The Union Of India And 3 Ors on 7 August, 2025

Author: Soumitra Saikia
Bench: Soumitra Saikia
                                                                        Page No.# 1/3

GAHC010120442023




                                                                 undefined

                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3245/2023

            ANURADHA KALUWAR
            W/O- LATE SANJIB KALUWAR,
            R/O- VILLAGE- SOCIETY,
            P.O- SILAPATHAR, DIST- DHEMAJI, ASSAM, PIN-787059



            VERSUS

            THE UNION OF INDIA AND 3 ORS
            REPRESENTED BY THE SECY. GOVT. OF INDIA, HOME DEPTT., NEW DELHI
            110001

            2:THE DIRECTOR GENERAL OF ITBP
             CGO COMPLEX
             LODHI ROAD
             NEW DELHI 110003

            3:THE INSPECTOR GENERAL
             ITBP
             NORTH EAST FRONTIER
             ITANAGAR 791111
             DIST. PAPUMPARE
            ARUNACHAL PRADESH.

            4:THE COMMANDANT
             49 BN. ITBP
             BASAR
             DIST LEPA RADA
            ARUNACHAL PRDESH
             PIN 79110

Advocate for the Petitioner   : MR. B CHETRI, MR VINOD BASFOR,MRS H M PHUKAN
                                                                 Page No.# 2/3

Advocate for the Respondent : DY.S.G.I., MR H GUPTA (r-1)




            Linked Case : WP(C)/2043/2021

            ON THE DEATH OF SANJIB KUMAR KALUWAR
            HIS LEGAL HEIRS MRS. ANU KALUWAR AND ORS. REP.
            S/O DILIP KUMAR KALUWAR
            R/O VILL. SOCIETY
            P.O. SILAPATHAR
            DIST. DHEMAJI
            ASSAM
            PIN 787059

            1.1: ANU KALUWAR
            W/O. LATE SANJIB KUMAR KALUWAR
            VILL. SOCIETY
             P.O. SILAPATHAR
             DIST. DHEMAJI
            ASSAM
             PIN-787059.

            1.2: HIMANGU KALUWAR
            S/O. LATE SANJIB KUMAR KALUWAR

            VILL. SOCIETY
            P.O. SILAPATHAR
            DIST. DHEMAJI
            ASSAM
            PIN-787059.

            1.3: SIDDARTHA KALUWAR
            S/O. LATE SANJIB KUMAR KALUWAR
            VILL. SOCIETY
            P.O. SILAPATHAR
            DIST. DHEMAJI
            ASSAM
            PIN-787059.

            APPLICANT NOS. 2 AND 3 ARE THE MINOR AS SUCH THEY ARE
            REPRESENTED BY THEIR MOTHER MRS. ANU KALUWAR (APPLICANT NO.
            1)
            VERSUS

            THE UNION OF INDIA AND 3 ORS
                                                                             Page No.# 3/3

           REPRESENTED BY THE SECY. GOVT. OF INDIA
           HOME DEPTT.
           NEW DELHI 110001

           2:THE DIRECTOR GENERAL OF ITBP
           CGO COMPLEX
            LODHI ROAD
            NEW DELHI 110003

           3:THE INSPECTOR GENERAL
           ITBP
           NORTH EAST FRONTIER
           ITANAGAR 791111
           DIST. PAPUMPARE
           ARUNACHAL PRADESH.

           4:THE COMMANDANT
           49 BN. ITBP
           BASAR
           DIST LEPA RADA
           ARUNACHAL PRDESH
           PIN 791101
           ------------
           Advocate for : MR. B CHETRI
           Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS



                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                       ORDER

07.08.2025

Heard Mr. B Chetri, learned counsel for the petitioner. Also heard Mr. H. Gupta, learned CGC for the respondents. Hearing concluded.

Judgment is reserved.

JUDGE

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