Gauhati High Court
Atul Chandra Bori vs The State Of Assam And 8 Ors on 7 August, 2025
Page No.# 1/8
GAHC010053462019
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1680/2019
ATUL CHANDRA BORI
SON OF LATE GINA RAM BORI, R/O. VILLAGE- GOLUNG TEMERA GAON,
GOLAGHAT, PINCODE- 785611, DIST.- GOLAGHAT.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM, DISPUR,
GUWAHATI-06. FINANCE DEPTT.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
Page No.# 2/8
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG
Advocate for the Petitioner : MR. U K NAIR, MR. R SINGHA,MR. M P SARMA
Advocate for the Respondent : GA, ASSAM, SC, FINANCE,SC, APSC,MR. J ABBAS,MR. D
GOGOI,MR. S BORTHAKUR,MR. M ALOM,MR. K BORUAH,MR. ABU JAHID
Linked Case : WP(C)/1683/2019
AMIYA KUMAR SAIKIA
Page No.# 3/8
SON OF LATE JURMAN SAIKIA
R/O. SARU ARENG
HOWLY MOHANPUR
MANGALDAI
PINCODE- 784125
DISTRICT- DARRANG.
VERSUS
THE STATE OF ASSAM AND 8 ORS.
REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
Page No.# 4/8
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
------------
Advocate for : MR. U K NAIR
Advocate for : SC
FINANCE appearing for THE STATE OF ASSAM AND 8 ORS.
Linked Case : I.A.(Civil)/2432/2024
AMIYA KUMAR SAIKIA
SON OF LATE JURMAN SAIKIA
R/O. SARU ARENG
HOWLY MOHANPUR
MANGALDAI
PINCODE- 784125
DISTRICT- DARRANG.
VERSUS
THE STATE OF ASSAM AND 8 ORS
Page No.# 5/8
REP. BY THE PRINCIPAL SECRETARY
TO THE GOVT. OF ASSAM
DEPTT. OF FINANCE
DISPUR
GUWAHATI-06.
2:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
3:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
6:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
Page No.# 6/8
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
------------
Advocate for : MR R SINGHA
Advocate for : SC
FINANCE appearing for THE STATE OF ASSAM AND 8 ORS
Linked Case : I.A.(Civil)/2430/2024
ATUL CHANDRA BORI
SON OF LATE GINA RAM BORI
R/O. VILLAGE- GOLUNG TEMERA GAON
GOLAGHAT
PINCODE- 785611
DIST.- GOLAGHAT.
VERSUS
THE STATE OF ASSAM AND 8 ORS
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DISPUR
GUWAHATI-06. FINANCE DEPTT
2:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
3:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
Page No.# 7/8
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
4:THE PRINCIPAL CONTROLLER OF EXAMINATION
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-22.
5:SANDIP NANDI
SON OF SRI SASHIDHAR NANDI
ACCOUNTANT
JORHAT TREASURY OFFICE
O/O. THE DEPUTY COMMISSIONERS OFFICE
JORHAT
PINCODE- 785001
DISTRICT- JORHAT.
6:THE COMMISSIONER AND SECRETARY
DEPARTMENT OF FINANCE
DISPUR
GUWAHATI-06.
7:BIRAJ BORUAH
SON OF UNKNOWN
SENIOR ACCOUNTS ASSISTANT
GOLAGHAT TREASURY
O/O THE DEPUTY COMMISSIONERS OFFICE
GOLAGHAT
PINCODE- 785621
DIST. GOLAGHAT.
8:MRIGEN BORA
SON OF SRI DEPAI BORA
SENIOR ACCOUNTS ASSISTANT
DERGAON SUB-TREASURY OFFICE
PINCODE- 785614
DIST. GOLAGHAT.
9:BOXI GOLAM MAHAMMAD
SON OF MD. KHALIL
SENIOR ACCOUNTS ASSISTANT
DARRANG TREASURY OFFICE
DARRANG
PINCODE- 782145
DISTRICT- DARRANG.
Page No.# 8/8
------------
Advocate for : MR R SINGHA
Advocate for : SC
APSC appearing for THE STATE OF ASSAM AND 8 ORS
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 07.08.2025
Hearing concluded.
Reserved the matter for judgment.
JUDGE
Comparing Assistant
