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Page No.# 1/7 vs The State Of Assam And 4 Ors
2025 Latest Caselaw 2036 Gua

Citation : 2025 Latest Caselaw 2036 Gua
Judgement Date : 6 August, 2025

Gauhati High Court

Page No.# 1/7 vs The State Of Assam And 4 Ors on 6 August, 2025

                                                                  Page No.# 1/7

GAHC010161612020




                                                           undefined

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/5279/2020

         BALEN KALITA AND 8 ORS
         S/O LATE KANTESWAR KALITA
         I/C PRINCIPAL, JHAWBARI HS SCHOOL, R.O VILLAGE CHAKIHARI, PO
         ADLAGURI, DIST BONGAIGAON, ASSAM 783392

         2: SRI DIPANKAR ROY
          S/O PHILESWAR ROY
         I/C HEADMASTER OF JNANCHAKI HIGH SCHOOL
          R.O VILLAGE MANIKPUR
          PO DOMPARA
          DIST BONGAIGAON
          ASSAM
          783392

         3: SRI DILIP KUMAR SARKAR
          S/O LATE BUDORAM SARKAR

         I/C HEADMASTER
          SRIJANGRAM GIRLS' HIGH SCHOOL
          R/O VILLAGE DEOHATI PART 1. PO DEOHATI
          DIST BONGAIGAON
          ASSAM 783384

         4: SRI BRITHASPATI BISWAS
          S/O LATE KHITISH BISWAS
         ASST. HEADMASTER AURONINDO BIDYA NIKETAN HIGH SCHOOL.
         RESIDENT OF VILLAGE MITHAM BENGALI (LOKD COLLEGE ROAD) PO
         AND PS DHEKIAJULI
          DIST SONITPUR
         ASSAM 784110

         5: GUNIRAM DAS
          S/O LATE MATHOM DAS
         ASSTT. TEACHER
                                                        Page No.# 2/7

MADHAVDEV SEMINAR HS SCHOOL
RESIDENT OF VILLAHE AND PO TITABOR
DIST JORHAT
ASSAM 785630

6: JOGEN CHANDRA DHAR

S/O GANESH CHANDRA DHAR

ASSTT TEACHER (SCIENCE)
NARENGKATI HS SCHOOL RESIDENT OF VILLAGE MEDHICHUBURI
PO RANGAGARH
DIST SONITPUR
ASSAM
784110

7: MD. MAHIR UDDIN
 S/O KHABIR UDDIN
HEADMASTER OF KARAGARI PATHER
ANCHALIK HIGH SCHOOL
VILLAGE KAYA KUCHI
 PO CHAPAR BARI
 DIST BARPETA
ASSAM 781352

8: MD. PARESH ALI
 S/O SAHEB ALI

HEADMASTER OF PASCHIM DATIRBORI GIRL'S HIGH SCHOOL VILLAGE
DATIR BORI
PO CHAPAR BARI
DIST BARPETA
ASSAM
781352

9: SAFICUL ISLAM
 S/O ASRAF ALI
ASST TEACHER OF PASCHIM DATIRBORI GIRL'S HIGH SCHOOL
VILLAGE DATIRBORI
 PO CHAPERBORI
 DIST BARPETA
ASSAM
 78135

VERSUS

THE STATE OF ASSAM AND 4 ORS
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
                                                                               Page No.# 3/7

            OF ASSAM, SECONDARY EDUCATION DEPARTMENT, DISPUR, GUWAHATI
            6

            2:THE DIRECTOR
             SECONDARY EDUCATION ASSAM
             KAHILIPARA GUWAHATI 19

            3:UNIVERSITY GRANTS COMMISSION

             BAHADURSHAN
             JAFAR MARG
             NEW DELHI 110002

            4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION (NCRE)
             HANS BHAWAN WING II
             BAHADURSHAH ZAFAR MARG
             NEW DELHI 110002

            5:THE CMJ UNIVERSITY
             JORABAT
             RIBHOI MEGHALAYA
             793101(REPRESENTED BY THE DEPUTY REGISTRAR

Advocate for the Petitioner   : MR A R BHUYAN, MR. M A I HUSSAIN,MR F HAQUE

Advocate for the Respondent : SC, EDU, SC, N C T E,MR. I ALAM,SC, N C T E,,SC, U G C,

             Linked Case : WP(C)/3575/2021

            SANATAN TALUKDAR AND 9 ORS.
            S/O- LT. RAMANI TALUKDAR
            HEADMASTER I/C OF SARTHEBARI GIRLS SCHOOL
            P.O. SARTHEBARI
            WARD NO. 02
            DIST.- BARPETA
            PIN- 781307
            PH. NO.- 60036-94544

            2: BAPAN DAS
            S/O- LT. DAMBARUDHAR DAS
            ASSTT. TEACHER OF CHAYARAM GIRLS INSTITUTE BARPETA
             R/O- VILL- DAHATI
             P.O. BARPETA
             DIST.- BARPETA
            ASSAM
             PIN- 781301
                                                   Page No.# 4/7

3: BINAY KUMAR DAS
S/O- LT. RATNA KANTA DAS
HEADMASTER I/C KEOTKUCHI HIGH SCHOOL
P.O. KEOTKUCHI
DIST.- BARPETA
PIN- 781309

4: CHAND MOHAMMAD ALI
S/O- MD. RAHAM ALI
HEAD MASTER I/C AT BARSALI HATKHOLA HIGH SCHOOL
VILL AND P.O. BARNI
P.S. HAJO
DIST.- KAMRUP (R)
ASSAM

5: BINOD BARMAN
S/O- LT. PARAMANANDA BARMAN
ASSTT. TEACHER
BELSOR GIRLS HIGH SCHOOL
VILL AND P.O. AND P.S. BELSOR
DIST.- NALBARI
ASSAM

6: ABDUL KUDDUSH
S/O- LT. KHABIR UDDIN
ASSTT. TEACHER OF CHAR ANCHALIK H.S.SCHOOL
VILL- N.C. PUB KAZIA
P.O. KALARCHAR
P.S. BHANGNAMARI
DIST.- NALBARI
ASSAM
PIN- 781412

7: TAIZUDDIN AHMED
S/O- LT. NURUDDIN AHMED
HEADMASTER I/C AT BARNIBARI MILAN HIGH SCHOOL
VILL. AND P.O. BANMAZA
P.S. MUKALMUA
DIST.- NALBARI
ASSAM
PIN- 781304

8: AZIZUR RAHMAN
S/O- MD. VAKSED ALI
ASSTT. TEACHER AT LACHIMA HIGH MADRASSA
VILL AND P.O. DIRUA
P.S. MUKALMUA
DIST.- NALBARI
                                                        Page No.# 5/7

ASSAM
PIN- 781304

9: HAR KUMAR DEURI
S/O- LT. PANCHANA DEURI
SCIENCE GRADUATE TEACHER AT J.R.P. GIRLS H.S. SCHOOL
VILL- SUNDARIDIA
P.O. BARPETA
DIST.- BARPETA
PIN- 781301

10: MEHBUBUR RAHMAN CHOWDHURY
S/O- SOFIQUR RAHMAN CHOWDHURY
ASSTT. HEADMASTER OF DABAKA GIRLS HIGH SCHOOL
R/O- CHARING PATHER
P.O. CHARING
P.S. MURAZAR
DIST.- HOJAI
ASSAM
PIN- 782439
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY.
TO THE GOVT. OF ASSAM
SECONDARY EDUCATION DEPTT.
DISPUR
GHY-6

2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
 KAHILIPARA
 GHY-19

3:UNIVERSITY GRANTS COMMISSION
BAHADURSHAH
JAFAR MARG
NEW DELHI- 110002

4:THE NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE)
HANS BHAWAN WING-II
BAHADURSHAH ZAFAR MARG
NEW DELHI- 110002

 5:THE CMJ UNIVERSITY
JORABAT
 RI-BHOI
                                                         Page No.# 6/7

MEGHALAYA- 793101
(REP. BY THE DY. REGISTRAR)
------------
Advocate for : MR A R BHUYAN
Advocate for : SC
SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.



Linked Case : WP(C)/605/2021

KABITA DEKA AND ANR.
R/O- BARPETA
ASSAM
PIN- 781307

2: DR. SARBANANDA BARMAN
S/O- LT. BHADRESWAR BARMAN
 SUBJECT TEACHER OF NIGHT HIGHER SECONDARY SCHOOL
 PALTANBAZAR
 GHY-01
 IN THE DISTRICT OF KAMRUP (M)
ASSAM
VERSUS

THE STATE OF ASSAM AND 4 ORS.
REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM
SECONDARY EDUCATION
DISPUR
GHY-06

2:THE DIRECTOR
SECONDARY EDUCATION
ASSAM
 KAHILIPARA
 GHY-19

3:UNIVERSITY GRANTS COMMISSION
BAHADURSHATIJAFAR MARG
NEWDELHI- 110002

4:INSPECTOR OF SCHOOLS
KAMRUP (M)
DIST.- KAMRUP (M)
PIN- 781001

5:INSPECTOR OF SCHOOLS
BARPETA
                                                                        Page No.# 7/7

            DIST.- BARPETA
            PIN- 781329

           6:NATIONAL COUNCIL FOR TEACHER EDUCATION (NCTE)
           REGIONAL DIRECTOR
           EASTERN REGIONAL COMMITTEE
           NAYAPALLI
           BHUBANESWAR
           NEELKANTHA NAGAR
           ORISSA
           PIN- 751012.
           ------------
           Advocate for : MR. R C SAIKIA
           Advocate for : SC
           SEC. EDU. appearing for THE STATE OF ASSAM AND 4 ORS.



                                  BEFORE
                  HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                      ORDER

Date : 06.08.2025

Mr. A. R. Bhuyan, learned counsel appearing for the petitioners submits that since these writ petitions were already heard on 27.03.2024 and the judgment was also reserved, however, the same having been released due to some development, a short accommodation be given to obtain up-to-date instruction in the matter from his client.

Prayer is allowed.

Re-list the matter on 27.08.2025.

JUDGE

Comparing Assistant

 
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