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Rajen Doley vs The State Of Assam And Anr
2025 Latest Caselaw 1949 Gua

Citation : 2025 Latest Caselaw 1949 Gua
Judgement Date : 4 August, 2025

Gauhati High Court

Rajen Doley vs The State Of Assam And Anr on 4 August, 2025

                                                                  Page No.# 1/3

GAHC010089792020




                                                           undefined

                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : Crl.A./152/2020

         RAJEN DOLEY
         S/O SHRI BABU DOLEY, R/O BORDUA LUHIT CHAPARI,
         P.S. GARMUR, MAJULI, DIST. JORHAT, ASSAM.

                    VERSUS

         1: THE STATE OF ASSAM AND ANR
         REPRESENTED BY THE PP, ASSAM.

         2:SANTAUN DOLEY
         S/O LATE RAJKUMAR DOLEY R/O VILL. KUMARBARI GAON
         JANGRAIMUKH P.S. JANGRAIMUKH MAJULI DIST. JORHAT ASSAM PIN
         78510


         Linked Case : Death Sentence Ref./1/2020

         THE STATE OF ASSAM
         REP. BY THE P.P. ASSAM.

                     VERSUS

         RAJEN DOLEY
         JORHAT ASSAM.


         Linked Case : Crl.A./153/2020

         1: SRI ANIL DOLEY AND 9 ORS
         S/O SHRI TARA DOLEY R/O BORDUA LUHIT CHAPARI
         P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

         2: ATUL DOLEY
         S/O SHRI KALU DOLEY R/O BORDUA LUHIT CHAPARI
         P.S. GARMUR MAJULI DIST. JORHAT ASSAM.
                                                                                 Page No.# 2/3

            3: BISWA PATIR
            S/O SHRI SARU PATIR R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            4: BAKU DOELY
            S/O SHRI BABULAL DOLEY R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            5: BIMAL PATIR @ BIRINCHI
            S/O SHRI INDRESWAR PATIR R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            6: BAMUN DOLEY
            S/O SHRI NANDIRAM DOLEY R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            7: RAJU DOLEY
            S/O SHRI PHULESWAR DOLEY R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            8: LAKHINDRA PATIR @ LOTIKAI
            S/O SHRI DILIP PATIR R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            9: JAN DOLEY
            S/O SHRI JAMUNA DOLEY R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

            10: JANMA DOLEY
            S/O LATE TEREM DOLEY R/O BORDUA LUHIT CHAPARI
            P.S. GARMUR MAJULI DIST. JORHAT ASSAM.

                       VERSUS

            1: THE STATE OF ASSAM AND ANR
            REPRESENTED BY PP ASSAM.

            2:SANTAUN DOLEY
            S/O LATE RAJKUMAR DOLEY R/O VILL. KUMARBARI GAON
            JANGRAIMUKH P.S. JANGRAIMUKH MAJULI DIST. JORHAT ASSAM
            PIN 785105


For the Appellant(s)   : Mr. J. Payeng, Advocate in Criminal Appeal No.152/2020 and Criminal
                       Appeal No.153/2020.

                       : Ms. B. Bhuyan, Senior Advocate/ Additional Public Prosecutor, Assam,
                       assisted by Ms. R. Das, Advocate in Death Sentence Reference No.1/2020.
                                                                                  Page No.# 3/3

For the Respondent(s)    : Mr. A.K. Das, Senior Advocate/Amicus Curiae, assisted by Ms. K.V.

Thanyu, Advocate in Death Sentence Reference No.1/2020.

: Ms. B. Bhuyan, Senior Advocate/ Additional Public Prosecutor, Assam, assisted by Ms. R. Das, Advocate in Criminal Appeal No.152/2020 and Criminal Appeal No.153/2020.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE MR. ASHUTOSH KUMAR HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

04.08.2025 (Ashutosh Kumar, CJ)

Arguments heard.

Judgment reserved.

                       JUDGE                             CHIEF JUSTICE




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