Sbi General Insurance Company Ltd vs Jinamoni Hazarika Nath And 4 Ors
2025 Latest Caselaw 1673 Gua

Gauhati High Court

Sbi General Insurance Company Ltd vs Jinamoni Hazarika Nath And 4 Ors on 1 August, 2025

                                                                   Page No.# 1/3

GAHC010163322025




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                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2430/2025

         SBI GENERAL INSURANCE COMPANY LTD.
         JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA
         ROAD, ANDHERI (EAST), MUMBAI-400069 REGIONAL OFFICE AT 4TH
         FLOOR, B BLOCK, APEEJAY HOUSE, 15 PARK STREET, KOLKATA-7000016
         AND BRANCH OFFICE AT 2ND FLOOR, LAKSHMI DARSHAN BUILDING,
         OPPOSITE BORA SERVICE, G.S. ROAD, ULUBARI, GUWAHATI-781007,
         ASSAM.



         VERSUS

         JINAMONI HAZARIKA NATH AND 4 ORS.
         W/O. LT. GYANDIP NATH

         2:NAYANDEEP NATH
          S/O. LT. GYANDIP NATH

         3:DICHANI NATH
          D/O. LT. GYANDIP NATH
         ALL ARE R/O. VILL.- HAUTOLEY NATH GAON
          P/O. MELAMORA
          P/S. KAMARGAON
          DIST. GOLAGHAT
         ASSAM
          PIN-785702
         RESPONDENT NO. 2 AND 3 BEING MINORS ARE REP. BY HER KEGAL
         GUARDIAN MOTHER I.E. RESPONDENT NO. 1

         4:MONJU HAZARIKA
          S/O. SRI KHAGEN HAZARIKA
          R/O.VILL.- MELAMORA GAON
          P/O. MELAMORA
          P/S. KAMARGAON
                                                                             Page No.# 2/3

             DIST. GOLAGHAT
             ASSAM
             PIN-785702

            5:BIBI NATH
            W/O. SRI DIMDESWAR NATH
             R/O. VILL.- HAUTOLEY NATH GAON
             P/O. MELAMORA
             P/S. KAMARGAON
             DIST. GOLAGHAT
            ASSAM
             PIN-785702

Advocate for the Petitioner   : MS. M SAIKIA, MS. P BORTHAKUR,MR. R GOSWAMI

Advocate for the Respondent : ,




             Linked Case : MACApp./0/0

            SBI GENERAL INSURANCE COMPANY LTD
            GUWAHATI


             VERSUS

            JINAMONI HAZARIKA NATH AND ORS
            GOLAGHAT


            ------------
            Advocate for : MONDAKINI SAIKIA
            Advocate for : appearing for JINAMONI HAZARIKA NATH AND ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                         ORDER

01.08.2025 Heard Ms. P. Borthakur, learned counsel for the applicant.

This interlocutory application is preferred by the applicant for condonation of 34 Page No.# 3/3

days delay in preferring the connected appeal against the judgment and order dated 24.03.2025, passed by the learned Commissioner for Employee's Compensation, Golaghat, in E.C. Case No. 05/2024.

Let Notice be issued to the opposite parties, returnable in 4 (four) weeks.

Steps be taken upon the opposite parties by way of registered post with A/D as well as by usual process within a week from today.

List the matter after 4 (four) weeks.

JUDGE

Comparing Assistant