Gauhati High Court
Page No.# 1/5 vs Manir Ali Hazi And 15 Ors on 20 November, 2024
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/5
GAHC010219352024
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/207/2024
MD. SAYED ALI AND 3 ORS
S/O LATE ASHAN ALI,
RESIDENT OF VILLAGE MASHANERALGA (SUAPATA PART I), PO AND PS
CHAPOR, DIST DHUBRI, ASSAM, 783371
2: MD. MALEK ALI
S/O LATE ASHAN ALI
RESIDENT OF VILLAGE MASHANERALGA (SUAPATA PART I)
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
3: MD. ABDUL KHALEQUE
S/O LATE ASHAN ALI
RESIDENT OF VILLAGE MASHANERALGA (SUAPATA PART I)
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
4: MD. RASHID ZAMAL
S/O LATE ASHAN ALI
RESIDENT OF VILLAGE MASHANERALGA (SUAPATA PART I)
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
78337
VERSUS
MANIR ALI HAZI AND 15 ORS
S/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA , PO AND PS CHAPOR, DIST
Page No.# 2/5
DHUBRI, ASSAM, 783371
2:JAMER ALI MUNSHI
S/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
3:SAMER ALI MUNSHI
S/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
4:MORTUZ ALI
S/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
5:IMAN ALI
S/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
6:SAHERA KHATUN
D/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
7:SALEHA KHATUN
D/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
Page No.# 3/5
783371
8:PINJIRA KHATUN
D/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
9:MONIRON BEWA
W/O LATE BIDU MONDAL
RESIDENT OF VILLAGE MASHANERALGA
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783371
10:HASHEM ALI
S/O LATE BINU SK
RESIDENT OF VILLAGE SONAMUKHI
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783348
11:KASHEM ALI
S/O LATE BINU SK
RESIDENT OF VILLAGE SONAMUKHI
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783348
12:BELANJAN BIBI
W/O LATE BINU SK
RESIDENT OF VILLAGE SONAMUKHI
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783348
13:AYESHA KHATUN
W/O MOZID ALI
RESIDENT OF VILLAGE SONAMUKHI
Page No.# 4/5
PO AND PS CHAPOR
DIST DHUBRI
ASSAM
783348
14:THE ASSISTANT SETTLEMENT OFFICER
CHAPOR CIRCLE
DIST DHUBRI ASSAM 783371
15:THE SETTLEMENT OFFICER
DHUBRI
ASSAM 783301
16:THE STATE OF ASSAM
REPRESENTED BY THE DEPUTY COLLECTOR
DHUBRI
ASSA
Advocate for the Petitioner : MR. M U MAHMUD, MRS. M SAIKIA,MS. D BORA,MR S H
MAHMUD
Advocate for the Respondent : ,
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
20.11.2024
Heard Mr. M. U. Mahmud, learned counsel for the petitioner.
This is an appeal under Section 100 of the CPC against the judgment
and decree dated 12.07.2024 passed by the learned Civil Judge (Sr. Division),
Dhubri in Title Appeal No. 66/2013 upholding and affirming the judgment and
decree dated 29.05.2013 passed by the learned Civil Judge, Dhubri in TS No.
39/2010.
Issue notice to the respondents by registered A/D post and usual
process, returnable within 4(four) weeks.
Page No.# 5/5
Call for the trial court record.
Registry to procure the same.
List the matter accordingly after 4(four) weeks.
JUDGE
Comparing Assistant
