Citation : 2024 Latest Caselaw 3240 Gua
Judgement Date : 13 May, 2024
Page No.# 1/5
GAHC010075202022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2684/2022
KULEN CHANDRA DAS (KEOT) AND ANR.
S/O LT. PRANESWAR DAS (KEOT) R/O VILL. AND P.O. BARNIBARI, P.S.
MUKALMUWA DIST. NALBARI, PIN-781126, ASSAM
2: ANANDA MEDHI
S/O MARKUNDA MEDHI
R/O VIL. BORI P.O. BORI P.S MUKALMUWA
DIST. NALBARI
PIN-781338
ASSA
VERSUS
THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 5 ORS.
REP.BY ITS MANAGING DIRECTOR CHACHAL VIP ROAD, GUWAHATI, PIN-
781036 KAMRUP (M) ASSAM
2:THE CHAIRMAN
ASSAM FISHERIES DEVELOPMENT CORPORATION REP. BY ITS
MANAGING DIRECTOR CHACHAL VIP ROAD
GUWAHATI
PIN-781036 KAMRUP (M) ASSAM
3:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
ROAD
GUWAHATI
PIN-781036 KAMRUP (M) ASSAM
4:THE OFFICER IN SPECIAL DUTY
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
ROAD
GUWAHATI
PIN-781036 KAMRUP (M) ASSAM
Page No.# 2/5
5:THE OFFICE SUPERINTENDENT
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. CHACHAL VIP
ROAD
GUWAHATI
PIN-781036 KAMRUP (M) ASSAM
6:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. NALBARI DIST.
CENTRAL ASSAM REGION
ZONE-II
PIN-781335 ASSA
Advocate for the Petitioner : MR. A CHAUDHURY
Advocate for the Respondent : SC, AFDC
Linked Case : WP(C)/2920/2022
DINABANDHU NAYAK AND ANR
(STAKE HOLDER MANAGEMENT)
S/O- LT. LAYON CH. NAYAK
R/O- VILL. AND P.O.- AMRIKHOWA
DIST.- BARPETA
PIN- 781307
ASSAM.
2: ARUN DAS
(STAKE HOLDER FISHING OPERATION)
S/O- DINESH DAS
R/O- VILL. BAMPARA
P.O.- CHAUNGA
DIST.- BARPETA
P.S.- TARABARI
PIN- 783015.
VERSUS
THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 3 ORS
REP. BY ITS MANAGING DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN- 781036
Page No.# 3/5
DIST.- KAMRUP(M)
ASSAM.
2:THE CHAIRMAN
THE ASSAM FISHERIES DEVELOPMENT CORPORATION
REP. BY ITS MANAGING DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN- 781036
DIST.- KAMRUP(M)
ASSAM.
3:THE MANAGING DIRECTOR
THE ASSAM FISHERIES DEVELOPMENT CORPORATION
CHACHAL
VIP ROAD
GUWAHATI
PIN- 781036
DIST.- KAMRUP(M)
ASSAM.
4:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
BARPETA DIST.
PIN-
ASSAM.
------------
Advocate for : MR. B K MAHAJAN
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEVELOPMENT CORPORATION
AND 3 ORS
Linked Case : WP(C)/3966/2022
DINABANDHU NAYAK AND ANR.
(STAKE HOLDER MANAGEMENT)
S/O. LT. LAYON CH. NAYAK
VILL. AND P.O. AMRIKHOWA
DIST. BARPETA
PIN-781307
ASSAM.
2: ARUN DAS
(STAKE HOLDER FISHING OPERATION)
S/O. DINESH DAS
VILL. BAMPARA
P.O. CHAUNGA
Page No.# 4/5
DIST. BARPETA
P.S. TARABARI
PIN-783015
ASSAM.
VERSUS
THE ASSAM FISHERIES DEVELOPMENT CORPORATION AND 3 ORS.
REP. BY ITS MANAGING DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.
2:THE CHAIRMAN
ASSAM FISHERIES DEVELOPMENT CORPORATION REP. BY ITS MANAGING
DIRECTOR
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.
3:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
CHACHAL
VIP ROAD
GUWAHATI
PIN-781036
KAMRUP (M)
ASSAM.
4:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
BARPETA DISTRICT
PIN-781301
ASSAM.
------------
Advocate for : MR. B K MAHAJAN
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEVELOPMENT CORPORATION
AND 3 ORS.
Page No.# 5/5
BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 13.05.2024
It further appears though Mr. P. Sarma, learned Standing Counsel, AFDC, submits that the judgment rendered in Writ Appeal NO. 366/2022 arising out of WP(C)/2192/2022 squarely covers the issue in hand, Mr. P. Mahanta, learned counsel for the petitioner submits that the said case is distinguishable.
Be that as it may, the matter requires full-fledged hearing.
Admit.
List this matter for hearing on 11.06.2024.
Interim, if any, shall continue till then.
JUDGE
Comparing Assistant
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!